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Rajan vs Karunagappally Municipality
2021 Latest Caselaw 6438 Ker

Citation : 2021 Latest Caselaw 6438 Ker
Judgement Date : 23 February, 2021

Kerala High Court
Rajan vs Karunagappally Municipality on 23 February, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 TUESDAY, THE 23RD DAY OF FEBRUARY 2021 / 4TH PHALGUNA,
                          1942

                  WP(C).No.14499 OF 2018(J)


PETITIONER:

              RAJAN,
              AGED 68, S/O. SUDARESAN, RESIDING AT
              NADUVATHUSSERIL, AYANIVELIKULANGALA VILLAGE,
              KOZHICODE WEST, KARUNAGAPPALLY TALUK,
              KOLLAM DISTRICT, PIN-690 518.

              BY ADVS.
              SRI.JOSEPH GEORGE
              SMT.NICEY A. MENON

RESPONDENTS:

     1        KARUNAGAPPALLY MUNICIPALITY,
              REPRESENTED BY ITS SECRETARY, MUNICIPAL
              OFFICE, KARUNAGAPPALLY,
              KOLLAM DISTRICT, PIN-690 518.

     2        SECRETARY,
              KARUNAGAPPALLY MUNICIPALITY,
              MUNCIPAL OFFICE, KARUNGAPPALLY,
              KOLLAM DISTRICT, PIN - 690 518.

              R1 BY ADV. SRI.M.R.SASITH

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 23.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.14499 of 2018

                                     2




                     W.P.(C) No.14499 of 2018
                   ---------------------------------------


                             JUDGMENT

The learned counsel for the petitioner submits that the

writ petition is not pressed. In the light of the submission made by

the learned counsel for the petitioner, this writ petition is dismissed

as not pressed.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB W.P.(C) No.14499 of 2018

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE PHOTOCOPY OF NO OBJECTION CERTIFICATE NO.C-2569/2014 DATED 12.05.2014 ISSUED BY FIRE AND RESCUE SERVICES KOLLAM.

EXHIBIT P2 TRUE PHOTOCOPY OF PROCEEDINGS NO.TP6/2013 DATED 23.12.2014 ISSUED BY CANAL OFFICER THOTTAPPALLY.

EXHIBIT P3 TRUE PHOTOCOPY OF THE INTEGRATED CONSENT TO OPERATE(RENEWAL) DATED 18.06.2015 ISSUED B Y KERALA STATE POLLUTION CONTROL BOARD DISTRICT OFFICE, KOLLAM.

EXHIBIT P4 TRUE PHOTOCOPY OF THE ACCREDITATION CERTIFICATE OF BOAT YARD DATED 20.10.2016.

EXHIBIT P5 TRUE PHOTOCOPY OF THE D & O LICENSE ISSUED BY THE KARUNAGAPPALLY MUNCIPALITY.

EXHIBIT P6 TRUE PHOTOCOPY OF NOTICE NUMBER 6596/12/2 DATED 06.04.2018 ISSUED BY THE 2ND RESPONDENT.

 
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