Kerala High Court
P.T.M.College Of Education vs N.C.T.E on 20 December, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 2523 OF 2010
PETITIONERS:
K.V.M.TRUST
REPRESENTED BY ITS DIRECTOR DR.V.V.PYARELAL.
BY ADVS.
SRI.GEORGE POONTHOTTAM
SRI.N.ANAND
RESPONDENTS:
UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR.
BY ADV.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 9640 OF 2019
PETITIONER:
ST.JACOBS TRAINING COLLEGE,
MENAMKULAM, KAZHAKUTTOM P.O., THIRUVANANTHAPURAM-695 582,
REPRESENTED BY ITS MANAGER FR. DAISON YESUDAS
BY ADVS.
SRI.RONY JOSE
SRI.GEORGE A.CHERIAN
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, THIRUVANANTHAPURAM-695 034
2 THE REGISTRAR,
UNIVERSITY OF KERALA, THIRUVANANTHAPURAM-695 034
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 9771 OF 2019
PETITIONER:
ST.TRESAS COLLEGE OF EDUCATION
KUMBALAM P.O, KUDARA, KOLLAM REPRESENTED BY ITS MANAGING
DIRECTOR, JOSEPH D FERNANDEZ, AGED 80, S/O. DAVID V
FERNANDEZ, ACADEMY, KUMBALAM, MULAVANA, KUNDARA, KOLLAM
691 503.
BY ADV SRI.H.PRAVEEN (KOTTARAKARA)
RESPONDENT:
UNIVERSITY OF KERALA,
REPRESENTED BY ITS REGISTRAR, THIRUVANANTHAPURAM 695 034.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 10325 OF 2009
PETITIONERS:
1 MAR THOMA COLLEGE OF SCIENCE
TECHNOLOGY, CHADAYAMANGALAM P.O., AYUR,, KOLLAM DISTRICT,
KERALA REPRESENTED BY ITS, SECRETARY.
2 MARTHOMA INSTITUTE OF INFORMATION
TECHNOLOGY, CHADAYAMANGALAM P.O., AYUR,, KOLLAM DISTRICT,
KERALA REPRESENTED BY ITS, SECRETARY.
BY ADVS.
ENOCH DAVID SIMON JOEL
RONY JOSE
S.SREEDEV
CIMIL CHERIAN KOTTALIL
SUZANNE KURIAN
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, THIRUVANANTHAPURAM.
2 THE REGISTRAR UNIVERSITY OF KERALA
THIRUVANANTHAPURAM.
BY ADV SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10350/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 10326 OF 2009
PETITIONERS:
1 EMMANUEL COLLEGE, VAZHICHAL,
KUDAPPANAMOOD P.O., NEYYATTINKARA,, THIRUVANANTHAPURAM
REPRESENTED BY MANAGER, MSNGR: FR.G.CHRISTUDAS.
2 EMMANUEL COLLEGE OF BED TRAINING
VAZHICHAL, KUDAPPANAMOOD P.O., NEYYATTINKARA,,
THIRUVANANTHAPURAM, REPRESENTED BY MANAGER, MSNGR:
FR.G.CHRISTUDAS.
BY ADV RONY JOSE
RESPONDENTS:
1 UNIVERSITY OF KERALA,
REPRESENTED BY ITS REGISTRAR,, THIRUVANANTHAPURAM.
2 THE REGISTRAR, UNIVERSITY OF KERALA
THIRUVANANTHAPURAM.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10350/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 10350 OF 2009
PETITIONERS:
1 K.V.V.S COLLEGE OF SCIENCE AND
TECHNOLOGY, KAITHAPARAMBU, ADOOR,, PATHANAMTHITTA,
REPRESENTED BY ITS, SECRETARY, S.KUTTAPPAN CHETTIAR.
2 K.V.V.S.INSTITUTE OF TECHNOLOGY
KAITHAPARAMBU, ADOOR, PATHANAMTHITTA,, REPRESENTED BY ITS
SECRETARY, S.KUTTAPPAN CHETTIAR.
RESPONDENTS:
1 THE UNIVERSITY OF KERALA AND ANOTHER
REPRESENTED BY ITS REGISTRAR,, THIRUVANANTHAPURAM.
2 THE REGISTRAR UNIVERSITY OF KERALA
THIRUVANANTHAPURAM.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 10518 OF 2009
PETITIONERS:
THE NATIONAL COLLEGE,MANACAUD P.O.
THIRUVANANTHAPURAM REP.BY ITS MANAGER,, SAMIR BIN KAMAL.
BY ADVS.
SRI.V.K.BEERAN (SR.)
SRI.V.P.REGHURAJ
RESPONDENTS:
THE UNIVERSITY OF KERALA,TRIVANDRUM
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 10600 OF 2009
PETITIONER:
A.J.COLLEGE OF SCIENCE AND TECHNOLOGY
THONACKKAL, THIRUVANANTHAPURAM,, REPRESENTED BY ITS
MANAGING TRUSTEE AND MANAGER, SRI.SUDHI JABBAR.
BY ADV A.J.COLLEGE OF SCIENCE AND TECHNOLOGY (PARTY)
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR,, THIRUVANANTHAPURAM.
2 THE REGISTRAR
UNIVERSITY OF KERALA,, THIRUVANANTHAPURAM.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 10802 OF 2010
PETITIONER:
THE MANAGER
SREE NARAYANA GURU KRIPA B.ED. COLLEGE,, POTHENCODE,
THIRUVANANTHAPURAM.
BY ADVS.
SRI.N.ANAND
SRI.GEORGE POONTHOTTAM
RESPONDENT:
UNIVERSITY OF KERALA
THIRUVANANTHAPURAM, REPRESENTED BY ITS, REGISTRAR.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 10803 OF 2010
PETITIONER:
MANJAPPARA EDUCATIOAL & CHARITABLE TRUST
B.ED. CENTRE, MANJAPPARA P.O., AYOOR-VIA,, QUILON
DISTRICT, REPRESENTED BY THE CHAIRMAN,, O.ABDUL VAHID.
BY ADVS.
SRI.GEORGE POONTHOTTAM
SRI.N.ANAND
RESPONDENTS:
UNIVERSITY OF KERALA
THIRUVANANTHAPURAM, REPRESENTED BY ITS, REGISTRAR.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 11464 OF 2010
PETITIONER:
FATHIMA MEMORIAL EDUCATIONAL TRUST
VADAKKEVILA P.O,KOLLAM-10,, REPRESENTED BY ITS CHAIRMAN,,
A.YOUNNUS KUNJU.
BY ADVS.
SMT.S.KARTHIKA
SRI.M.R.ANISON
SRI.P.N.APPUKUTTAN
SMT.K.P.GEETHA MANI
SMT.P.A.RINUSA
SRI.M.S.UNNIKRISHNAN
RESPONDENTS:
UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 11622 OF 2010
PETITIONER:
P.T.M.COLLEGE OF EDUCATION
MARUTHURKONAM, KOTTUKAL,, BALARAMAPURAM REPRESENTED BY
ITS, MANAGER, SANTHAKUMARI AMMA.
BY ADVS.
SRI.R.KRISHNA RAJ
SRI.M.NAJEEB
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION
HANS BHAVAN, WING II, I BAHADUR, SHAH MARG, NEW DELHI.
2 SECRETARY TO GOVERNMENT, DEPARTMENT OF
HIGHER EDUCATION, KERALA GOVERNMENT, SECRETARIATE,
THIRUVANANTHAPRUAM.
3 UNIVERSITY OF KEALA REP.BY ITS
REGISTRAR, THIRUVANANTHAPURAM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 11679 OF 2010
PETITIONER:
IQBAL COLLEGE TRUST
THIRUVANANTHAPURAM DISTRICT, REPRESENTED BY THE,
PRESIDENT N.ABDUL BASHEER.
BY ADV SRI.GEORGE POONTHOTTAM
RESPONDENT:
UNIVERSITY OF KERALA
REPRESENTED BY IS REGISTRAR.
BY ADV.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 11682 OF 2010
PETITIONER:
DR.V.K.JAYAKUMAR
SABARIGIRI COLLEGE OF EDUCATION, ANCHAL,, KOLLAM
DISTRICT.
BY ADVS.
SRI.GEORGE POONTHOTTAM
SRI.N.ANAND
RESPONDENTS:
UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR.
BY ADVS.
SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 11697 OF 2010
PETITIONER:
P.SANAKAN
SREE NARAYANA GURU MEMORIAL EDUCATIONAL INSTITUTIONS,
VALAMANGALAM SOUTH P.O., THURAVOOR, ALAPPUZHA DISTRICT.
BY ADV SRI.SUJITH MATHEW JOSE
RESPONDENT:
UNIVERSITY OF KERALA
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 11883 OF 2010
PETITIONER:
MILLATH COLLEGE OF TEACHER EDUCATION
SOORANADU, KOLLAM REPRESENTED BY ITS PRINCIPAL, RADHAMONY
AMMA.
BY ADVS.
SRI.R.KRISHNA RAJ
SRI.M.NAJEEB
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION
HANS BHAVAN, WING II, I, BAHADUR SHAH MARG,, NEW DELHI.
2 SECRETRY TO GOVERNMENT DEPARTMENT OF
HIGHER EDUCATION, KERALA GOVERNMENT SECRETARIATE,,
THIRUVNANTHAPURAM.
3 UNIVERSITY OF KERALA REP. BY ITS
REGISTRAR,THIRUVANANTHAPURM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 11972 OF 2010
PETITIONER:
K.P.M B.ED COLLEGE
CHERIYAVELINALOOR.P.O, OYOOR VIA KOLLAM DISTRICT UNDER
THE MANAGEMENT, OF KPM CHARITABLE TRUST,
CHERIYAVELINALOOR.P.O, REPRESENTED BY ITS CHAIRMAN MR.
MONY.K.
