Vibin Wilson vs Superintendent Of Police
2021 Latest Caselaw 4525 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                         WP(Crl.).No.46 OF 2021


PETITIONER/S:

                VIBIN WILSON
                AGED 32 YEARS
                S/O. WILSON, KAVUNGAL HOUSE, TRICHUR P.O,
                PERAMANGALA, THRISSUR-680 545

                BY ADVS.
                SRI.R.ROHITH
                SRI.SAYED MURTHALA THANGAL
                SRI.E.VIJIN KARTHIK
                SMT.HARISHMA P.THAMPI

RESPONDENT/S:

      1         SUPERINTENDENT OF POLICE
                THRISSUR, PIN- 680 022.

      2         SUPERINTENDENT OF POLICE,
                PATHANAMTHITTA, PIN-689 671

      3         STATION HOUSE OFFICER,
                KOODAL POLICE STATION, PATHANAMTHITTA DISTRICT, PIN-
                689 693.

      4         KRISHNANKUTTY,
                AGED 50 YEARS
                NANDANAM, NELLIMURUPPU, KOODAL, KONNI, PATHANAMTHITTA
                DISTRICT-689 691


OTHER PRESENT:

                SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.46 OF 2021

                                2




                          JUDGMENT

Dated this the 8th day of February 2021

K. Vinod Chandran, J.

The learned counsel for the petitioner seeks permission to

withdraw the Writ Petition.

Permission granted and the Writ Petition is dismissed as

withdrawn.

Sd/-

K.VINOD CHANDRAN

JUDGE

Sd/-

                                         M.R.ANITHA

shg                                         JUDGE

WP(Crl.).No.46 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE MARRIAGE CERTIFICATE BETWEEN THE PETITIONER AND DETENUE DATED 28.01.2021.

EXHIBIT P2 A TRUE COPY OF THE PETITION DATED 01.02.2021 FILED BY THE PETITIONER BEFORE THE SUPERINTENDENT OF POLICE, THRISSUR.

EXHIBIT P3 A TRUE COPY OF THE COMPLAINT DATED 04.02.2021 FILED BY THE PETITIONER BEFORE THE STATION HOUSE OFFICER KOODAL POLICE STATION.