Thayyil Tazhe Kuniyil Dilip Kumar vs Puthiyedath Ramakrishnan
2021 Latest Caselaw 17792 Ker

RFA No.220/2019                                 1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Friday, the 27th day of August 2021 / 5th Bhadra, 1943

                      IA.NO.1/2019 IN RFA(INDIGENT) NO. 220 OF 2019

                          OS NO.27/2017 of SUB COURT,VATAKARA

   PETITIONER/APPELLANT

          THAYYIL TAZHE KUNIYIL DILIP KUMAR AGED 49 YEARS S/O. SEKHARAN,
          49 YEARS, ANUGRAHA FLAT NO.1, NEAR VATAKARA CO-OPERATIVE HOSPITAL,
          VATAKARA POST, PIN-673101.

   RESPONDENT/RESPONDENT

          PUTHIYEDATH RAMAKRISHNAN,S/O. NARAYANAN NAMBIAR, 67 YEARS,
          RESIDING AT 'SARANGA', ERAMALA AMSOM, AADIYUR DESOM, VATAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA STATE 673501.

         Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the judgment and decree dated 21.12.2018 in
   O.S.No.27/2017 on the file of the Subordinate Judge's Court,Vatakara till
   the disposal of the above appeal and grant such other reliefs which this
   Hon'ble Court may deem fit in the facts and circumstances of the above
   case.
         This Application again coming on for orders On 27.08.2021 upon
   perusing the application and the affidavit filed in support thereof,and
   this Court's order dated 24.03.2021 in I.A.No.1/2021 and upon hearing the
   arguments of M/s.K.S.BABU, N.SUDHA, BOBBY U. NAIR, BABU SHANKAR, DHANYA
   M.S,MANU SIBY ROY,JAYADEVAN.T.N,Advocates for the petitioner/appellant in
   R.F.A and of M/s.P.B.KRISHNAN, SABU GEORGE,P.B.SUBRAMANYAN,P.M.NEELAKANDAN
   Advocates for the respondent/respondent in R.F.A the court passed the
   following:

                                           ORDER

Post on 29/09/2021.

Interim order is revived and extended till then.

Sd/-

P.SOMARAJAN JUDGE

27-08-2021 /True Copy/ Assistant Registrar