BY ADV SRI.ALIAS M.CHERIAN
RESPONDENTS:
1 UNIVERSITY OF KERALA
BY ITS REGISTRAR, THIRUVANANTHAPURAM.
2 THE REGISTRAR UNIVERSITY OF KERALA
THIRUVANANTHAPURAM.
BY ADV.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12028 OF 2010
PETITIONER:
MANAGER, KUNJUKRISHNAN NADAR
MEMORIAL B.ED COLLEGE, MAVILA,KANJIRAMKULAM,,
THIRUVANANTHAPURAM.
BY ADVS.
SRI.AYYAPPAN SANKAR
SRI.G.SURARSHAN
RESPONDENTS:
UNIVERSITY OF KERALA
THIRUVANANTHAPURAM -695 034, RPRESENTED BY THE REGISTRAR.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12194 OF 2010
PETITIONER:
VELIYAM MEMORIAL COLLEGE OF EDUCATION
EDAPPALIKOTTA, CHAVARA,, KOLLAM REPRESENTED BY ITS
MANAGER, S.SUBAIDA.
BY ADV SRI.R.KRISHNA RAJ
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION
HANS BHAVAN, WING II, I,, BAHADUR SHAH MARG, NEW DELHI.
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION,, KERALA GOVERNMENT
SECRETARIAT,, THIRUVANANTHAPURAM.
3 UNIVERSITY OF KERALA
REP. BY ITS REGISTRAR, THIRUVANANTHAPURAM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12201 OF 2010
PETITIONER:
B.N.V TRUST COLLEGE OF EDUCATION
THIRUVALLAM, THIRUVANANTHAPURA REPRESENTED, BY ITS
MANAGING TRUSTEE, EASWARI AMMA.
BY ADVS.
SRI.R.KRISHNA RAJ
SRI.M.NAJEEB
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION
HANS BHAVAN, WING II,, I, BAHADUR SHAH MARG, NEW DELHI.
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION,, KERALA GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM.
3 UNIVERSITY OF KERALA
REP. BY ITS REGISTRAR, THIRUVANANTHAPURAM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12261 OF 2010
PETITIONER:
J.B.M.CENTRE FOR TEACHER EDUCATION
KAYAMKULAM, REPRESENTED BY ITS MANAGER,, S.REHNA BEEGUM.
BY ADVS.
SRI.R.KRISHNA RAJ
SRI.M.NAJEEB
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION
HANS BHAVAN, WIND II, I,, BAHADUR SHAH MARG, NEW DELHI.
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION,, KERALA GOVERNMENT
SECRETARIAT,, THIRUVANANTHAPURAM.
3 UNIVERSITY OF KERALA
REP. BY ITS REGISTRAR, THIRUVANANTHAPURAM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12269 OF 2013
PETITIONER:
FATHIMA MEMORIAL EDUCATIONAL TRUST
REP BY ITS CHARIMAN,A.YOUNUS KUNJU, VADAKKEVILA P O,
KOLLAM -10
BY ADVS.
SRI.M.R.ANISON
SMT.V.BHARGAVI PANANGAD
SMT.P.A.RINUSA
RESPONDENTS:
1 UNIVERSITY OF KERALA
REP BY ITS REGISTRAR, UNIVERSITY CAMPUS,
THIRUVANANTHAPURAM
2 THE COMMISSIONER FOR ENTRANCE EXAMINATION
HOUSING BOARD BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12386 OF 2010
PETITIONER:
THE MANAGER
EDUCATION, ARKANNOOR, ARAKANNOOR P.O.,, KOLLAM DISTRICT.
BY ADVS.
SRI.GEORGE POONTHOTTAM (SR.)
SRI.N.ANAND
SMT.NISHA GEORGE
RESPONDENT:
UNIVERSITY OF KERALA
THIRUVANANTHAPURAM, REPRESENTED BY ITS, REGISTRAR.
BY ADV.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12565 OF 2010
PETITIONER:
HANEEFA KUNJU MEMORIAL COLLEGE OF EDUCATION
UMAYANALLOOR PO, KOLLAM, REPRESENTED BY ITS CHAIRMAN H.A.
ABDUL KAREEM.
BY ADV SRI.VINOY VARGHESE KALLUMOOTTILL
RESPONDENTS:
1 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, THIRUVANANTHAPURAM.
2 THE REGISTRAR,
UNIVERSITY OF KERALA, THIRUVANANTHAPURAM
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 12912 OF 2014
PETITIONERS:
FATHIMA MEMORIAL EDUCATIONAL TRUST
REPRESENTED BY ITS CHAIRMAN, A. YOUNUS KUNJU, VADAKKEVILA
P.O, KOLLAM 691 010.
BY ADVS.
SRI.M.R.ANISON
SMT.P.A.RINUSA
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, UNIVERSITY CAMPUS,
THIRUVANANTHAPURAM 695 034.
2 THE COMMISSIONER FOR ENTRACE EXAMINATION
HOUSING BOARD BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM
695 001.
BY ADV.
SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 13382 OF 2011
PETITIONER:
K.P.M B.ED COLLEGE
CHERIYAVELINALLOOR.P.O., OYOOR VIA KOLLAM DISTRICT UNDER
THE MANAGEMENT OF KPM CHARITABLE
TRUST,CHERIYAVELINALLOOR.P.O,, REPRESENTED BY ITS
CHAIRMAN MR.MONY.K.
BY ADV SRI.ALIAS M.CHERIAN
RESPONDENTS:
1 UNIVERSITY OF KERALA AND ANOTHER
ITS REGISTRAR,THIRUVANANTHAPURAM,PIN-695034.
2 THE REGITRARUNIVERSITY OF KERALA
THIRUVANANTHAPURAM,PIN-695034.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 15270 OF 2012
PETITIONER:
ST.THOMAS TRAINING COLLEGE
ST.THOMAS NAGAR, MUKKOLAKKAL, THIRUVANANTHAPURAM-695044,
REPRESENTED BY ITS MANAGER.
BY ADV SRI.ALIAS M.CHERIAN
RESPONDENTS:
1 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRARTHIRUVANANTHAPURAM, PIN-695
034.
2 THE REGISTRAR UNIVERSITY OF KERALA
THIRUVANANTHAPURAM, PIN-695 034.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 15351 OF 2012
PETITIONER:
KAVIYATTU COLLEGE OF EDUCATION
PIRAPPANCODE P.O.,THIRUVANANTHAPURAM, REP.BY ITS MANAGER
BY ADV SRI.ALIAS M.CHERIAN
RESPONDENTS:
1 UNIVERSITY OF KERALA
REP.BY ITS REGISTRAR, THIRUVANANTHAPURAM-695034
2 THE REGISTRAR
UNIVERSITY OF KERALA,THIRUVANANTHAPURAM PIN-695034
BY ADV SRI.THOMAS ABRAHAM, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 15431 OF 2012
PETITIONER:
MANNAM FOUNDATION CENTRE FOR EDUCATION TECHNOLOGY,
PORUVAZHY, EDAKKAD P.O, KOLLAM, REPRESENTED BY ITS
SECRETARY M.P.SASIDHARAN.
BY ADVS.
SRI.R.KRISHNA RAJ
SMT.E.S.SONI
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION,
HANS BHAVAN, WING 11, I, BAHADUR SHAH MARG,
NEW DELHI 1001.
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION, KERALA GOVERNMENT
SECRETARIATE, THIRUVANANTHAPURAM 695 001.
3 UNIVERSITY OF KERALA
REP.BY ITS REGISTRAR, THIRUVANANTHAPURAM 695 001.
BY ADVS.
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 15644 OF 2011
PETITIONER:
BASELIOUS MARTHOMA MATHEWS II TRAINING COLLEGE, PULAMON
P.O., KOTTARAKKARA,, REPRESENTED BY ITS PRINCIPAL,
MRS.ANNIE K.JACOB.
BY ADV SRI.ALIAS M.CHERIAN
RESPONDENTS:
1 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR,, THIRUVANANTHAPURAM PIN -
695034.
2 THE REGISTRAR
UNIVERSITY OF KERALA,, THIRUVANANTHAPURAM PIN - 695034.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 18385 OF 2020
PETITIONER:
H.H. MARTHOMA MATHEW - II TRAINING COLLEGE,
ADOOR P.O., PATHANAMTHITTA DISTRICT, REPRESENTED BY ITS
MANAGER, DR.ZACHARIAS MAR APREM, METROPOLITAN.
BY ADV ALIAS M.CHERIAN
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, THIRUVANANTHAPURAM, PIN-
695034.
2 THE REGISTRAR,
UNIVERSITY OF KERALA, THIRUVANANTHAPURAM, PIN-695034.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 18894 OF 2009
PETITIONERS:
BASELIOUS MARTHOMA MATHEW II TRAINING
COLLEGE, PULAMON P.O., KOTTARAKARA,, REPRESENTED BY ITS
PRINCIPAL MR.ROY.G.
BY ADV SRI.ALIAS M.CHERIAN
RESPONDENTS:
1 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR,, THIRUVANANTHAPURAM.
2 THE REGISTRAR
UNIVERSITY OF KERALA,, THIRUVANANTHAPURAM.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 19245 OF 2010
PETITIONER:
E.VINCENT
K.N.M.K.N.M.S.TRAINING COLLEGE, ANCHUMARAMKALA,
VELLARADA,, THIRUVANANTHAPURAM-695505.
BY ADVS.
SRI.S.EASWARAN
SRI.P.MURALEEDHARAN IRIMPANAM
RESPONDENTS:
THE UNIVERSITY OF KERALA
THIRUVANANTHAPURAM, REPRESENTED BY THE, REGISTRAR.
