Salomy vs The New India Assurance Co Ltd
2021 Latest Caselaw 4397 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

    FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                    MACA.No.2254 OF 2020(D)

    AGAINST THE AWARD IN OP(MV) 211/2011 DATED 05-09-2012 OF
           MOTOR ACCIDENT CLAIMS TRIBUNAL, ERNAKULAM

                             ------


APPELLANTS/PETITIONERS IN OP(MV) 211/2011 OF MACT, ERNAKULAM:

      1      SALOMY
             AGED 47 YEARS
             W/O. FRANCIS XAVIER, KAMBOLATHUPARAMBIL HOUSE,
             KANNAMALY P.O.

      2      KEVIN,
             AGED 24 YEARS
             S/O. FRANCIS XAVIER, DO DO.

      3      JOYAL JOLLY,
             AGED 21 YEARS
             S/O. FRANCIS XAVIER, DO DO.

             BY ADV. SRI.V.A.OMANAKUTTAN

RESPONDENT/3RD RESPONDENT IN O.P.(MV) NO.211/2011 OF MACT, EKM:

             THE NEW INDIA ASSURANCE CO LTD
             EDATHIL BUILDING, THOPPUMPADY, PIN-682 005

             R1 BY ADV. SRI.A.A.ZIYAD RAHMAN
             R1 BY ADV. SRI.SURESH KUMAR
             R1 BY ADV. SHRI.CHACKO MATHEWS K.

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD
ON 05.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                     SATHISH NINAN, J.
           ==================
               M. A. C. A. No.2254 of 2020
           ==================
          Dated this the 5th day of February, 2021

                         JUDGMENT

Consequent on the dismissal of C.M.Application

No.1 of 2020 (delay petition), this appeal is rejected as time barred.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge