Kerala High Court
Roby Baby M vs R.A.Meena on 3 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942
Con.Case(C).No.1947 OF 2020 IN WP(C). 5604/2012
AGAINST THE ORDER/JUDGMENT IN WP(C) 5604/2012(A) OF HIGH COURT OF
KERALA
PETITIONERS/PETITIONERS IN W.P.(C):
1 ROBY BABY M
AGED 42 YEARS
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
2 BINU THOMAS V.,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
3 LIJO P. MATHEW,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
4 P.PADMARAJ,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
5 PRAMOD JACOB,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
6 C.K.SANTHOSH,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
7 N.BIJU,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
8 R.SUDHAR SINGH,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
9 A.SREEHARI,
SENIOR ASSISTANT (FIRE SERVICE), INTERNATIONAL
AIRPORT, THIRUVANANTHAPURAM-695008.
10 S.AJIJUMAR,
Con.Case.No.1947/2020(S)
2
SENIOR ASSISTANT (FIRE SERVICE), INTERNATIONAL
AIRPORT, THIRUVANANTHAPURAM-695008.
11 SHAJI MATHEW M.,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
12 T.S.SUMESH,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
13 R.A.SHAJI,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
14 PRADEESH S. DHARAN,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
15 ABHILASH M.G.,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
16 K.V.SUDHARSAN,
SENIOR ASSISTANT (FIRE SERVICE), INTERNATIONAL
AIRPORT, THIRUVANANTHAPURAM-695008.
17 S.L.RAHUL,
SENIOR ASSISTANT (FIRE SERVICE), INTERNATIONAL
AIRPORT, THIRUVANANTHAPURAM-695008.
18 S.M.NAJUMUDEEN,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
19 M.R.SHAMNAD,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
20 D.UDAYAKUMAR,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
21 S. AJITH KUMAR,
SENIOR ASSISTANT (FIRE SERVICE), INTERNATIONAL
AIRPORT, THIRUVANANTHAPURAM-695008.
22 N.R.BIJU KUMAR,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
Con.Case.No.1947/2020(S)
3
THIRUVANANTHAPURAM-695008.
23 S. SUNIL,
SENIOR ASSISTANT (FIRE SERVICE), INTERNATIONAL
AIRPORT, THIRUVANANTHAPURAM-695008.
24 MATHEW F.,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
THIRUVANANTHAPURAM-695008.
25 K.P.BRIDJU,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
KOZHIKODE-673647.
26 ANISH POYLIL,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
KOZHIKODE-673647.
27 K.P.RINEESH,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
KOZHIKODE-673647.
28 P.J.JOHN,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
KOZHIKODE-673647.
29 SHAMEEM H.,
SUPERVISOR (FIRE SERVICE), INTERNATIONAL AIRPORT,
KOZHIKODE-673647.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH
SMT.KAIMAL PRIYA PADMANABHA
SMT.GOURI BALAGOPAL
RESPONDENT/2ND RESPONDENT IN THE W.P.(C):
R.A.MEENA
(AGE AND NAME OF FATHER NOT KNOWN TO THE
PETITIONERS), THE GENERAL MANAGER (HR), AIRPORT
AUTHORITY OF INDIA, HEADQUARTERS, YASHWANT
PALACE, CHANAKYA PURI, NEW DELHI-110021.
R1 BY ADV. SRI.V.SANTHARAM
R1 BY ADV. SRI.LAKSHMEESH.S.KAMATH
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case.No.1947/2020(S)
4
JUDGMENT
Dated this the 03rd day of February 2021
The interim order passed in the Writ Appeal
No.1680/2020 dated 18.01.2021 is made available. It
is seen that the Writ Appeal is admitted and the
respondents have undertaken not to press the contempt
proceedings pending disposal of the Writ Appeal.
Therefore, the Contempt Case(Civil) is closed with
liberty to the petitioner to move for re-opening the
same, in case it is warranted.
Sd/-
P.V.ASHA
JUDGE
DM
Con.Case.No.1947/2020(S)
APPENDIX
PETITIONERS' EXHIBITS:
ANNEXURE A1 TRUE COPY OF THE ORDER
NO.PERS/MPP/1106/26/78/1161 DATED
19.12.1979 ISSUED BY THE CENTRAL
GOVERNMENT.
ANNEXURE A2 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT
REVISING THE SCALES OF PAY PUBLISHED BY
THE GOVERNMENT AS PER CORPORATE CIRCULAR
(CPC)NO.3/2011 DATED 20.1.2011.
ANNEXURE A3 TRUE COPY OF THE ORDER
NO.PERS.II/1101/5/5/85/PT.II DATED
11.2.2011 ISSUED BY THE REGIONAL EXECUTIVE
DIRECTOR.1.
ANNEXURE A4 TRUE COPY OF THE ORDER
NO.AAT/HR/1006/CFT/2011/5958 DATED
3.3.2011 ISSUED BY THE AIRPORT AUTHORITY
OF INDIA, TRIVANDRUM INTERNATIONAL
AIRPORT, TRIVANDRUM, DEPARTMENT OF HUMAN
RESOURCE MANAGEMENT.
ANNEXURE A5 TRUE COPY OF THE ORDER NO.A-
60011/24/2011/PF DATED 20.7.2011 ISSUED BY
THE RESPONDENT HEREIN.
ANNEXURE A6 TRUE COPY OF THE ORDER
NO.AAT/HR/1006/CFT/2012/305 DATED
17.2.2012 ISSUED BY THE AIRPORTS AUTHORITY
OF INDIA, TRIVANDRUM INTERNATIONAL
AIRPORT, TRIVANDRUM, DEPARTMENT OF HUMAN
RESOURCE MANAGEMENT.
ANNEXURE A7 TRUE COPY OF THE ORDER NO.AAI/TV/E.12(IDA)
DATED 1.3.2012 ISSUED BY THE ASSISTANT
GENERAL MANAGER (HR) FOR AIRPORT DIRECTOR.
ANNEXURE A8 TRUE COPY OF THE ORDER NO.AAI/TV/E.12(IDA)
DATED 1.3.2012 ISSUED BY THE ASSISTANT
GENERAL MANAGER (HR) FOR AIRPORT DIRECTOR.
ANNEXURE A9 TRUE COPY OF THE ORDER NO.AAI/TV/E.12(IDA)
DATED 1.3.2012 ISSUED BY THE ASSISTANT
GENERAL MANAGER (HR) FOR AIRPORT DIRECTOR.
Con.Case.No.1947/2020(S)
ANNEXURE A10 TRUE COPY OF THE ORDER NO.AAI/TV/E.12(IDA)
DATED 1.3.2012 ISSUED BY THE ASSISTANT
GENERAL MANAGER (HR) FOR AIRPORT DIRECTOR.
ANNEXURE A11 TRUE COPY OF THE JUDGMENT DATED 14.1.2020
IN W.P.(C) NO.5604/2012 OF THIS HON'BLE
COURT.
ANNEXURE A12 TRUE COPY OF THE COVERING LETTER DATED
4.2.2020 ADDRESSED TO THE AIRPORT
DIRECTOR.
RESPONDENTS EXIBITS : NIL
//TRUE COPY//
PA TO JUDGE
