Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Miji V.M vs Calicut University
2021 Latest Caselaw 4486 Ker

Citation : 2021 Latest Caselaw 4486 Ker
Judgement Date : 8 February, 2021

Kerala High Court
Miji V.M vs Calicut University on 8 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                       WP(C).No.2150 OF 2021(P)


PETITIONER:

               MIJI V.M.
               AGED 28 YEARS
               W/O.VIJESH.N.V., RESIDING AT VG VALIYAPARAMBIL HOUSE,
               KIZHUPILLIKKARA, P.O.THRISSUR, PIN-680 702.

               BY ADVS.
               SHRI.AKHIL GEORGE
               SMT.THANSEELA M.B.
               SHRI.GAJENDRA SINGH RAJPUROHIT

RESPONDENTS:

      1        CALICUT UNIVERSITY
               REPRESENTED BY ITS VICE CHANCELLOR, THENHIPALAM,
               MALAPPURAM, PIN-673 635.

      2        CONTROLLER OF EXAMS,
               CALICUT UNIVERSITY, THENHIPALAM,
               MALAPPURAM, PIN-673 635.

      3        SCHOOL OF DISTANCE EDUCATION,
               UNIVERSITY OF CALICUT, CALICUT UNIVERSITY (PO),
               MALAPPURAM, KERALA, PIN-673 635, REPRESENTED BY ITS
               DIRECTOR.

               BY ADV.SRI.P.C SASIDHARAN, SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2150 OF 2021(P)

                                   2




                            JUDGMENT

Dated this the 8th day of February 2021

It is submitted by the learned counsel for the petitioner

that the documents sought for by the petitioner have been

received. The said submission is recorded. The writ petition

is, accordingly, closed.

Sd/-

ANU SIVARAMAN

JUDGE Bng/09.02.2021 WP(C).No.2150 OF 2021(P)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE PHOTOSTAT COPY OF THE RECEIPT OF ADMISSION DATED 18.10.2012 OF THE PETITIONER IN THE RESPONDENT NO.3 CENTER.

EXHIBIT P2 THE TRUE PHOTOSTAT COPIES OF THE HALL TICKETS OF THE PETITIONER FROM THE 1ST SEMESTER TO 5TH SEMESTER EXAMINATIONS.

EXHIBIT P3 THE TRUE PHOTOSTAT COPIES OF THE RESULTS OF THE PETITIONER.

EXHIBIT P4 TRUE PHOTOSTAT COPIES OF THE RE-

ADMISSION FORM OF THE PETITIONER,

EXHIBIT P5 A TRUE PHOTOSTAT COPY OF THE HALL TICKET OF THE 6TH SEMESTER EXAMINATION.

EXHIBIT P6 A TRUE PHOTOSTAT COPY OF THE REPRESENTATION DATED 18.12.2020.

EXHIBIT P7 TRUE PHOTOSTAT COPIES OF THE RECEIPTS OF THE FEE PAID FOR APPLYING FOR CONSOLIDATED GRADE LIST AND PROVISIONAL CERTIFICATE.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter