Senthil Kumar vs The Station House Officer
2021 Latest Caselaw 3836 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                  &

                THE HONOURABLE MRS. JUSTICE M.R.ANITHA

    TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                        WP(Crl.).No.19 OF 2021


PETITIONER:

               SENTHIL KUMAR, AGED 55 YEARS
               S/O.PERIYA SWAMI, MOONGIL MADA,
               INDIRA NAGAR COLONY, KOZHIPATHY VILLAGE,
               CHITTUR TALUK, PALAGHAT DISTRICT.

               BY ADV. SRI.V.BIJU JOSEPH

RESPONDENTS:

      1        THE STATION HOUSE OFFICER
               KOZHINJAMPARA POLICE STATION,
               PALAGHAT DISTRICT, PIN-678555.

      2        S.MANORAJ, 17, SUBRAMANIAYAM STREET, POLLACHI,
               COIMBATORE DISTRICT, TAMIL NADU STATE, PIN-642001.

      3        S.THEANDRAL SELVARAJ,
               KUMARAN NAGAR, POLLACHI, COIMBATORE DISTRICT,
               TAMIL NADU STATE, PIN-642001.

               R1 BY SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND




     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON
02.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.19 OF 2021




                                JUDGMENT

K. Vinod Chandran, J.

Learned Counsel for the petitioner submits

that the alleged detenu has returned.

Hence, the writ petition is dismissed as

infructuous.

Sd/-

K. VINOD CHANDRAN, Judge.

Sd/-

M.R. ANITHA, Judge. sp/02/02/2021 //True Copy//

P.A. To Judge APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF COMPLAINT DATED 10.01.2021 LODGED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.