BY SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 23850 OF 2019
PETITIONER:
1 CHRIST NAGAR EDUCATIONAL CHARITABLE SOCIETY
REGD.NO.T.295/97, THIRUVALLAM, THIRUVANANTHAPURAM-695027
REPRESENTED BY ITS SECRETARY FR.MATHEWS CHAKKALACKAL
2 CHRIST NAGAR COLLEGE OF EDUCATION
CHAVARAPURAM, THIRUVALLAM, THIRUVANANTHAPURAM REPRESENTED
BY ITS SECRETARY PHILIP MATHEW
BY ADVS.
R.S.KALKURA
SRI.M.S.KALESH
SRI.HARISH GOPINATH
SMT.R.BINDU
SRI.R.HARIKRISHNAN (KAMBISSERIL)
SRI.NIKHEL K GOPINATH
RESPONDENTS:
1 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, UNIVERSITY BUILDING,
THIRUVANANTHAPURAM-695034
2 THE REGISTRAR
UNIVERSITY OF KERALA, UNIVERSITY BUILDING,
THIRUVANANTHAPURAM-695034
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 27475 OF 2019
PETITIONER:
DR.BIJU RAMESH
AGED 53 YEARS
PRESIDENT, KERALA SELF FINANCING ENGINEERING COLLEGE MANAGEMENTS
ASSOCIATION, ER 804/2003, VIKAS NAGAR, KUNDANNOOR, MARADU, KOCHI-
682304
BY ADVS.
K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.S.VIBHEESHANAN
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY, HIGHER EDUCATION
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, UNIVERSITY BUILDINGS,
THIRUVANANTHAPURAM-695034
3 THE REGISTRAR
UNIVERSITY OF KERALA, UNIVERSITY BUILDINGS, THIRUVANANTHAPURAM-
6950343
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.12.2021,
ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 27920 OF 2010
PETITIONER:
THE MANAGER, PUSHPAGEETH COLLEGE
PUSHPAGEETH COLLEGE OF TEACHER EDUCATION,, ELIMALA,
KOTTOOR, THIRUVANANTHAPURAM.
BY ADV SRI.AYYAPPAN SANKAR
RESPONDENT:
UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR,, THIRUVANANTHAPURAM. 695 034.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 30950 OF 2016
PETITIONER:
1 KVM TRUST
POST BOX NO.13, CHERTHALA, ALAPPUZHA DISTRICT,REPRESENTED
BY ITS DIRECTOR DR. V.V.PYARELAL.
2 THE PRINCIPAL
KVM COLLEGE OF SPECIAL EDUCATION, KVM TRUST COMPLEX,
MARUTHORVATTOM, MAYITHRA, CHERTHALA-688 539, ALAPPUZHA
DISTRICT.
BY ADV SRI.GEORGE POONTHOTTAM
RESPONDENTS:
UNIVERSITY OF KERALA
SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM-695 034,
REPRESENTED BY THE REGISTRAR.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 32166 OF 2009
PETITIONER:
K.V.M.TRUST
REPRESENTED BY ITS DIRECTOR DR.V.V.PYARELAL.
BY ADVS.
SRI.GEORGE POONTHOTTAM
SRI.N.ANAND
RESPONDENT:
UNIVERSITY OF KERALA
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR.
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 32335 OF 2009
PETITIONER:
RAMAVILASOM TRAINING COLLEGE
VALAKOM, REPRESENTED BY ITS PRINCIPAL,,
DR.G.SARATHCHANDRA RAJ, RAMAVILASOM, TRAINING COLLEGE,
VALAKOM, KOTTARAKKARA.
BY ADV SRI.R.KRISHNA RAJ
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERSS EDUCATION,
HANS BHAVAN, WING II, 1, BAHADUR SHAH MARG,, NEW DELHI.
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION,, KERALA GOVERNMENT
SECRETARIATE, THIRUVANANTHAPURAM.
3 UNIVERSITY OF KERALA
REP. BY ITS REGISTRAR,, THIRUVANANTHAPURAM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 32404 OF 2009
PETITIONER:
MANNAM MEMORIAL TRAINING COLLEGE
VILAKUDY, REPRESENTED BY ITS PRINCIPAL,, DR.K.RADHAMANAI
AMMA,MANNAM MEMORIAL TRAINING, COLLEGE, VILAKUDY, KOLLAM.
BY ADV SRI.R.KRISHNA RAJ
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION,
HANS BHAVAN, WING II, I, BAHADUR SHAH MARG, NEW DELHI.
2 SECRETARY TO GOVERNMENT DEPARTMENT OF
HIGHER EDUCATION, KERALA GOVERNMENT SECRETARIATE,,
THIRUVANANTHAPURAM.
3 UNIVERSITY OF KERALA REP.BY ITS
REGISTRAR, THIRUVANANTHAPRUAM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 32405 OF 2009
PETITIONER:
BADHARIYA B.ED TRAINING COLLEGE
VELICHIKKALA, KOLLAM. REPRESENTED BY ITS MANAGER, A. ABDUL
RASHEED.
BY ADV SRI.R.KRISHNA RAJ
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION,
HANS BHAVAN, WING II, I, BAHADUR SHAH MARG, NEW DELHI.
2 SECRETARY TO GOVERNMENT DEPARTMENT OF
HIGHER EDUCATION,KERALA GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM.
3 UNIVERSITY OF KERALA REP.BY ITS
REGISTRAR, THIRUVANANTHAPURAM.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE FOR R1
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA FOR R3
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER FOR R2
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 32582 OF 2018
PETITIONER:
KUNHIKRISHNA NADAR MEMORIAL B.ED COLLEGE,
KANJIRAKULAM, RUN BY KUNJIKRISHNA NADAR EDUCATIONAL RURAL
DEVELOPMENT LITERARY AND CULTURAL ACTIVITIES TRUST,
REG.NO.48/2001, MAVILA, KANJIRAMKULAM P.O, THIRUVANANTHAPURAM,
695524, REPRESENTED BY ITS MANAGER, OMANA C.M, AGED 57 YEARS,
W/O.M.R.REGHUCHANDRA BAL.
BY ADVS.
PRATHAP. S.R.K.
VENU VALIYA PARAMBIL
K.P.UNNIKRISHNAN
K.V.RAJEEV (PONOTH)
A.S.SANGEETHA
G.BINDU
MRINUAAL
RESPONDENTS:
1 UNIVERSITY OF KERALA,
THIRUVANANATHAPURAM, REPRESENTED BY REGISTRAR, UNIVERSITY OF
KERALA, PALAYAM, THIRUVANANTHAPURAM-695001., PIN - 695001
2 THE VICE CHANCELLOR,
UNIVERSITY OF KERALA, UNIVERSITY OF KERALA PALAYAM,
THIRUVANANTHAPURAM-695001.
3 THE MANAGING DIRECTOR,
KERALA ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM-695023.
BY ADV.SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.12.2021, ALONG WITH
WP(C).10325/2009 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 36005 OF 2018
PETITIONER:
NEW B.ED. COLLEGE
REPRESENTED BY ITS PRINCIPAL, R. VASANTHA MOHAN, S/O.
RAGHAVAN NADAR, VALIYAVILA VEEDU, KOTTUKAL, NELLIMOODU
P.O., THIRUVANANTHAPURAM
BY ADVS.
R.KRISHNA RAJ
SMT.E.S.SONI
SMT.KUMARI SANGEETHA S.NAIR
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION
HANS BHAVAN, WING II, 1, BAHADUR SHAH MARG, NEW DELHI -
110 002
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION, KERALA GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 DIRECTOR
COLLEGIATE EDUCATION, THIRUVANANTHAPURAM-695001.
4 DIRECTOR, LBS CENTRE FOR SCIENCE AND TECHNOLOGY,
THIRUVANANTHAPURAM-695001.
5 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, THIRUVANANTHAPURAM-695001.
W.P.(C).No.10350 of 2009 & con.cases 44
6 ADDL.R6 KERALA STATE ROAD TRANSPORT CORPORATION KERALA
STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, THIRUVANANTHAPURAM.
(ADDL.R6 IS IMPLEADED AS PER ORDER DATED 28/11/2018 IN
IA.NO.01/2018)
BY ADVS.
DR.ABRAHAM P.MEACHINKARA FOR R1
SMT.SHAMEENA SALAHUDHEEN, SC, LBS CENTRE FOR SCIENCE AND
TECHNOLOGY
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
SRI.P.C.CHACKO, SC, KERALA STATE ROAD TRANSPORT CORPN.
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 36064 OF 2018
PETITIONER:
VICTORY COLLEGE OF TEACHER EDUCATION
REPRESENTED BY ITS CHAIRMAN, D.SUNIL,
SUNIL BHAVANAM, POOVANVILA, NEYYATTINKARA
THIRUVANANTHAPURAM
BY ADVS.
R.KRISHNA RAJ
SMT.E.S.SONI
SMT.KUMARI SANGEETHA S.NAIR
RESPONDENTS:
1 NATIONAL COUNCIL FOR TEACHERS EDUCATION
HANS BHAVAN, WING II, 1, BAHADUR SHAH MARG, NEW DELHI.
PIN - 110002
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION,
KERALA GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM
3 DIRECTOR,
COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM
4 DIRECTOR
LBS CENTRE FOR SCIENCE AND TECHNOLOGY
THIRUVANANTHAPURAM
5 UNIVERSITY OF KERALA,
W.P.(C).No.10350 of 2009 & con.cases 46
REPRESENTED BY ITS REGISTRAR THIRUVANANTHAPURAM
6 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, THIRUVANANTHAPURAM.
ADDL.R6 IMPLEADED AS PER ORDER DATED 28-11-2018 IN IA
1/2018.
BY ADVS.
