K.Rajeevan vs State Chief Election ...
2021 Latest Caselaw 3740 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

     TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                        WP(C).No.2641 OF 2021(E)

PETITIONER/S:
                K.RAJEEVAN
                AGED 55 YEARS
                S/O KUNJIKRISHNAN NAIR, KRISHNAKRIPA HOUSE,
                NADUVANNUR AMSOM DESOM, NADUVANNUR P O,
                KOZHIKODE DISTRICT-673614.
                BY ADVS.
                SRI.SANTHARAM.P
                SMT.REKHA ARAVIND

RESPONDENT/S:

      1         STATE CHIEF ELECTION COMMISSIONER
                STATE ELECTION COMMISSION,
                KERALA, JANAHITHAM, T C-27/692),
                VIKAS BHAVAN P O,
                THIRUVANANTHAPURAM-695033.
      2         DISTRICT COLLECTOR/
                DISTRICT RETURNING OFFICER, DISTRICT COLLECTORATE
                OFFICE,
                WAYANAD ROAD, CIVIL STATION, ERANHIPALAM, KOZHIKODE-
                673020.
      3         SASIKUMAR P
                RETURNING OFFICER/ASSISTANT DISTRICT INDUSTRIAL
                TALUK INDUSTRIAL OFFICE,
                MINI CIVIL STATION, KOYILANDY, KOZHIKODE-673305.

      4         MOHANAN K
                SPECIAL POLLING OFFICER/ SENIOR SUPERINTENDENT,
                ELECTRICAL DIVISION, VYDYUTHI BHAVAN, GANDHI ROAD,
                KOZHIKODE-673032.
      5         RASHEED
                SPECIAL POLLING OFFICER/ SENIOR SUPERINTENDENT,
                OFFICER OF THE DEPUTY CHIEF ENGINEER, ELECTRICAL
                CIRCLE, VYDYUTHI BHAVAN, GANDHI ROAD, KOZHIKODE-
                673032.
      6         CIRCLE INSPECTOR
                BALUSSERY POLICE STATION, 16/6, SH 34 KOYILANDY-
                THAMARASSERY ROAD, BALUSSERY, KOZHIKODE-673612.
      7         T C SURENDRAN
                S/O KANARAN,
                KANNUMMALKANDI VEEDU, NADUVANNUR,
 WP(C).No.2641 OF 2021(E)

                             2

             KOZHIKODE-673614.


OTHER PRESENT:

             SC: MURALI PURUSHOTHAMAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2641 OF 2021(E)

                                      3


                                  JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw

the writ petition, without prejudice to his rights to pursue the grievance in

an election petition. Permission granted, and the writ petition is dismissed

as withdrawn, without prejudice to his rights reserved above.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

SJ