Ranjit.E.B. vs North Paravur Municipality
2021 Latest Caselaw 4238 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                  WP(C).No.12961 OF 2019(U)


PETITIONER:

              RANJIT.E.B., AGED 66 YEARS
              S/O.BHASKARAN E.V.,NAVEENAM, EREZHATH HOUSE,
              MOOKAMBI WEST, NORTH PARAVUR, PIN-683 513

              BY ADV. SRI.BABU CHERUKARA

RESPONDENTS:

     1        NORTH PARAVUR MUNICIPALITY
              NORTH PARAVUR, PIN-683 513, ERNAKULAM
              DISTRICT, REPRESENTED BY ITS SECRETARY

     2        THE SECRETARY,
              NORTH PARAVUR MUNICIPALITY,
              NORTH PARAVUR, PIN-683 513, ERNAKULAM
              DISTRICT

     3        ADDL.R3. PRASAD.N.N.,
              AGED 48 YEARS, S/O.NARAYANAN, NIKARTHIL
              HOUSE, KALLUCHERRA, NORTH PARAVUR P.O.,
               ERNAKULAM DISTRICT - 683 513


              IS IMPLEADED AS PER ORDER DATED 17.07.2019 IN
              IA 1/2019 IN W.P.(C) 12961/2019.

              R1-2 BY SRI.C.S.AJITH PRAKASH,SC,PARAVUR
              MUNICI
              R3 BY ADV. SRI.K.SHAJ

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.12961 OF 2019(U)

                                  ..2..




                   W.P.(C) No.12961 of 2019
                 --------------------------------------


                            JUDGMENT

In the light of the memo dated 28.01.2021 filed by

the counsel for the petitioner, this writ petition is dismissed as

not pressed.

Sd/-

P.B.SURESH KUMAR JUDGE ds 04.02.2021