K.Faizel vs The Oriental Metals
2021 Latest Caselaw 6655 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

 WEDNESDAY, THE 24TH DAY OF FEBRUARY 2021 / 5TH PHALGUNA, 1942

                      CRP.No.391 OF 2016

AGAINST THE COMMON JUDGMENT DATED 23-05-2016 IN CMA 40/2015 AND
    41/2015 OF ADDITIONAL DISTRICT COURT - VII, ERNAKULAM


REVISION PETITIONER/ PETITIONER/ DEFENDANT :

            K.FAIZEL,
            AGED 51 YEARS,
            S/O K. ABOOBACKER KOYA,
            KARALRIKKAL HOUSE, NO.4/54(A),
            GANDHI ROAD, CALICUT - 673 001.

            BY ADVS.
            SRI.V.T.RAGHUNATH
            SMT.C.V.RAJALAKSHMI

RESPONDENT/ RESPONDENT/ PLAINTIFF :

            THE ORIENTAL METALS,
            MARKET ROAD, ERNAKULAM,
            REPRESENTED BY ITS MANAGING PARTNER
            K.M.AHAMAD ANSARI, S/O V.A.MOHAMMED KUNJI,
            45 YEARS, ORIENTAL HOUSE,
            VELLAKADADDU PARAMBU, ELAMAKARA,
            KOCHI - 682 025.

            R1 BY ADV. SRI.SUNIL N.SHENOI
            R1 BY ADV. SRI.P.VISWANATHAN

     THIS CIVIL REVISION PETITION HAVING BEEN FINALLY HEARD ON
24.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRP.No.391 OF 2016

                                   2




                               ORDER

Dated this the 24th day of February 2021

In view of the order dated 24.02.2021 in I.A.No.1 of 2021,

this revision petition is dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM