The Village Officer vs The Village Officer
2021 Latest Caselaw 3645 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

     MONDAY ,THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

                RP. 559 of 2014 in WPC 17501/2014

 AGAINST THE JUDGMENT IN WPC 17501/2014 DATED 09.07.2014 of HIGH
                         COURT OF KERALA



REVIEW PETITIONERS/RESPONDENTS IN WP(C):


      1      THE VILLAGE OFFICER
             OLLURKARA,THRISSUR DISTRICT,PIN-676505.

      2      THE DISTRICT COLLECTOR
             THRISSUR,PIN-676505.

             BY ADV. GOVERNMENT PLEADER


RESPONDENTS/PETITIONERS IN WP(C)
:
       1     JAYESH S. NAIR
             S/O.SOMAN NAIR,JAYANIVAS,MALAVANA
             PUTHENVELIKKARA.P.O,ERNAKULAM DISTRICT,(OWNER OF JCB
             BEARING NO.KL-28-7819).

      2      NANDAKUMAR
             S/O.AMMU,AMMUPILLA HOUSE,THRIKUR.PO,THRISSUR
             DISTRICT(OWNER OF TIPPER BEARING NO.K1-45-G-7336).



THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 01.02.2021, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
 R.P.No.559 of 2014 in WP(c)NO.17501/2014


                                                   2




                                            O R D E R

Dated this the 01st day of February 2021

Going by the judgment impugned in the review petition, I

don't find any error apparent on the face of record.

Therefore, the review petition is dismissed.

Sd/-

A.M.SHAFFIQUE JUDGE VPK