DR.ABRAHAM P.MEACHINKARA,SC,NCTE
SMT.SHAMEENA SALAHUDHEEN, SC, LBS CENTRE FOR SCIENCE AND
TECHNOLOGY
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
P.C.CHACKO, STANDING COUNSEL FOR R6
SRI.TEK CHAND, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 37889 OF 2018
PETITIONER:
THE BUDHA COLLEGE OF TEACHER EDUCATION,
MUTHUKULAM NORTH, CHEPPAD P.O., ALAPPUZHA REPRESENTED BY
ITS MANAGER, T.K. RAJENDRA PANICKER.
BY ADVS.
R.RAJASEKHARAN PILLAI
SMT.SABINA JAYAN
RESPONDENTS:
1 THE UNIVERSITY OF KERALA,
REPRESENTED BY THE REGISTRAR, PALAYAM,
THIRUVANANTHAPURAM - 695 001.
2 THE VICE CHANCELLOR,
UNIVERSITY OF KERALA, PALAYAM, THIRUVANANTHAPURAM-695
001.
3 THE MANAGING DIRECTOR,
KERALA STATE TRANSPORT CORPORATION, TRANSPORT BHAVAN,
EAST FORT, THIRUVANANTHAPURAM-695 023.
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
SRI.P.C.CHACKO, SC, KERALA STATE ROAD TRANSPORT CORPN.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 20TH DAY OF DECEMBER 2021 / 29TH AGRAHAYANA, 1943
WP(C) NO. 41640 OF 2018
PETITIONER:
VIDYADHIRAJA MODEL COLLEGE OF TEACHER EDUCATION
VENDAR P.O., KOTTARAKKARA , KOLLAM-691 507REPRESENTED BY
ITS MANAGER MRS. RANI KRISHNA K.B.,
BY ADV ALIAS M.CHERIAN
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, THIRUVANANTHPURAM,PIN-695
034
2 THE REGISTRAR
UNIVERSITY OF KERALA, THIRUVANANTHAPURAM,PIN-695 034
BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2021, ALONG WITH WP(C).10325/2009 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10350 of 2009 & con.cases 49
JUDGMENT
Dated this the 20th day of December, 2021.
S.MANIKUMAR,CJ.
In all the writ petitions, revision of annual administration fee to be paid before
31st March of every year in advance, has been challenged on the grounds of
competency, discrimination and excess in prescribing the administration fee.
2. Though parties have made their respective pleadings, going through the
provisions of the Kerala University Act, 1974, in particular sections 5(xi) and 36 of the
Kerala University Act, 1974, we are of the view that the Syndicate has power to make
ordinances, providing for all or any of the following matters, which includes levy of
fees in colleges and other institutions, by the University.
3. Mr.George Poonthottam, who led the writ petitioners, is also in agreement
that the Syndicate has power to fix fees in the cases on hand - the annual
administration fee. For brevity, sections 5(xi) and 36 of the Kerala University Act,
1974, are extracted hereunder:
"5. Powers of the University. - The University shall have the following powers,
namely
...
(xi) to fix the fees payable to the University and to demand and receive such fees.
...
36. Ordinances. - Subject to the provisions of this Act and the Statutes the
Syndicate shall have power to make Ordinances providing for all or any of the
following matters, namely:-
(a) the levy of fees in colleges and other institutions, by the University;
(b) the residence and discipline of students;
(c) the work load and pattern of teaching staff in Colleges;
(d) the fixation of the scales of pay of various posts in the University and the
terms and conditions of service of officers of the University; and
(e) all other matters which by this Act or the Statutes are to be, or may be,
provided for by the Ordinances."
4. Chapter IV of the Kerala University First Ordinance, 1978, deals with rate of
fees, examination fee for various programmes under the University, fee for research
degrees, fee for diploma/degree, affiliation of colleges/courses and infrastructure
development and maintenance fee to be paid by Self Financing unaided colleges.
5. In exercise of the powers under section 36 of the Kerala University Act, 1974,
Syndicate has passed a resolution on 23.2.2005 to revise the fees and annual
administration fees of all category of colleges and to incorporate fees applicable to the
Government and Aided Colleges, uniformly and to the Unaided Self Financing Colleges
differently, Chapter IV dealing with "Levy of Fees by the University" in the Kerala
University First Ordinances, 1978, in the tabular form is re-produced hereunder:
W.P.(C).No.10350 of 2009 & con.cases 51
W.P.(C).No.10350 of 2009 & con.cases 52
W.P.(C).No.10350 of 2009 & con.cases 53
6. As per section 37 of the Kerala University Act, 1974, decision of the Syndicate
has to be laid before the Senate. It is submitted by Mr.Thomas Abraham, learned
Standing Counsel for University of Kerala, that during the relevant period, there was
no Senate and therefore, the powers of the Senate was exercised by the Syndicate
itself as per section 23A of Act, 1974 and accordingly, the decision of the Syndicate
dated 23.2.2005 fixing annual fee to be paid before 31 st March of every year in
advance, was approved by the Syndicate on 23.9.2005 and accordingly, the
Amendment No.194 was issued.
7. Learned Standing Counsel for University further submitted that payment of
annual fee, was subsequently captioned as 'Annual Administration Fees' with certain
increase and according to him, University had been levying annual fees in terms of
the provisions of the Act and Ordinance. He further submitted that the reason for
increase in annual administration fee is explained in the counter affidavit.
8. We have gone through the reasons and accept the same. The increase as
per the gazette notification dated 12th August, 2016, published in the gazette dated
1st November, 2016, is extracted hereunder for convenience:
W.P.(C).No.10350 of 2009 & con.cases 54
W.P.(C).No.10350 of 2009 & con.cases 55
8. Though, several issues have been raised, Mr. George Poonthottam, learned
Senior Counsel, representing majority of the writ petitioners and Mr.Rony Jose,
representing petitioner in W.P.(C) No.10325/2009, submitted that the annual
fee/annual administration fee fixed as per the amended notification, published in
W.P.(C).No.10350 of 2009 & con.cases 56
Kerala Gazette - Part III, University of Kerala dated 12.8.2016 from 1.7.2016
onwards, the date on which the Senate approved the resolution, referred to in the
Gazette and the arrears of annual fees/administration fee in terms of Amendment
No.194, from 2009, will be paid within four months from today.
9. Mr.Thomas Abraham, learned Standing Counsel for University, has agreed for
the above said proposition as regards payment.
10. Thus, placing on record the consent of all parties, there will be a direction to
the writ petitioners/Self Financing Colleges/Trust, to pay the arrears of annual
fees/annual administration fees, in terms of amendment No.194 to Chapter IV of
Kerala University First Ordinance, 1974, at the rate prescribed therein, from 2009 to
1.7.2016, within four months from today.
11. Likewise, the Self Financing Colleges/Trust, we further direct to pay the
arrears of annual administration fees from 1.7.2016 to the State, as per the revised
fee structure extracted above, within the above said period.
12. In the event of any payment already made towards annual administration
fee, for the period between 2009 to 2021, the University may adjust the said amount
towards the arrears of administration fee to be paid. Any shortage of payment of fee
made by the Self Financing Colleges/Trust etc. is also permitted to be demanded by
the University.
W.P.(C).No.10350 of 2009 & con.cases 57
Writ petitions are accordingly disposed of.
Sd/-
S.MANIKUMAR
CHIEF JUSTICE
Sd/-
SHAJI P.CHALY
smv JUDGE
W.P.(C).No.10350 of 2009 & con.cases 58
APPENDIX OF WP(C) 2523/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
EXHIBIT P2 TRUE COPY OF THE COMMUNICATION
NO.AC.B1/36475/02 DATED 15-7-04.
EXHIBIT P3 TRUE COPY OF THE COVERING LETTER DATED 22-7-
2009.
EXHIBIT P4 TRUE COPY OF THE COVERING LETTER DATED 23-2-
2005.
EXHIBIT P5 TRUE COPY OF THE COVERING LETTER DATED 14-3-
2006.
EXHIBIT P6 TRUE COPY OF THE COVERING LETTER DATED 26-2-
2007.
EXHIBIT P7 TRUE COPY OF THE COVERING LETTER DATED 14-3-
2008.
EXHIBIT P8 TRUE COPY OF THE COVERING LETTER DATED 30-3-
2009.
EXHIBIT P9 TRUE COPY OF THE COVERING LETTER DATED 30-5-
2008.
EXHIBIT P10 TRUE COPY OF THE COMMUNICATION
NO.AC.B/01/036086/02 DATED 24.10.09
EXHIBIT P11 TRUE COPY OF THE INTERIM ORDER IN
WP(C)NO.32166/09 DATED 11.11.09
EXHIBIT P12 TRUE COPY OF THE INTERIM ORDER IN
WP(C)NO.32166/09 DATED 19.01.10
EXHIBIT P13 TRUE COPY OF THE COMMUNICATION NO.AC.B/02/2009
DATED 20.10.2009
EXHIBIT P14 TRUE COPY OF THE COMMUNICATION
NO.KVMT/MSC(N)/KU/2009 DATED 3-11-2009
EXHIBIT P15 TRUE COPY OF THE G.O.(RT)NO.3727/2009/H AND
W.P.(C).No.10350 of 2009 & con.cases 59
FWD DATED 22-12-2009
EXHIBIT P16 TRUE COPY OF THE INTERIM ORDER IN I.A.NO.77/10
IN W.P.(C)NO.18199/09 DATED 8-1-2010
EXHIBIT P17 TRUE COPY OF THE ORDER NO.AC.B/02/2009 DATED
22-1-2010
EXHIBIT P18 TRUE COPY OF THE RELEVANT PAGES AMENDMENT
NO.194 NOTIFED VIDE NOTIFICATION
NO.ACAD.L/9639/R/2005 DATED 11-5-2005.
EXHIBIT P19 TRUE COPY OF THE ORDER NO.AC.B/2009 DATED 18-
3-2009 ISSUED BY THE UNIVERSITY.
EXHIBIT P20 TRUE COPY OF THE ORDER NO.AC.B/2009 DATED 23-
6-2011 ISSUED BY THE UNIVERSITY.
