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Peniel Medical Imaging Mattackal ... vs Sanjivani Multi Speciality ...
2021 Latest Caselaw 3785 Ker

Citation : 2021 Latest Caselaw 3785 Ker
Judgement Date : 2 February, 2021

Kerala High Court
Peniel Medical Imaging Mattackal ... vs Sanjivani Multi Speciality ... on 2 February, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR. JUSTICE SATHISH NINAN

    TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                        OP(C).No.240 OF 2021

        IN OP(ARB) 1/2020 OF COMMERCIAL COURT,ALAPPUZHA

                           -------------


PETITIONER:

              PENIEL MEDICAL IMAGING MATTACKAL BUILDING,
              GOVT.HOSPITAL JUNCTION,MANNAR,REPRESENTED BY ITS
              MANAGING PARTNER,MR.SHIBI ABRAHAM,
              S/O.LATE T.G.ABRAHAM,AGED 44 YEARS,KODAKKERIL SHIBI
              COTTAGE,KURATTISSERILVILLAGE,PARUKKARA,
              MANNAR,ALAPPUZHA DISTRICT,THROUGH HIS POWER OF
              ATTORNEY HOLDER ,MR.SHAJI.P.JOSEPH,AGED 52
              YEARS,S/O.K.P.JOSEPH,KADUVAKUZHI HOUSE,
              S.H.MOUNT.P.O, NATTASSERY,KOTTAYAM,
              PIN-686006.

              BY ADV. SRI.S.PRAKASH

RESPONDENT:

              SANJIVANI MULTI SPECIALITY HOSPITAL
              KOLLAKKADAVU,MAVELIKKARA,REPRESENTED BY ITS MR.ANIL
              KAIMAL,
              DIRECTOR,ADMINISTRATOR,SANJIVANI MULTI SPECIALITY
              HOSPITAL,
              KOLLAKADAVU,MAVELIKKARA,PIN-690509.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 02.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                 O. P. (C) No.240 of 2021
           ==================
          Dated this the 2nd day of February, 2021

                           JUDGMENT

All that the petitioner prays for is an

expeditious disposal of OP(Arb.) 1/2020, on the files of the Subordinate Judge's Court, Alappuzha

(Commercial Court).

2. After hearing the learned counsel on either

sides and on perusing the report called for through

the Registry, I dispose of this original petition

directing the Court to make every endeavour to have

the OP(Arb.) No.1/2020 disposed of as expeditiously

as possible and preferably before 27.02.2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.240 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION IN O.P(ARB)NO.1/2020 FILED BEFORE THE HON'BLE COMMERCIAL UNIT,ALAPPUZHA DATED 13.10.2020

EXHIBIT P2 TRUE COPY OF THE AFFIDAVIT AND PETITION FILED IN O.P(ARB)NO.1 OF 2020

EXHIBIT P3 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE RESPONDENT IN O.P.(ARB)NO.1 OF 2020 DATED 21.12.2020.

-----------

 
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