Shihabudheen E vs Sub Inspector Of Police
2021 Latest Caselaw 23993 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                       THE HONOURABLE MR. JUSTICE K.HARIPAL

         MONDAY, THE 13TH DAY OF DECEMBER 2021 / 22ND AGRAHAYANA, 1943

                              WP(C) NO. 4088 OF 2021

                 (UNDER ARTICLE 226 OF THE CONSTITUTION OF INDIA)

PETITIONER:

              SHIHABUDHEEN E.
              AGED 49 YEARS
              S/O IBRAHIMKUTTY,
              PULIKKUNNEL MEKATHIL,
              MARUTHOORKULANGARA SOUTH,
              KARUNAGAPPALLY, KOLLAM.
              BY ADVS.
              B.KRISHNA MANI
              SMT.DHANUJA M.S


RESPONDENT:

              SUB INSPECTOR OF POLICE
              KARUNAGAPPALLY POLICE STATION,
              KARUNGAPPALLY, KOLLAM DISTRICT-690518.


              SR.PP - SRI. RENJITH T.R.



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.12.2021, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).No. 4088 of 2021
                                             2

                                          JUDGMENT

Petitioner is the sole accused in Crime No.1706/2019 of

Karunagappally police station. That crime was registered on

02.11.2019 on the basis of the First Information Statement given by

one Sunil. Petitioner wants expeditious conclusion of investigation.

2. I heard the learned counsel for the petitioner and also the

learned Senior Public Prosecutor.

3. According to the learned Public prosecutor, investigation

is practically over and sanction of the government under Section 15 of

the Passport Act is awaited; as soon as sanction is received, final

report shall be laid.

The statement of the learned Senior Public Prosecutor is

recorded and the Writ Petition is disposed of directing the

Investigating Officer to lay the final report as expeditiously as

possible.

Sd/-

K.HARIPAL

JUDGE Jms/13.12 //True Copy// P.A to Judge W.P(C).No. 4088 of 2021

APPENDIX OF WP(C) 4088/2021

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE FIRST INFORMATION REPORT DATED 2/11/2019 IN CRIME NO.1706/2019 REGISTERED BEFORE THE KARUNAGAPALLY POLICE STATION, KOLLAM DISTRICT.