Sunny vs Bindu
2021 Latest Caselaw 5816 Ker

O.P.FC.No.11/2019                   1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

                    THE HONOURABLE MR.JUSTICE C.S.DIAS

    WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

                          OP (FC).No.11 OF 2019

  AGAINST THE ORDER/JUDGMENT IN OP 684/2013 DATED 05-07-2017 OF
                      FAMILY COURT, CHAVARA


PETITIONER/S:

                SUNNY,
                AGED 44 YEARS,
                S/O DAVID, KADAPPA MURI, MYNAGAPPALLY VILLAGE,
                KUNNATHOOR TALUK, KOLLAM DISTRICT.

                BY ADVS.
                SMT.S.SINDHU
                SRI.RAJEEV RAJADHANI

RESPONDENT/S:

       1        BINDU,
                AGED 34 YEARS,
                D/O. [email protected], BINDU SADANAM, THUVAYOOR
                SOUTH MURI, THUVAYOOR VILLAGE, ADOOR TALUK,
                PATHANAMTHITTA DISTRICT-691 552.

       2        RAJEEV,
                SASTHAMANGALATH, SASTHAMKOTTA VILLAGE,
                KUNNATHOOR TALUK, KOLLAM DISTRICT-690 521.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 09-02-
     2021, THE COURT ON 17-02-2021 DELIVERED THE FOLLOWING:
 O.P.FC.No.11/2019             2




                          JUDGMENT

Dated this the 17th day of February, 2021

A.Muhamed Mustaque, J.

No representation today also. Dismissed for non-

prosecution.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

C.S.DIAS JUDGE DG