W.P.(C).No.10350 of 2009 & con.cases 60
APPENDIX OF WP(C) 9640/2019
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE ORDER NUMBERED AS
NO.AC.B4/58272/2003 AND DATED 22.07.2005
ISSUED BY THE 3RD RESPONDENT
EXHIBIT P2 A TRUE COPY OF THE NOTICE DATED 23.3.2009
NUMBERED AS AC.B/01/AAF/2009 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P3 A TRUE COPY OF THE INTERIM ORDER DATED
01.04.2019 IN W.P(C) NO.10326/2019 ON THE
FILES OF THIS HON'BLE COURT
EXHIBIT P4 A TRUE COPY OF THE NOTICE DATED 11.01.2019 AND
NUMBERED AS NO.AC.B/02/2018 ISSUED BY THE 2ND
RESPONDENT
EXHIBIT P5 A TRUE COPY OF THE NOTICE DATED 13.03.2019 AND
NUMBERED AS NO.AC.B.II/02/2019 ISSUED BY THE
2ND RESPONDENT
W.P.(C).No.10350 of 2009 & con.cases 61
APPENDIX OF WP(C) 9771/2019
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE STATUTORY REQUIRMENTS FOR
AFFILIATION
EXHIBIT P2 THE TRUE COPY OF THE PROVISIONAL AFFILIATION
EXHIBIT P3 THE TRUE COPY OF THE REPRESENTATION DATED 29-
11-2018 SUBMITTED TO THE RESPONDENT
EXHIBIT P4 THE TRUE COPY OF THE ORDER DATED 12-03-2019
ISSUED BY THE RESPONDENT.
EXHIBIT P5 THE INTERIM ORDER PASSED BY THE DIVISION BENCH
ORDERING TO CONTINUE THE INTERIM ORDER.
EXHIBIT P6 THE TRUE COPY OF THE INTERIM ORDER IN WP(C)
NO. 2523 OF 2010
EXHIBIT P7 THE TRUE COPY OF THE INTERIM ORDER IN WP(C)
NO. 15644/2011.
W.P.(C).No.10350 of 2009 & con.cases 62
APPENDIX OF WP(C) 10325/2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE REQUEST LETTER DATED
04/11/1996 ISSUED TO A NEIGHBOURING COLLEGE.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED
07/03/2008.
EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 23/03/2009
NUMBERED AS AC.B/01/AAF/2009 ISSUED BY THE 1ST
RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 63
APPENDIX OF W.P.(C) NO.10326 OF 2009
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE REQUEST LETTER DATED
04/11/1996 ISSUED TO A NEIGHBOURING COLLEGE.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED
07/03/2008.
EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 23/03/2009
NUMBERED AS AC.B/01/AAF/2009 ISSUED BY THE 1ST
RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 64
APPENDIX OF W.P.(C) NO.10350 OF 2009
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF AFFILIATION ORDER NO. AC
B4/77/2003 DATED 18/07/2005.
Exhibit P2 TRUE COPY OF RECOGNITION ORDER NO.
F.KL/SEC/N/247/SRO/NCTE/2004-2005/762 DATED
23/02/2005.
Exhibit P3 TRUE COPY OF REQUEST LETTER DATED 04/11/1996.
RESPONDENT EXHIBITS
EXHIBIT R1(a) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCES, 1978 AMENDMENT
NO.194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
EXHIBIT R1(b) PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 18.3.2009 OF THE UNIVERSITY.
EXHIBIT R1(c) PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 23/06/2011 OF THE UNIVERSITY.
EXHIBIT R1(d) TRUE COPY OF THE RELEVANT PAGES OF THE ABOVE
PROSPECTUS 2014-15.
W.P.(C).No.10350 of 2009 & con.cases 65
APPENDIX OF W.P.(C) NO.10518 OF 2009
PETITIONER'S EXHIBITS
EXT.P1 : THE TRUE COPY OF THE CERTIFICATE DATED 6.2.2009 OF THE SECRETARY NATIONAL
COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS.
EXT.P2: THE TRUE COPY OF THE LETTER NO.AC.B/01/AAF/2009 DATED 23.3.2009
W.P.(C).No.10350 of 2009 & con.cases 66
APPENDIX OF 10600 OF 2009
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE REQUEST LETTER DATED
04/11/1996 ISSUED TO A NEIGHBOURING COLLEGE.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED
07/03/2008.
EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 23/03/2009
NUMBERED AS AC.B/01/AAF/2009 ISSUED BY THE 1ST
RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 67
APPENDIX OF 10802 OF 2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF ORDER NO.B4/4209/2005 DATED
20.5.2006
EXHIBIT P2 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 28.3.2009 FOR
RS.1,50,000/-
EXHIBIT P4 TRUE COPY OF THE COMMUNICATION
NO.AC/B/AAF/2010-11 DATED 25/03/2010.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.32166/09 DATED 19/01/2010.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 27.1.2010
IN W.P.C.NO.2523/10.
W.P.(C).No.10350 of 2009 & con.cases 68
APPENDIX OF 10803 OF 2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF ORDER NO.B4/7215/2004 DATED
6.8.05
EXHIBIT P2 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
EXHIBIT P3 TRUE COPY OF THE COMMUNICATION
NO.AC/B/AAF/2010-11 DATED 25/03/2010.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.32166/09 DATED 19/01/2010.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED
27.1.2010 IN W.P.C.NO.2523/10.
W.P.(C).No.10350 of 2009 & con.cases 69
APPENDIX OF W.P.(C)NO.11464/2010
PETITIONER'S EXHIBITS
EXT.P1 : THE TRUE COPY OF THE CERTIFICATE DATED 11.12.2007
ISSUED BY THE NATIONAL MINORITY COMMISSION.
EXT.P2: THE TRUE COPY OF THE CERTIFICATE DATED 11.12.2007 ISSUED BY
THE NATIONAL MINORITY COMMISSION.
EXT.P3: TRUE COPY OF THE ORDER ISSUED BY THE UNIVERISTY OF KERALA.
EXT.P4: TRUE COPY OF COMMUNICATION DATED 25.3.2010 ISSUED BY THE
UNIVERISITY OF KERALA.
EXT.P5: TRUE COPY OF COMMUNICATION DATED 25.3.2010 ISSUED BY THE
UNIVERISTY OF KERALA.
W.P.(C).No.10350 of 2009 & con.cases 70
APPENDIX OF WP(C) 11622/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 71
APPENDIX OF WP(C) 11697/2010
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER NO. AC.B4/3795/2004 DATED
14/10/2005
Exhibit P1(A) TRUE COPY OF THE ORDER NO. AC.B/9410/2007 DATED
13/05/2010.
Exhibit P1(B) TRUE COPY OF THE ORDER NO. AC.B/20403/08 DATED
19/06/2008.
Exhibit P1(C) TRUE COPY OF THE ORDER NO. AC.B1/034276/2007 DATED
28/07/2008.
Exhibit P1(D) TRUE COPY OF THE ORDER NO.AC B/01/036273/2009 DATED
01/01/2010.
Exhibit P2 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
Exhibit P3 TRUE COPY OF THE FORWARDING LETTER DATED 18/04/2009
ALONG WITH RECEIPTS.
Exhibit P4 TRUE COPY OF THE COMMUNICATIONS NO. AC.B/AAF/2010-
11 DATED 25/03/2010.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC NO.32166/09
DATED 19/01/2010.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER IN WPC NO.2523/2010
DATED 27/01/2010.
RESPONDENT EXHIBITS
Exhibit R1(A) TRUE COPY OF THE KERALA UNIVERSITY FIRST
ORDINANCES, 1978 AMENDMENT NO.194 CHAPTER IV LEVY
OF FEES BY THE UNIVERSITY.
Exhibit R1(B) PHOTOCOPY OF THE UNIVERSITY ORDER NO. AC B/2009
DATED 18/03/2009 OF THE UNIVERSITY.
Exhibit R1(C) PHOTOCOPY OF THE UNIVERSITY ORDER NO. AC.B/2009
DATED 23/06/2011 OF THE UNIVERSITY.
Exhibit R1(D) PHOTOCOPY OF THE RELEVANT PAGES OF THE ABOVE
PROSPECTUS 2014-15.
W.P.(C).No.10350 of 2009 & con.cases 72
APPENDIX OF W.P.(C)
W.P.(C) NO.11679
NO.11679/2009
OF 2009
PETITIOENR'EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
EXHIBIT P2 TRUE COPY OF THE ORDER NO.AC.B/AAF/2010-11
DATED 25.3.2010
EXHIBIT P3 TRUE COPY OF THE INTERIM ORDER IN W.P.
(C)NO.32166/09 DATED 19.1.2010.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.2523/10 DATED 27.1.2010.
W.P.(C).No.10350 of 2009 & con.cases 73
APPENDIX OF WP(C) 11682/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER NO.B4/7217/2004 DATED
28/09/2005.
EXHIBIT P2 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 24/03/2008.
EXHIBIT P4 TRUE COPY OF THE COMMUNICATION
NO.AC/B/AAF/2010-11 DATED 25/03/2010.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.32166/09 DATED 19/01/2010.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.2523/10 DATED 27/01/2010. TRUE COPY OF THE
AMENDMENT NO. 194 NOTIFIED VIDE NOTIFICATION
NO.ACAD.L/9639/R/2005 DATED 11/05/200 (IN IA
15995/2014)
EXHIBIT P7 TRUE COPY OF THE ORDER NO.AC.B/2009 DATED
18/03/2009 ISSUED BY THE UNIVERSITY.
EXHIBIT P8 TRUE COPY OF THE ORDER NO.AC.B/2009 DATED
23/06/2011 ISSUED BY THE UNIVERSITY.
RESPONDENT EXHIBITS
EXHIBIT R1 PHOTOCOPY OF THE RELEVANT PAGES OF THE ABOVE
PROSPECTUS 2014-15.
