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Unniyattilpathummakutty ... vs Nannambra Grama Panchayath
2021 Latest Caselaw 6591 Ker

Citation : 2021 Latest Caselaw 6591 Ker
Judgement Date : 24 February, 2021

Kerala High Court
Unniyattilpathummakutty ... vs Nannambra Grama Panchayath on 24 February, 2021
IA/2/2020 IN RSA 365/2020                1/2

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      Present:
                    THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

     Wednesday,the 24th day of February 2021/5th Phalguna, 1942
                            IA/2/2020 IN RSA/365/2020 (B)



     For information purpose only
AS No.98/2017 OF THE ADDITIONAL DISTRICT COURT, TIRUR
OS No.112/2008 OF THE MUNSIFF COURT,PARAPPANANGADI


PETITIONERS/APPELLANTS:
1.    UNNIYATTILPATHUMMAKUTTY HAJUMMA,AGED 65 YEARS
      W/O UNNIYATTIL MUHAMMED, NANNAMBRAAMSOM, KUNDOOR DESOM,
      KUNDOOR P.O.,TIRURANGADI TALUK, MALAPPURAM DISTRICT.
2.    HAJIRA,AGED 45 YEARS
      D/O UNNIYATTILPATHUMMAKUTTY HAJUMMA, NANNAMBRAAMSOM,
      KUNDOOR DESOM, KUNDOOR P.O.,TIRURANGADI TALUK,
      MALAPPURAM DISTRICT.
3.    ISMAYIL,AGED 43 YEARS
      S/O UNNIYATTILPATHUMMAKUTTY HAJUMMA, NANNAMBRAAMSOM,
      KUNDOOR DESOM, KUNDOOR P.O.,TIRURANGADI TALUK, MALAPPURAM
      DISTRICT.
4.    AYISHABI,AGED 41 YEARS
      D/O UNNIYATTILPATHUMMAKUTTY HAJUMMA, NANNAMBRAAMSOM,
      KUNDOOR DESOM, KUNDOOR P.O.,TIRURANGADI TALUK, MALAPPURAM
      DISTRICT.
5.    ASMABI,AGED 33 YEARS,
      D/O UNNIYATTILPATHUMMAKUTTY HAJUMMA, NANNAMBRAAMSOM,
      KUNDOOR DESOM, KUNDOOR P.O.,TIRURANGADI TALUK, MALAPPURAM
      DISTRICT.
6.    NOUSHAD,AGED 29 YEARS,
      S/O UNNIYATTILPATHUMMAKUTTY HAJUMMA, NANNAMBRAAMSOM,
      KUNDOOR DESOM, KUNDOOR P.O.,TIRURANGADI TALUK, MALAPPURAM
      DISTRICT.
RESPONDENTS/RESPONDENTS:

1.    NANNAMBRA GRAMA PANCHAYATH,
      REPRESENTED BY ITS SECRETARY, NANNAMBRAAMSOM,
      KUNDOOR DESOM, KUNDOOR P.O.,TIRURANGADI TALUK,
      MALAPPURAM DISTRICT, PIN-676 505.
2.    SECRETARY,
      NANNAMBRA GRAMA PANCHAYATH, NANNAMBRAAMSOM, KUNDOOR DESOM,
      KUNDOOR P.O.,TIRURANGADI TALUK, MALAPPURAM DISTRICT,
      PIN-676 505.
 IA/2/2020 IN RSA 365/2020                  2/2

3.    AYOOB,AGED 39 YEARS
      S/O UNNIYATTIL MUHAMMED, NANNAMBRAAMSOM, KUNDOOR DESOM,
      KUNDOOR P.O.TIRURANGADI TALUK, MALAPPURAM DISTRICT,
      PIN-676 505.
4.    SUBAIDHA,AGED 35 YEARS,
      S/O UNNIYATTIL MUHAMMED, NANNAMBRAAMSOM, KUNDOOR DESOM,
      KUNDOOR P.O.,TIRURANGADI TALUK, MALAPPURAM DISTRICT,
      PIN-676 505.

     For Application
          information           purpose
                     praying that              only stated
                                  in the circumstances
in the affidavit filed therewith the High Court be pleased
to stay the operation of the judgment and decree dated
18.10.2019 in AS.98/2017 before the Additional District Court,
Tirur filed against OS.112/2008 before the Munsiff Court,
Parappanangadi dated 25.10.2011.


     This application coming on for orders upon perusing the
application and the affidavit filed in support thereof, and
upon     hearing            the   arguments   of   M/S   JAMSHEED   HAFIZ   and
K.K.NESNA, Advocates for the petitioners and of SRI.P.V.ANOOP,
Advocate for the Respondents 1 and 2, the court passed the
following:
                                       O R D E R

Heard the learned counsel for the petitioners/appellants and the respondents/respondents.

Both parties are directed to maintain status quo as reported by the Commissioner in Exts.C1 & C2 until the RSA is decided on merits.

IA is disposed of accordingly. 24-02-2021 Sd/-

N.ANIL KUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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