Jayan S.Nair vs The Kerala Public Service ...
2021 Latest Caselaw 3632 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

                      WP(C).No.31124 OF 2011(M)


PETITIONER:

               JAYAN S.NAIR, NEDUVELIL HOUSE,
               MEMMURY, PAMPAKUDA.P.O,, ERNAKULAM - 686 667.

               SRI.S.EASWARAN
               SRI.M.A.AUGUSTINE
               SRI.P.MURALEEDHARAN (IRIMPANAM)

RESPONDENTS:

      1        THE KERALA PUBLIC SERVICE COMMISSION
               PATTOM, THIRUVANANTHAPURAM - 695 004.

      2        THE KERALA STATE ELECTRICITY BOARD
               PATTOM, THIRUVANANTHAPURAM,, REPRESENTED BY ITS
               SECRETARY,, PIN - 695 004.

               SRI.K.S.ANIL, SC.
               SRI.M.K.THANKAPPAN, SC.

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
01.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.31124 OF 2011(M)

                                   2


                              JUDGMENT

Dated this the 1st day of February 2021

The learned counsel for the petitioner submits that this

writ petition has become infructuous. Hence, this writ petition

is dismissed as infructuous.

                                       Sd/- DEVAN RAMACHANDRAN

    Stu                                         JUDGE