EXHIBIT R1 PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 23/06/2011 OF THE UNIVERSITY.
EXHIBIT R1 PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 23/06/2011 OF THE UNIVERSITY.
EXHIBIT R1 TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCES, 1978 AMENDMENT
NO.194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
W.P.(C).No.10350 of 2009 & con.cases 74
APPENDIX OF WP(C) 11697/2010
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER NO. AC.B4/3795/2004
DATED 14/10/2010.
Exhibit P1(A) TRUE COPY OF THE ORDER NO. AC.B/9410/2007
DATED 13/05/2010.
Exhibit P1(B) TRUE COPY OF THE ORDER NO. AC.B/20403/08 DATED
19/06/2008.
Exhibit P1(C) TRUE COPY OF THE ORDER NO. AC.B1/034276/2007
DATED 28/07/2008.
Exhibit P1(D) TRUE COPY OF THE ORDER NO.AC B/01/036273/2009
DATED 01/01/2010.
Exhibit P2 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
Exhibit P3 TRUE COPY OF THE FORWARDING LETTER DATED
18/04/2009 ALONG WITH RECEIPTS.
Exhibit P4 TRUE COPY OF THE COMMUNICATIONS NO.
AC.B/AAF/2010-11 DATED 25/03/2010.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.32166/09 DATED 19/01/2010.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.2523/2010 DATED 27/01/2010.
RESPONDENT EXHIBITS
Exhibit R1(A) TRUE COPY OF THE KERALA UNIVERSITY FIRST
ORDINANCES, 1978 AMENDMENT NO.194 CHAPTER IV
LEVY OF FEES BY THE UNIVERSITY.
Exhibit R1(B) PHOTOCOPY OF THE UNIVERSITY ORDER NO. AC
B/2009 DATED 18/03/2009 OF THE UNIVERSITY.
Exhibit R1(C) PHOTOCOPY OF THE UNIVERSITY ORDER NO.
AC.B/2009 DATED 23/06/2011 OF THE UNIVERSITY.
Exhibit R1(D) PHOTOCOPY OF THE RELEVANT PAGES OF THE ABOVE
PROSPECTUS 2014-15.
W.P.(C).No.10350 of 2009 & con.cases 75
APPENDIX OF WP(C) 11883/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 76
APPENDIX OF WP(C) 11972/2010
PETITIONER EXHIBITS
P1 TRUE COPY OF A REQUEST LETTER DATED 04.11.1996
ISSUED TO A NEIGHBORING COLLEGE.
P2 TRUE COPY OF REPRESENTATION DATED 07.03.2008.
P3 TRUE COPY OF THE NOTICE DATED 23.03.2009 NUMBERED
AS AC.B/01/AAF/2009 ISSUED BY THE 1ST RESPONDENT.
P4 TRUE COPY OF THE LETTER NO.AC/B/AAF/2010-2011
DATED 25.03.2010.
P5 TRUE COPY OF INTERIM ORDER DATED 07.07.2009 IN
W.P.(C) NO.18894 OF 2009.
W.P.(C).No.10350 of 2009 & con.cases 77
APPENDIX OF WP(C) 12028/2010
PETITIONER EXHIBITS
Exhibit P1 A TRUE PHOTOCOPY OF THE ORDER DATED 03/02/2006
OF THE REGISTRAR UNIVERSITY OF KERALA,
GRANTING AFFILIATION TO THE PETITIONER
INSTITUTION.
Exhibit P2 A TRUE PHOTOCOPY OF THE REMITTANCE SLIP AS TO
REMITTANCE OF AFFILIATION FEE OF RS.2,00,000/-
(RUPEES TWO LAKHS) ON 15/05/2006.
Exhibit P3(A) TRUE PHOTOCOPY OF THE REMITTANCE SLIP DATED
16/05/2006.
Exhibit P3(B) TRUE PHOTOCOPY OF THE REMITTANCE SLIP DATED
28/03/2007.
Exhibit P3(C) TRUE PHOTOCOPY OF THE REMITTANCE SLIP DATED
31/03/2008.
Exhibit P4 A TRUE PHOTOCOPY OF THE ORDER OF THE
RESPONDENT UNIVERSITY DESCRIBED AS STATUTORY
REQUIREMENTS FOR AFFILIATION.
Exhibit P5 A TRUE PHOTOCOPY OF THE LETTER NO.
AC.B/01/AAF/2009 DATED 23/03/2009 ISSUED BY
THE RESPONDENT.
Exhibit P6 A TRUE PHOTOCOPY OF THE REMITTANCE SLIP DATED
30/03/2009.
Exhibit P7 A TRUE PHOTOCOPY OF THE REQUISITION LETTER NO.
AC.B/AAF/2010-11 DATED 25/03/2010 ISSUED BY
THE RESPONDENT.
Exhibit P8 A TRUE PHOTOCOPY OF THE INTERIM ORDER DATED
27/01/2010 OF THE HONOURABLE HIGH COURT IN WPC
NO. 2523/2010.
RESPONDENT EXHIBITS
Exhibit R1(A) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCE, 1978 AMENDMENT
W.P.(C).No.10350 of 2009 & con.cases 78
NO.194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
Exhibit R1(B) PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 18/03/2009 OF THE UNIVERSITY.
Exhibit R1(C) PHOTOCOPY OF THE UNIVERSITY ORDER NO.
AC.B/2009 DATED 23/06/2011 OF THE UNIVERSITY.
Exhibit R1(D) PHOTOCOPY OF THE RELEVANT PAGES OF THE
PROSPECTUS 2014-15.
W.P.(C).No.10350 of 2009 & con.cases 79
APPENDIX OF W.P.(C)NO.12194/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 80
APPENDIX OF W.P.(C) NO.12201/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 81
APPENDIX OF WP(C) 12261/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 82
APPENDIX OF W.P.(C) NO.12269/2019
PETITIONER EXHIBITS
EXT.P1:-TRUE COPY OF THE MINORITY CERTIFICATE
ISSUED BY THE NATIONAL COMMISSIONER FOR
MINORITY EDUCATIONAL INSTITUTION DTD 21/5/2012
EXT.P2:-TRUE COPY OF THE ORDER BEARING NO AC
B/01/031842/20 DTD 22/11/2010 ISSUED BY THE
IST RESPONDENT
EXT.P3:-TRUE COPY OF THE EXTENSION OF APPROVAL
ORDER DTD 19/3/2013 ISSUED BY AICTE FOR THE
COLLEGE FOR THE YEAR-2013-2014
EXT.P4:-TRUE COPY OF THE ORDER DTD NIL ISSUED
BY THE UNIVERSITY OF KERALA
EXT.P5:-TRUE COPY OF THE ANNUAL ADMINISTRATION
FEE REQUEST MADE BY THE PETITIOENR TO THE
UNIVERSITY DTD 22/4/2013
EXT.P6:-TRUE COPY OF LETTER NO
CEE/3737/2012/KEAM-2013/TA1 DTD 3/3/2013
ISSUED BY THE COMMISSIONER FOR ENTRACE
COMMISSIONER
W.P.(C).No.10350 of 2009 & con.cases 83
APPENDIX OF WP(C) 12386/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER NO.B4/1340/2004 DATED
14/10/2005.
EXHIBIT P2 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 31.3.2009 FOR
RS.1,50,010/-
EXHIBIT P4 TRUE COPY OF THE COMMUNICATION
NO.AC/B/AAF/2010-11 DATED 25/03/2010.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.32166/09 DATED 19/01/2010.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.2523/10 DATED 27/01/2010.
EXHIBIT P7 PHOTOCOPY OF G.O(Rt) NO.1267/2019/HEDN DATED
22.07.2019
EXHIBIT P8 PHOTOCOPY OF THE COMMUNICATION
NO.Ac.BII/03/42497/2019 DATED 30.09.2019
ISSUED BY THE RESPONDENT UNIVERISTY
EXHIBIT P9 PHOTOCOPY OF THE COMMUNICATION
NO.Ac.BII/03/42497/2019 DATED 19.06.2019
ISSUED BY THE RESPONDENT UNIVERISTY.
EXHIBIT P10 TRUE COPY OF THE ORDER
NO.F.SRO/NCTE/APSOO571/B.ED/{KL}/383/2020
DATED 22.01.2020 ISSUED BY NCTE.
EXHIBIT.P11 PHOTOCOPY OF THE COMMUNICATION
NO.Ac.BII/03/42500/2020 DATED 07.02.2020
ISSUED BY THE RESPONDENT UNIVERISTY
W.P.(C).No.10350 of 2009 & con.cases 84
APPENDIX OF WP(C) 12565/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE CIRCULAR ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P3 TRUE COPY OF LIST OF STUDENTS FOR THE YEAR
2009-2010
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER IN W.P.
(C)NO.18894/2009 DATED 7.7.2009
RESPONDENT EXHIBITS
EXHIBIT R1 (a) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCES, 1978 AMENDMENT
NO.194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
EXHIBIT R-1 (b) PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 18.3.2009 OF THE UNIVERSITY.
EXHIBIT R-1 (c) PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 23.6.2011 OF THE UNIVERSITY.
EXHIBIT R-1 (d) PHOTOCOPY OF THE RELEVANT PAGES OF THE
PROSPECTUS 2014-15.
W.P.(C).No.10350 of 2009 & con.cases 85
APPENDIX OF WP(C) 12912/2014
PETITIONER EXHIBITS
EXHIBIT P1. COPY OF THE AFFILIATION ORDER
NO.AC.B/CA/2013 ISSUED BY THE IST RESPONDENT
UNIVERSITY DATED 13.05.13.
EXHIBIT P2. COPY OF THE ORDER ISSUED BY THE
IST RESPONDENT UNIVERSITY IS PRESCRIBING
REQUIREMENTS FOR AFFILIATION OF
COLLEGES/COURSES/INCREASES IN INTAKE
ADDITIONAL BATCHES DURING THE ACADEMIC YEAR
2014-2015.
