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K.J.Thejus vs R.Rahul
2021 Latest Caselaw 4020 Ker

Citation : 2021 Latest Caselaw 4020 Ker
Judgement Date : 3 February, 2021

Kerala High Court
K.J.Thejus vs R.Rahul on 3 February, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942

         Con.Case(C).No.2043 OF 2020 IN WP(C). 29512/2019

   AGAINST THE JUDGMENT IN WP(C) 29512/2019(L) OF HIGH COURT OF
                              KERALA


PETITIONER:

              K.J.THEJUS
              AGED 59 YEARS
              S/O.BABY, KATTIPARAMBIL HOUSE, THOPPUMPADY,
              KOCHI- 682 005.

              BY ADVS.
              SRI.N.RATHEESH
              SMT.SUMA RATHEESH
              SHRI.SHANKAR RETHEESH

RESPONDENT:

              R.RAHUL
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
              WORKING AS THE SECRETARY, CORPORATION OF COCHIN,
              MAIN OFFICE, KOCHI - 682011.

              R1 BY ADV. SRI.K.JANARDHANA SHENOY



              SRI.JANARDHANA SHENOY - SC

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2043 OF 2020 IN WP(C). 29512/2019

                                  2

                           JUDGMENT

When this matter was taken up today, the

learned Standing Counsel for the respondent,

submitted that the directions in the judgment

have been complied with and that an order

dated 21/08/2020 has been issued to the

petitioner.

Recording the afore submissions, I close

this contempt case without any further

orders.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

MC/6.2.2021 Con.Case(C).No.2043 OF 2020 IN WP(C). 29512/2019

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT DATED 14/11/2019 IN W.P.(C) NO.29512 OF 2019 OF THIS HONOURABLE COURT.

ANNEXURE II TRUE COPY OF THE LETTER DATED 17/12/2019 ENCLOSING ANNEXURE I JUDGMENT SUBMITTED TO THE RESPONDENT TOGETHER WITH THE ACKNOWLEDGMENT.

ANNEXURE III TRUE COPY OF THE REMINDER LETTER 30/7/2020 ISSUED TO THE RESPONDENT.

 
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