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Saji O.S vs The Chelakkara Grama Panchayat
2021 Latest Caselaw 6579 Ker

Citation : 2021 Latest Caselaw 6579 Ker
Judgement Date : 24 February, 2021

Kerala High Court
Saji O.S vs The Chelakkara Grama Panchayat on 24 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  WEDNESDAY, THE 24TH DAY OF FEBRUARY 2021 / 5TH PHALGUNA, 1942

                       WP(C).No.18855 OF 2020(F)


PETITIONER:

               SAJI O.S.,
               AGED 40 YEARS
               S/O. SANKARANARAYANAN, OTTUPARAKKAL HOUSE,
               THONNURKKARA P.O., CHELAKKARA,
               THRISSUR DISTRICT-680 586

               BY ADV. SRI.BINOY VASUDEVAN

RESPONDENTS:

      1        THE CHELAKKARA GRAMA PANCHAYAT
               REPRESENTED BY ITS SECRETARY, PANCHAYAT
               OFFICE,CHELAKKARA.P.O., THRISSUR DISTRICT-680 586

      2        THE SECRETARY,
               CHELAKKARA GRAMA PANCHAYAT, PANCHAYAT
               OFFICE,CHELAKKARA.P.O., THRISSUR DISTRICT-680 586

      3        THE COMMITTEE OF CHELAKKARA GRAMA PANCHAYAT,
               REPRESENTED BY ITS PRESIDENT, PANCHAYAT
               OFFICE,CHELAKKARA.P.O., THRISSUR DISTRICT-680 586

               R1-3 BY ADV. SRI.T.M.CHANDRAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.18855 OF 2020(F)

                                     2




                               JUDGMENT

Dated this the 24th day of February 2021

The learned counsel for the petitioner seeks liberty to

withdraw this writ petition.

Permission is granted. This writ petition is dismissed as

withdrawn.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.18855 OF 2020(F)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGE OF THE ATTENDANCE REGISTER OF THE EMPLOYEES IN THE RURAL EMPLOYMENT SCHEME DURING SEPTEMBER 2016

EXHIBIT P2 TRUE COPY OF THE G.O(MS) 47/16/LSGD DATED 03.03.3016

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE DECISION OF THE 3RD RESPONDENT EXTENDING THE SERVICE OF THE CONTRACT EMPLOYEES UNDER THE RURAL EMPLOYMENT SCHEME

EXHIBIT P4 TRUE COPY OF THE AGENDA OF TE MEETING NO.31/20 DATED 08.09.2020 OF THE 3RD RESPONDENT

EXHIBIT P5 TRUE COPY OF THE LETTER NO.A3-125/20 DATED 09.09.2020 FROM THE 2ND RESPONDENT

RESPONDENT'S/S EXHIBITS:

EXHIBIT R2(a) TRUE COPY OF THE COMPLAINT DATED 4/9/2020 BY MEMBERS

EXHIBIT R2(b) TRUE COPY OF DECISION DATED 8/9/2020 OF PANCHAYAT

 
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