Citation : 2021 Latest Caselaw 24027 Ker
Judgement Date : 21 December, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 21ST DAY OF DECEMBER 2021 / 30TH AGRAHAYANA, 1943
WP(C) NO. 23771 OF 2020
PETITIONERS :
1 UNIVERSAL HOSPITAL AL AIN LLC,
AL JIMI, AL AIN, UAE, REPRESENTED BY ITS AUTHORIZED
REPRESENTATIVE, MR. K.G.JAYAKRISHNAN.
2 UNIVERSAL HOSPITAL LLC,
AIRPORT ROAD, ABU DHABI, UAE, REPRESENTED BY ITS
AUTHORIZED REPRESENTATIVE, MR.K.G.JAYAKRISHNAN.
3 DR. SHABEER NELLIKODE,
AGED 46 YEARS,
S/O.MR.HASHIM POKKINARI, R/O.ABU DHABI,
REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
MR. K.G.JAYAKRISHNAN, KARUVINGAL HOUSE,
WADAKENCHERY, KUMARANELLUR TC, THRISSUR,
KERALA.
BY ADVS.
G.HARIKUMAR (GOPINATHAN NAIR)
SHRI.AKHIL SURESH
RESPONDENT :
YES BANK LIMITED,
CW-120, GROUND FLOOR, P.G.KAMATH BUILDING,
PILLAYAR KOVIL ROAD, KANNUR, KERALA-670001,
REPRESENTED BY ITS AUTHORISED OFFICER.
BY ADV SMT.GIRIJA K GOPAL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.12.2021, ALONG WITH WP(C).25492/2020, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) NO. 23771 OF 2020 & WP(C) NO. 25492 OF 2020
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 21ST DAY OF DECEMBER 2021 / 30TH AGRAHAYANA, 1943
WP(C) NO. 25492 OF 2020
PETITIONERS :
1 UNIVERSAL HOSPITAL AL AIN LCC,
AL.JIMI, AL AIN, UAE, REPRESENTED BY ITS AUTHORIZED
REPRESENTATIVE, MR. K.G. JAYAKRISHNAN,
KARUVINGAL HOUSE, WADAKENCHERRY,
KUMARENELLUR T.C, THRISSUR,
KERALA.
2 UNIVERSAL HOSPITAL LLC
AIRPORT ROAD, ABU DHABI, UAE,
REPRESENTED BY ITS AUTHORIZED REPRESENTATIVE,
MR. K.G. JAYAKRISHNAN, KARUVINGAL HOUSE,
WADAKENCHERRY, KUMARENELLUR T.C,
THRISSUR, KERALA,.
3 DR. SHABEER NELLIKODE,
AGED 46 YEARS,
S/O. MR. HASHIM POKKINARI,
R/O.AL JIMI, AL AIN, UAE,
REPRESENTED BY ITS AUTHORIZED REPRESENTATIVE,
MR. K.G. JAYAKRISHNAN,
KARUVINGAL HOUSE, WADAKENCHERRY,
KUMARENELLUR T.C, THRISSUR,
KERALA.
BY ADVS.
G.HARIKUMAR (GOPINATHAN NAIR)
SHRI.AKHIL SURESH
RESPONDENT :
M/S YES BANK LIMITED,
IFSC BANING UNIT, UNIT NO.901,
13 - B, HARANANDANI SIGNATURE BUILDING,
GIFT - SEZ, GIFT CITY, GANDHINAGAR - 682355,
WP(C) NO. 23771 OF 2020 & WP(C) NO. 25492 OF 2020
3
ALSO HAVING THEIR OFFICE AT SIMAX TOWER,
UNIT NO.3/128, C AND D, MADAKKAVORE WEST,
KOZHIKODE, KERALA - 673011,
REPRESENTED BY MR. SANJAY NAMBIAR, GROUP PRESIDENT
AND GENERAL COUNSEL, YES BANK.
BY ADV SMT.GIRIJA K GOPAL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.12.2021, ALONG WITH WP(C).23771/2020, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) NO. 23771 OF 2020 & WP(C) NO. 25492 OF 2020
4
BECHU KURIAN THOMAS, J.
=-=-=-=-=-=-=-=-=-=-=-=-=-=
W.P.(C) No.23771 of 2020
&
W.P.(C) No.25492 of 2020
=-=-=-=-=-=-=-=-=-=-=-=-=-=
Dated this the 21st day of December, 2021
JUDGMENT
The learned counsel for the petitioners submitted that the
petitioners are not interested in pursuing the writ petition and seeks
permission to withdraw the same.
In view of the above submission, this writ petition is dismissed
as withdrawn.
Sd/-
BECHU KURIAN THOMAS, JUDGE RKM
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