EXHIBIT P3. COPY OF THE D.O
NO.5885/A1/2012/ACAD 17.10.12 ISSUED BY THE
MAHATMA GANDHI UNIVERISTY.
EXHIIBT P4. COPY OF THE REQUEST MADE BY THE
PETITIONER TO THE UNIVERSITY DATED 25.03.14.
EXHIBIT P5. COPY OF THE LETTER ISSUED BY THE
2ND RESPONDENT DATED 09.05.13.
EXHIBIT P6. COPY OF THE INTERIM ORDER DATED
10.05.13 IN WPC 12269/2013(G).
W.P.(C).No.10350 of 2009 & con.cases 86
APPENDIX OF WP(C) 13382/2011
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF A REQUEST LETTER DATED 04/11/1996
ISSUED TO A NEIGHBORING COLLEGE.
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED
07/03/2008.
Exhibit P3 TRUE COPY OF THE NOTICE DATED 23/03/2009
NUMBERED AS AC.B/0/AAF/2009 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P4 TRUE COPY OF THE LETTER NO. AC.B/.AAF/2010-
2011 DATED 25/03/2010.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED
06/04/2010 IN WPC NO.11972/2010.
Exhibit P6 TRUE COPY OF THE NOTICE NO. AC.B/0/AAF/2011-
2012 DATED 11/04/2011 ISSUED BY THE UNIVERSITY
OF KERALA.
Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 07/07/2009 IN
WPC NO. 18894/2009.
W.P.(C).No.10350 of 2009 & con.cases 87
APPENDIX OF WP(C) 15270/2012
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF AFFILIATION ORDER NO. AC
B4/77/2003 DATED 18/07/2005.
Exhibit P2 TRUE COPY OF RECOGNITION ORDER NO.
F.KL/SEC/N/247/SRO/NCTE/2004-2005/762 DATED
23/02/2005.
Exhibit P3 TRUE COPY OF REQUEST LETTER DATED 04/11/1996.
Exhibit P4 TRUE COPY OF REPRESENTATION DATED 07/03/2008.
Exhibit P5 TRUE COPY OF THE NOTICE DATED 23/03/2009
NUMBERED AS AC.B/01/AAF/2009.
Exhibit P6 TRUE COPY OF INTERIM ORDER DATED 06/04/2010 IN
WPC NO.11972/2010.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED
13/05/2011 IN WPC NO.13382/2011.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED
04/10/2011 IN WPC NO.15644/2011.
Exhibit P9 TRUE COPY OF LETTER NO. AC.B/AAF/2009 DATED
21/06/2012.
W.P.(C).No.10350 of 2009 & con.cases 88
APPENDIX OF WP(C) 15351/2012
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF AFFILIATION ORDER NO.
AC.B1/13205/06 DATED 05/05/2006.
Exhibit P2 TRUE COPY OF RECOGNITION ORDER NO. F.
KL/SEC/N/210/SRO/NCTE-2005-2006/4050 DATED
17/11/2005.
Exhibit P3 TRUE COPY OF REQUEST LETTER DATED 04/11/1996.
Exhibit P4 TRUE COPY OF REPRESENTATION DATED 07/03/2008.
Exhibit P5 TRUE COPY OF THE NOTICE DATED 23/03/2009
NUMBERED AS AC. B/01/AAF/2009.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED
10/03/2010 IN WPC NO.10802/2010.
Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 06/04/2010 IN
WPC NO.11972/2010.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED
13/05/2011 IN WPC NO. 13382/2011.
Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED
04/10/2011 IN WPC NO.15644/2011.
Exhibit P10 TRUE COPY OF LETTER NO. AC.B/AAF/2009 DATED
21/06/2012.
RESPONDENT EXHIBITS
Exhibit R1(A) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCES, 1978 AMENDMENT
NO.194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
Exhibit R1(B) PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 18/03/2009 OF THE UNIVERSITY.
Exhibit R1(C) PHOTOCOPY OF THE UNIVERSITY ORDER NO.
AC.B/2009 DATED 23/06/2011 OF THE UNIVERSITY.
Exhibit R1(D) PHOTOCOPY OF THE RELEVANT PAGES OF THE ABOVE
PROSPECTUS 2014-2015.
W.P.(C).No.10350 of 2009 & con.cases 89
APPENDIX OF W.P.(C) NO.15431 OF 2012
PETITIONER'S EXHIBITS
P1: TRUE COPY OF THE LETTER OF THE PETITIOENR
P2: TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT DT.21.6.2012
P3: TRUE COPY OF THE REPLY OF THE PETITIOENR
P4: TRUE COPY OF THE INTERIM ORDER IN W.P.(C) NO.32404/2009
W.P.(C).No.10350 of 2009 & con.cases 90
APPENDIX OF WP(C) 15644/2011
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF A REQUEST LETTER DATED 04/11/1996
ISSUED TO A NEIGHBORING COLLEGE.
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED
07/03/2008.
Exhibit P3 TRUE COPY OF THE NOTICE DATED 23/03/2009
NUMBERED AS AC.B/01/AAF/2009 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P4 TRUE COPY OF LETTER NO. AC.B/AAF/2010-2011
DATED 25/03/2010.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED
07/07/2009 IN WPC NO. 18894/2009.
Exhibit P6 TRUE COPY OF NOTICE NO. AC.B/AAF/2011-2012
DATED 11/04/2011 ISSUED BY THE UNIVERSITY OF
KERALA.
Exhibit P7 TRUE COPY OF INTERIM ORDER DATED 06/04/2009 IN
WPC NO.11972/2009.
W.P.(C).No.10350 of 2009 & con.cases 91
APPENDIX OF WP(C) 18385/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF ORDER GO(MS)NO.71/2004/H.EDN
DATED 30.06.2004 ISSUED BY THE GOVERNMENT OF
KERALA.
EXHIBIT P2 TRUE COPY OF ORDER NO.AC.B4/15103/2003 DATED
30.06.2005 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF ORDER
NO.F.KL/SEC/N/179/SRO/NCTE/2004-2005/903 DATED
25.02.2005 BY NATIONAL COUNCIL FOR TEACHER
EDUCATION.
EXHIBIT P4 TRUE COPY OF LETTER DATED 04.11.1996 FROM 1ST
RESPONDENT.
EXHIBIT P5 TRUE COPY OF REPRESENTATION DATED 07.03.2008
GIVEN TO THE VICE CHANCELLOR OF 1ST
RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE NOTICE DATED 23.03.2009
NUMBERED AS AC.B/01/AAF/2009 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED
02.07.2012 IN W.P.C.NO.15270/2012.
EXHIBIT P8 TRUE COPY OF INTERIM ORDER DATED 03.07.2012 IN
W.P.C.NO.15351 OF 2012.
EXHIBIT P9 TRUE COPY OF INTERIM ORDER DATED 21.12.2018 IN
W.P.(C)NO.41640 OF 2018.
EXHIBIT P10 TRUE COPY OF NOTICE NO.AC-BII/03/2019 DATED
16.07.2019 ISSUED BY 2ND RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 92
APPENDIX OF W.P.(C)18894/2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF A REQUEST LETTER DATED 04.11.1996
ISSUED TO A NEIGHBORING COLLEGE.
EXHIBIT P2 TRUE COPY OF REPRESENTATION DATED 07.03.2008.
EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 23.03.2009 NUMBERED
AS AC.B/01/AAF/2009 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 1.4.2009 IN
W.P.(C)NO.10325/2009
W.P.(C).No.10350 of 2009 & con.cases 93
APPENDIX OF WP(C) 19245/2010
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER OF THE RESPONDENT
UNIVERISTY DESCRIBED AS STATUTORY REQUIREMENTS
FOR AFFILIATION
EXHIBIT P2 TRUE COPY OF THE COMMUNICATION
NO.AC.B/AAF/2009 DATED 23.3.2009 ISSUED BY THE
RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE COMMUNICATION
NO.AC.B/AAF/2010-11 DATED 25.3.2010 ISSUED BY
THE RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED
27.01.2010 IN W.P.(C) NO.2523 OF 2010
W.P.(C).No.10350 of 2009 & con.cases 94
APPENDIX OF WP(C) 23850/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE REGISTRATION CERTIFICATE
ISSUED BY THE REGISTRAR OF SOCIETIES DATED
5.3.1997 IN RESPECT OF THE FIRST PETITIONER'S
SOCIETY
EXHIBIT P2 TRUE COPY OF THE MEMORANDUM OF ASSOCIATION OF
THE FIRST PETITIONER SOCIETY
EXHIBIT P3 TRUE COPY OF THE NOTICE NO.AC.B/01/AAF/2009
DATED 23.3.2009 ISSUED BY THE FIRST RESPONDENT
TO THE VARIOUS COLLEGES
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 1.4.2009
IN WPC.10326/2009
EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 11.1.2019
NO.A.C.BII/02/2018 ISSUED BY THE SECOND
RESPONDENT
EXHIBIT P6 TRUE COPY OF THE NOTICE NO.ACBII/03/2019 DATED
16.7.2019 ISSUED BY THE FIRST RESPONDENT TO
THE PETITIONERS
W.P.(C).No.10350 of 2009 & con.cases 95
APPENDIX OF WP(C) 27475/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT SHOWING
THE REMITTANCE BY THE PETITIONER IN HIS
CAPACITY AS THE MANAGING TRUSTEE OF INDIRA
CHARITABLE TRUST DATED 15.09.2019
EXHIBIT P2 TRUE COPY OF THE REQUEST MADE BY PETITIONER
DATED 12.11.2018
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION FILED BY THE
PETITIONER ON BEHALF OF THE ASSOCIATION TO THE
3RD RESPONDENT DATED 12.11.2018
EXHIBIT P4 TRUE COPY OF THE REPLY GIVEN BY THE 3RD
RESPONDENT TO THE PETITIONER DATED 27.11.2018
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION FILED BY THE
PETITIONER ON BEHALF OF THE ASSOCIATION BEFORE
THE HON'BLE MINISTER FOR EDUCATION DATED
5.6.2019
W.P.(C).No.10350 of 2009 & con.cases 96
APPENDIX OF WP(C) 27920/2010
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RECOGNITION ORDER ISSUED BY
NCTE.
