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Graison Kuriakose vs Jinu Thomas
2021 Latest Caselaw 4494 Ker

Citation : 2021 Latest Caselaw 4494 Ker
Judgement Date : 8 February, 2021

Kerala High Court
Graison Kuriakose vs Jinu Thomas on 8 February, 2021
                                     1
OP (FC).No.193 OF 2018

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                         OP (FC).No.193 OF 2018(R)

   I.A.NO.66/2018 IN OPGW 479/2017 OF FAMILY COURT, KASARAGOD


PETITIONER/S:

                GRAISON KURIAKOSE
                AGED 32 YEARS, RESIDING AT 50/465G, PALAKKAPILLY
                HOUSE, MANIMALA CROSS ROAD, EDAPALLY, COCHIN 682
                034.

                BY ADV. SRI.RONY JOSE

RESPONDENT/S:

                JINU THOMAS
                D/O. THOMAS,AGED 30 YEARS, RESIDING AT
                PUTHUPARAMBIL HOUSE,SCHEMNAD COMPOUND,CHALA
                ROAD,VIDYANAGAR P.O, KASARGOD 671 123.

                R1 BY ADV. SRI.KODOTH SREEDHARAN

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 11-02-
2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
OP (FC).No.193 OF 2018




                A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
                    ======================
                         OP(FC) No.193 of 2018
                    ======================
                Dated this the 11th day of February, 2021.

                               JUDGMENT

A.MUHAMED MUSTAQUE , J.

Taking note of the nature of reliefs sought in the original

petition, we are of the view that the matter has become

infructuous. Accordingly, the original petition is dismissed as

infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                               C.S.DIAS

SKS/11.2.2021                                   JUDGE

OP (FC).No.193 OF 2018



                             APPENDIX

PETITIONER'S/S EXHIBITS:

EXT.P1: A TRUE COPY OF APPLICATION DATED 13/10/2017 IN O.P.(G&W).NO.479/2017 ON THE FILES OF THE FAMILY COURT, KASARGOD.

EXT.P2: A TRUE COPY OF APPLICATION DATED 20/02/2018 NUMBERED AS I.A.NO.66/2018 IN O.P. (G&W).NO.479/2017 ON THE FILES OF THE FAMILY COURT, KASARGOD.

EXT.P3: A TRUE COPY OF THE OBJECTION DATED 06/03/2018 FILED BY THE RESPONDENT TO EXT.P2.

 
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