Citation : 2021 Latest Caselaw 3955 Ker
Judgement Date : 3 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942
WP(C).No.25579 OF 2011(U)
PETITIONERS:
1 SEBASTIAN.P.J.,
AGED 43 YEARS, S/o JOSEPH,
PURAYIDATHIL HOUSE, KADAMAKUZHI P.O.,
VALLAKADAVU KARA, KATTAPPANA VILLAGE,
UDUMBANCHOLA TALUK, IDUKKI (DISTRICT).
2 MRS.JESSY SEBASTIAN,
AGED 39 YEARS,
W/O. SEBASTIAN P.J, PURAYIDATHIL HOUSE,
KADAMAKUZHI P.O., VALLAKADAVU KARA,
KATTAPPANA VILLAGE,
UDUMBANCHOLA TALUK, IDUKKI (DISTRICT).
BY ADV. SRI.P.V.GEORGE(PUTHIYEDAM)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO AGRICULTURE,
SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE KERALA FARMERS DEBT RELIEF COMMISSION,
REPRESENTED BY SECRETARY, KAZHAKOOTAM,
THIRUVANANTHAPURAM-695001.
3 THE DISTRICT COLLECTOR,
COLLECTORATE, IDUKKI, IDUKKI P.O.-685603
4 TAHSILDAR,
TALUK OFFICE UDUMBANCHOLA,
UDUMBANCHOLA P.O., IDUKKI (DISTRICT)-685554
5 VILLAGE OFFICER,
VILLAGE OFFICE, KATTAPPANA,
KATTAPPANA P.O., IDUKKI (DISTRICT)-685508
6 STATE BANK OF INDIA,
REPRESENTED BY BRANCH MANAGER,
KATTAPPANA A.D.B. BRANCH,
KATTAPANA P.O.,
IDUKKI (DISTRICT)-685508
WP(C)No.25579/2011&3403/2012
2
7 KATTAPPANA SERVICE CO-OPERATIVE BANK
LTD. NO.3738,
BANK LTD. NO.3738,
REPRESENTED BY SECRETARY, KATTAPPANA BRANCH,
KATTAPPANA P.O.,
IDUKKI (DISTRICT)-685508
R7 BY ADV. SRI.JOICE GEORGE
R6 BY ADV. SRI.P.V.SURENDRANATH
BY GOVERNMENT PLEADER SMT. RASHMI K.M.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.02.2021, ALONG WITH WP(C).3403/2012(A), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C)No.25579/2011&3403/2012
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942
WP(C).No.3403 OF 2012
PETITIONER:
MADHU M.T,
AGED 44 YEARS, S/O.THANKAPPAN,
MUTHUVAYALIL HOUSE,
VALLAKADAVU KARA, KATTAPPANA VILLAGE,
UDUMBANCHOLA TALUK, IDUKKI DISTRICT.
BY ADV. SRI.P.V.GEORGE(PUTHIYIDAM)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO REVENUE,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE KERALA STATE FARMERS DEBT RELIEF COMMISSION,
REPRESENTED BY SECRETARY,
KAZHAKOOTTAM, THIRUVANANTHAPURAM-695 001.
3 THE DISTRICT COLLECTOR,
COLLECTORATE, IDUKKI, IDUKKI.P.O.-685603
4 VILLAGE OFFICER,
VILLAGE OFFICE, KATTAPPANA,
KATTAPPANA.P.O., IDUKKI DISTRICT-685 603.
5 STATE BANK OF INDIA,
REPRESENTED BY REGIONAL MANAGER,
PHOENIX TOWERS, THIRUNAKKARA,
KOTTAYAM-686 001.
6 STATE BANK OF INDIA,
REPRESENTED BY BRANCH MANAGER,
KATTAPPANA ASIAN DEVELOPMENT BANK BRANCH,
KATTAPPANA.P.O., IDUKKI (DISTRICT)-685 603.
BY GOVERNMENT PLEADER SMT.RASHMI K.M.
R5-6 BY ADV. SRI.P.V.SURENDRANATH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.02.2021, ALONG WITH WP(C).25579/2011(U), THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.25579/2011&3403/2012
4
JUDGMENT
Dated this the 3rd day of February, 2021 [ WP(C)No.25579/2011, WP(C)No.3403/2012 ]
In view of the not pressed memo filed by the
counsel for the petitioners, these writ petitions are dismissed
as not pressed.
Sd/-
N. NAGARESH JUDGE SR
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