S.Adam Master vs K.Biju
2021 Latest Caselaw 3623 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

     MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

        Con.Case(C).No.733 OF 2014(S) IN WP(C). 15984/2014

 AGAINST THE    JUDGMENT IN WPC 15984/2014 DATED 24-06-2014 OF HIGH
                           COURT OF KERALA


PETITIONER/PETITIONER:

               S.ADAM MASTER, AGED 67 YEARS
               S/O SHAHUL HAMEED RAVUTHAR, AFEELA MANZIL,
               CHERUKUNNU, OTHUKKUNGAL P O, MALAPPURAM DISTRICT.

               BY ADVS.
               SRI.BABU S. NAIR
               SRI.K.RAKESH

RESPONDENT/RESPONDENT NO.1:

               K.BIJU, AGE AND FATHERS NAME NOT KNOWN TO THE
               PETITIONER,
               DISTRICT COLLECTOR, MALAPPURAM, PIN - 676 505.


               SRI. A.J. VARGHESE-SR. G.P.

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON
01.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.733 OF 2014(S) IN WP(C). 15984/2014




                                                       2




                                                     JUDGMENT

The learned counsel appearing for the petitioner submits

that the directions issued by this Court had been complied

with. Under such circumstances, nothing further survives to

be considered in this Contempt. The Contempt Case is hence

closed.

Sd/-

A.M.SHAFFIQUE, JUDGE AMV/03/02/2021 Con.Case(C).No.733 OF 2014(S) IN WP(C). 15984/2014

APPENDIX

PETITIONERS ANNEXURES :

ANNEXURE A COPY OF THE JUDGMENT DT:24.06.2014 WP(C) NO.15984/2014 OF THIS HON'BLE COURT

RESPONDENTS ANNEXURES : NIL

TRUE COPY P.A TO JUDGE