Citation : 2021 Latest Caselaw 4534 Ker
Judgement Date : 8 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942
WP(C).No.2836 OF 2020(D)
PETITIONERS:
1 PRAVEENA S
AGED 41 YEARS
W/O JILU.N.D,NEERAMKULATH(H),
KOLERI(PO),
KENICHIRA.
2 ROOPA,
AGED 32 YEARS
D/OJANARDHANAN,KANDIYAN(H),
SULTHANBATHERY(P.O),
SANTHINAGAR COLONY,
WAYANAD DISTRICT.
3 AMRUTHA.O.B, AGED 29 YEARS
W/O PRATHAB.K.R,KANJIRAKKATTIL(H),
MAILAMBADI(P.O),MEENANGADI, SULTHAN BATHERY.
4 DONIYA JOSEPH, AGED 27 YEARS
D/O.V.T.JOSEPH,VELLARAMKATTIL(H),
SASIMALA(PO), PULPALLY.
BY ADVS.
SRI.T.A.SHAJI (SR.)
SRI.S.ABHILASH VISHNU
SHRI.NIKHIL SUNNY MOOKEN
SRI.ATHUL SHAJI
RESPONDENTS:
1 JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
SULTHAN BATHERY,WAYANAD,PIN-673592.
2 REGISTRAR OF CO-OPERATIVE SOCIETIES,
THIRUVANANTHAPURAM,PIN-695001.
3 SULTHAN BATHERY TALUK PRIMARY CO-OPERATIVE
AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD,
NO.W 299,
SULTHAN BATHERY(P.O),WAYANAD-673592.
REPRESENTED BY ITS SECRETARY.
W.P(C).2836/2020
2
4 ASSISTANT REGISTRAR(GENERAL)OF CO-OPERATIVE
SOCIETIES,
SULTHAN BATHERY,WAYANAD,PIN-673592.
5 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,CO-
OPERATION DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM,
PIN-695001.
6 KERALA PUBLIC SERVICE COMMISSION,
PATTOM,THIRUVANANTHAPURAM,
PIN-695004,REPRESENTED BY ITS SECRETARY.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).2836/2020
3
JUDGMENT
It is submitted by the learned Standing Counsel for the PSc that,
counter has been filed. However, learned Senior Counsel for the
petitioners submitted that, they do not propose to pursue the Writ Petition
in the light of the order passed by this Court dated 03.02.2020.
In the light of the order of this Court quoted above, Writ Petition is
closed making the interim order absolute and the service certificates
issued to the petitioners by the 4 th respondent will be subject to the
outcome of W.P(C).No.15308 of 2019.
Writ Petition is closed.
Sd/-
SUNIL THOMAS
Sbna JUDGE
W.P(C).2836/2020
APPENDIX OF WP(C) 2836/2020
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 20.6.2014 OF
THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 29.05.2015
OF THIS HON'BLE COURT IN W.P(C)NO.14897 OF 2015.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.E1/2015 DATED 20.06.2015 REGULARIZING THE PETITIONERS IN SERVICE.
EXHIBIT P4 TRUE COPY OF THE ORDER NO.E9/2015 DATED 22.08.2015 DECLARING THE SATISFACTORY COMPLETION OF PROBATION OF THE PETITIONERS.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 16.09.2017 OF THIS HON'BLE COURT IN R.P.NO.699 OF 2016 IN W.P(C)NO.14897 OF 2015.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 04.01.2018 IN W.A.N.2686 OF 2017.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 22.03.2018 IN W.A.NO.2686 OF 2017.
EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 21.06.2018 IN W.P(C)NO.10448 OF 2018 OF THIS HON'BLE COURT.
EXHIBIT P9 TRUE COPY OF THE PROCEEDINGS DATED 25.04.2018 OF THE PART TIME ADMINISTRATOR.
EXHIBIT P10 TRUE COPY OF THE NOTICE DATED 10.05.2019 ISSUED BY THE 1ST REPONDENT TO THE 1ST PETITIONER.
EXHIBIT P10(A) TRUE COPY OF THE NOTICE DATED 10.05.2019 ISSUED BY THE 1ST RESPONDENT TO THE 2ND PETITIONER.
EXHIBIT P10(B) TRUE COPY OF THE NOTICE DATED 10.05.2019 ISSUED BY THE 1ST RESPONDENT TO THE 3RD PETITIONER.
W.P(C).2836/2020
EXHIBIT P10(C) TRUE COPY OF THE NOTICE DATED 10.05.2019 ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER.
EXHIBIT P11 TRUE COPY OF ORDER DATED 14.12.2O17 OF THE 1ST RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE G.O.(P)NO.90/2018/CO-OP DATED 03.08.2018.
EXHIBIT P13 TRUE COPY OF THE CIRCULAR NDO.1/2019 OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES.
EXHIBIT P14 TRUE COPY OF THE NOTIFICATION DATED 30.12.2019 PUBLISHED BY THE 6TH RESPONDENT
EXHIBIT P15 TRUE COPY OF APPLICATION DATED 30.01.2010 SUBMITTED BEFORE THE 4TH REPONDENT BY THE PETITIONERS AND OTHERS.
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