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Kavalakkat Constructions vs A. Shivachander (Age And Father'S ...
2021 Latest Caselaw 3657 Ker

Citation : 2021 Latest Caselaw 3657 Ker
Judgement Date : 1 February, 2021

Kerala High Court
Kavalakkat Constructions vs A. Shivachander (Age And Father'S ... on 1 February, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

        Con.Case(C).No.74 OF 2021 IN WP(C). 35187/2019

   JUDGMENT IN WP(C) 35187/2019(W) OF HIGH COURT OF KERALA
                        DATED 16.1.2020
                      -----------------

PETITIONER/PETITIONER IN WP(C) :-

            KAVALAKKAT CONSTRUCTIONS,
            42/925B, CHARTHANKOTTA COMPLEX,
            O.K.MADHAVI AMMA ROAD, ERNAKULAM,
            KOCHI - 682 018, REPRESENTED BY
            ITS MANAGING PARTNER V.V.JOSE, AGED 64 YEARS,
            S/O.LATE V.P.VARGHESE, VADAKKUMPADAN HOUSE,
            ESI ROAD, ERNAKULAM NORTH - 682 018

            BY ADVS.
            SRI.S.SHANAVAS KHAN
            SMT.S.INDU


RESPONDENT/RESPONDENT No.3 IN WP(C) :-

            A. SHIVACHANDER (AGE AND FATHER'S NAME
            NOT KNOWN TO THE PETITIONER)
            THE SENIOR DIVISIONAL FINANCE MANAGER,
            SOUTHERN RAILWAY, PALAKKAD DIVISION,
            PALAKKAD - 2

            BY SRI.A.DINESH RAO, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.02.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C).No.74 OF 2021

                                -: 2 :-


                             JUDGMENT

Dated this the 1st day of February, 2021

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied

with. The Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/3.2.2021 Con.Case(C).No.74 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE-A CERTIFIED COPY OF THE JUDGMENT DATED 16.01.2020 IN WPC NO.35187/2019 OF THIS HON'BLE COURT

 
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