Saravanan K.V vs Sindhu Kandankoran
2021 Latest Caselaw 4224 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                             &

             THE HONOURABLE MR.JUSTICE C.S.DIAS

THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                  Mat.Appeal.No.45 OF 2015

 AGAINST THE ORDER/JUDGMENT IN OP 785/2011 DATED 11-09-
            2014 OF FAMILY COURT, ALAPPUZHA


APPELLANT:

             SARAVANAN K.V, C/O.SHAJI, NEERAMPUHA HOUSE,
             PANAVALLI P.O, PIN.688 526

             BY ADV. SRI.P.C.JOSE (P/A HOLDER FOR THE
             APPELLAT

RESPONDENTS:

     1       SINDHU KANDANKORAN, PANACHITHARA HOUSE,
             EDAKOCHI P.O, KOCHI-682 010

     2       DEVANATH, S/O.SARAVANAN, AGED 8 YEARS, (MINOR
             REPRESENTED BY HIS MOTHER) PANACHITHARA HOUSE,
             EDAKAOCHI P.O, KOCHI-682 010

             R1 BY ADV. SMT.CHINCY GOPAKUMAR

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal.No.45 OF 2015

                              ..2..




                           JUDGMENT

Dated this the 4th day of February 2021

A.Muhamed Mustaque, J

The petitioner - Saravanan or his power of attorney

holder is not present before this Court. Therefore, we

dismiss this Mat. Appeal for non prosecution.

All pending interlocutory applications are closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

PR