Exhibit P2 TRUE COPY OF THE ORDER GRANTING PROVISIONAL
AFFILIATION BY RESPONDENT UNIVERSITY.
Exhibit P3 TRUE COPY OF THE ORDER ISSUED BY RESPONDENT.
Exhibit P4 TRUE COPY OF THE COMMUNICATION OF THE
RESPONDENT SERVED ON PETITIONER DEMANDING
PAYMENT OF ANNUAL ADMINISTRATION FEE FOR THE
ACADEMIC YEAR 2010-2011.
Exhibit P5 TRUE COPY OF THE ORDER DATED 22/06/2010 IN WPC
NO. 19245/2010.
RESPONDENT EXHIBITS
Exhibit R1(A) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCES, 1978 AMENDMENT
NO. 194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
Exhibit R1(B) PHOTOCOPY OF THE UNIVERSITY ORDER NO.
AC.B/2009 DATED 18/03/2009 OF THE UNIVERSITY.
Exhibit R1(C) PHOTOCOPY OF THE UNIVERSITY ORDER NO.
AC.B/2009 DATED 23/06/2011 OF THE UNIVERSITY.
Exhibit R1(D) PHOTOCOPY OF THE RELEVANT PAGES OF THE
PROSPECTUS 2014-2015.
W.P.(C).No.10350 of 2009 & con.cases 97
APPENDIX OF WP(C)30950/2016
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE COMMUNICATION F.NO.8-182/2010
(CPP-1/C) DATED 30.4.2013 ISSUED BY THE UGC TO
THE RESPONDENT UNIVERSITY.
Exhibit P2 TRUE COPY OF THE ORDER
NO.AC.B/03/036781/NC/2012-13 DATED 10.9.2014
ISSUED BY THE RESPONDENT UNIVERISITY
Exhibit P3 TRUE COPY OF THE ORDER DATED 11.11.2009 IN
W.P.(C) NO.32166/2009 PASSED BY THIS HON'BE
COURT.
Exhibit P4 TRUE COPY OF THE COMMUNICATION DATED
24.06.2016 ISSUED BY THE UNIVERSITY.
W.P.(C).No.10350 of 2009 & con.cases 98
APPENDIX OF WP(C) 32166/2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE STATUTORY REQUIREMENTS FOR
AFFILIATION OF COLLEGES/COURSES.
EXHIBIT P2 TRUE COPY OF THE COMMUNICATION
NO.AC.B1/36475/02 DATED 15/07/04.
EXHIBIT P3 TRUE COPY OF THE COVERING LETTER DATED
22/07/2004.
EXHIBIT P4 TRUE COPY OF THE COVERING LETTER DATED
23/02/2005.
EXHIBIT P5 TRUE COPY OF THE COVERING LETTER DATED
14/03/2006.
EXHIBIT P6 TRUE COPY OF THE COVERING LETTER DATED
26/02/2007.
EXHIBIT P7 TRUE COPY OF THE COVERING LETTER DATED
14/03/2008.
EXHIBIT P8 TRUE COPY OF THE COVERING LETTER DATED
30/03/2009.
EXHIBIT P9 TRUE COPY OF THE COVERING LETTER DATED
30/05/2008.
EXHIBIT P10 TRUE COPY OF THE COMMUNICATION
NO.AC.B/01/036086/09 DATED 24/10/09.
EXHIBIT P11 TRUE COPY OF THE COMMUNICATION NO.AC.B/02/2009
DATED 20/10/2009.
EXHIBIT P12 TRUE COPY OF THE RELEVANT PAGES OF AMENDMENT
NO.194 NOTIFIED VIDE NOTIFICATION
NO.ACAD.L/9639/R/2005 DATED 11/05/2005.
EXHIBIT P13 TRUE COPY OF THE ORDER NO.AC.B/2009 DATED
18/03/2009 BY THE UNIVERSITY.
EXHIBIT P14 TRUE COPY OF THE ORDER NO.AC.B/2009 DATED
23/06/2011 ISSUED BY THE UNIVERSITY.
W.P.(C).No.10350 of 2009 & con.cases 99
APPENDIX OF WP(C) 32335/2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RECEIPT SHOWING THE
REMITTANCE.
W.P.(C).No.10350 of 2009 & con.cases 100
APPENDIX OF WP(C) 32404/2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RECEIPT SHOWING THE
REMITTANCE.
W.P.(C).No.10350 of 2009 & con.cases 101
APPENDIX OF WP(C) 32405/2009
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RECEIPT SHOWING THE
REMITTANCE.
EXHIBIT P4 TRUE COPY OF THE RECEIPT SHOWING TH
REMITTANCE.
RESPONDENT EXHIBITS
EXHIBIT R1(a) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCE, 1978 AMENDMENT
NO.194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
EXHIBIT R1(b) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA
UNIVERSITY FIRST ORDINANCE, 1978 AMENDMENT
NO.194 CHAPTER IV LEVY OF FEES BY THE
UNIVERSITY.
EXHIBIT R1(c) PHOTOCOPY OF THE UNIVERSITY ORDER NO.AC.B/2009
DATED 18.3.2009 OF THE UNIVERSITY.
EXHIBIT R1(d) PHOTOCOPY OF THE RELEVANT PAGE OF THE ABOVE
PROSPECTUS 2014-2015.
W.P.(C).No.10350 of 2009 & con.cases 102
APPENDIX OF WP(C) 32582/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER NO.AC.B4/5408/2005
DATED 3.2.2006
EXHIBIT P2 TRUE COPY OF THE NON OBJECTION CERTIFICATE
ISSUED BY THE 1ST RESPONDENT VIDE NO.AC B1/NEW
COLLEGES/2006/2007 DATED 30.12.2005
EXHIBIT P3 TRUE COPY OF THE LETTER
NO.FKL/SEC/N/214/SRO/NCTE/ 2005-2006/4009
DATED 16/11/2005 ISSUED BY THE NATIONAL
COUNCIL TEACHERS EDUCATION
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER PASSED BY THE
DIVISIONAL BENCH IN WPC.32166/2009
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 27.1.2010
IN WPC.2523/2010
EXHIBIT P6 TRUE COPY OF THE LETTER NO.TR2/024140/2018
DATED 27.7.2018 ISSUED BY THE DY.GENERAL
MANAGER (OPERATIONS), KSRTC)
W.P.(C).No.10350 of 2009 & con.cases 103
APPENDIX OF WP(C) 36005/2018
PETITIONER EXHIBITS
EXHIBIT P1 COPY OF THE PROSPECTUS DATED 19.5.2018.
EXHIBIT P2 COPY OF THE INTERIM ORDER IN WPC 12194/2010.
EXHIBIT P3 COPY OF THE REQUEST OF THE PETITIONER.
EXHIBIT P4 COPY OF THE INTERIM ORDER
EXHIBIT P5 COPY OF THE LETTER OF THE UNIVERSITY
EXHIBIT P6 COPY OF THE REQUEST OF THE PETITIONER
W.P.(C).No.10350 of 2009 & con.cases 104
APPENDIX OF WP(C) 36064/2018
PETITIONER EXHIBITS
EXHIBIT P1 COPY OF THE GOVERNMENT ORDER DATED 30.6.2004
EXHIBIT P2 COPY OF THE INTERIM ORDER IN WPC NO. 12194/10
DATED 7.4.2010
EXHIBIT P3 COPY OF THE REQUEST OF THE PETITIONER DATED
25.7.2018
EXHIBIT P4 COPY OF THE INTERIM ORDER DATED 26/8/2019
EXHIBIT P5 COPY OF THE LETTER OF THE UNIVERSITY DATED
16/7/2019
EXHIBIT P6 COPY OF THE REQUEST OF THE PETITIONER DATED
13/8/2019
Exhibit P7 COPY OF THE INTERIM ORDER
Exhibit P8 COPY OF THE REQUEST OF THE PETITIONER
W.P.(C).No.10350 of 2009 & con.cases 105
APPENDIX OF WP(C) 37889/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER NO.AC.B4/31321/2004
DATED 05.08.2005 OF THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE ORDER NO.AC.B/03/027470/2008
DATED 09.03.2009.
EXHIBIT P3 TRUE COPY OF THE INTERIM ORDER DATED
19.01.2010 IN WPC NO.32166/2009 OF THIS
HON'BLE COURT.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED
27.01.2010 IN WPC NO.2523/2010 OF THIS HON'BLE
COURT.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY
THE STUDENTS OF THE PETITIONER'S COLLEGE
BEFORE 3RD RESPONDENT.
W.P.(C).No.10350 of 2009 & con.cases 106
APPENDIX OF WP(C) 41640/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF LETTER DATED 4.11.1996 ISSUED BY
1ST RESPONDENT
EXHIBIT P2 TRUE COPY OF REPRESENTATION DATED 7.3.2008
GIVEN TO THE VICE CHANCELLOR OF 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 23.3.2009
NUMBERED AS AC.B/01/AAF/2009 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED
02/07/2012 IN W.P.C NO.15270 OF 2012
EXHIBIT P5 TRUE COPY OF INTERIM ORDER DATED 03/07/2012 IN
W.P.C NO.15351 OF 2012
EXHIBIT P6 TRUE COPY OF LETTER NO.AC-BII/01/033390/2018
DATED 01/09/2018 ISSUED BY THE 1ST RESPONDENT
