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Muhammed Nafih vs State Of Kerala
2021 Latest Caselaw 4242 Ker

Citation : 2021 Latest Caselaw 4242 Ker
Judgement Date : 4 February, 2021

Kerala High Court
Muhammed Nafih vs State Of Kerala on 4 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                       Crl.MC.No.8 OF 2021(A)

   AGAINST THE   JUDGMENT IN SC 99/2017 OF ADDITIONAL DISTRICT &
                      SESSIONS COURT, MANJERI

      CRIME NO.493/2016 OF Tirur Police Station , Malappuram


PETITIONER/ACCUSED:

      1      MUHAMMED NAFIH
             AGED 26 YEARS
             S/O MUHAMMEDKUTTY, CHERIYERI PEEDIYEKAL HOUSE,
             THEKKAN KUTTUR, VENGALUR P.O.MALAPPURAM DISTRICT

      2      MUHAMMED SABITH,
             AGED 24 YEARS
             S/O MOOSA, PUNNASSERI HOUSE, THEKKAN KUTTUR, VENGALUR
             P.O.MALAPPURAM DISTRICT

             BY ADV. SRI.U.K.DEVIDAS

RESPONDENT/STATE AND DE FACTO COMPLAINANT:

      1      STATE OF KERALA
             REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
             KERALA, ERNAKULAM-682 031.

      2      SAFVAN
             AGED 27 YEARS
             S/O MUHAMMED, MAYYERI HOUSE, THEKKAN KUTTOOR,
             VENGALUR POST, TIRUR, MALAPPURAM DISTRICT-676 102.

             R2 BY ADV. PRINSUN PHILIP

OTHER PRESENT:

             PP T.R.RENJITH

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
04.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.MC.No.8 OF 2021(A)          ..2..




                               ORDER

Dated this the 4th day of February 2021

The learned Counsel for the petitioner seeks

permission to withdraw the Criminal M.C, with liberty

to move afresh. Permission is granted and the

Criminal M.C.is dismissed as withdrawn. The Registry

shall return the original documents produced along

with the Criminal M.C. to the learned Counsel for the

petitioner.

Sd/-

                                         V.G.ARUN
     SB/04/02/2020                         JUDGE



                     //true copy//   P.A to Judge
 

 
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