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Ramakrishnan vs Rugmani
2021 Latest Caselaw 17775 Ker

Citation : 2021 Latest Caselaw 17775 Ker
Judgement Date : 27 August, 2021

Kerala High Court
Ramakrishnan vs Rugmani on 27 August, 2021
FAO (RO) No.21/2020                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Friday, the 27th day of August 2021 / 5th Bhadra, 1943

                         IA.NO.1/2020 IN FAO (RO) NO. 21 OF 2020

              A.S.NO.122/2019 OF THE ADDITIONAL DISTRICT COURT-V,PALAKKAD

                O.S.NO.282/2008 OF THE ADDITIONAL MUNSIFF COURT,PALAKKAD.

                                            ---

   APPELLANTS/RESPONDENTS 4 TO 6/DEFENDANTS 4 TO 6:

    1.RAMAKRISHNAN, AGED 65 YEARS,S/O.KUNCHU,         SREE LAKSHMI
    NIVAS,VALIYAKADU,PALAKKAD-678 651.

    AND OTHERS.


   RESPONDENTS/APPELLANTS/RESPONDENTS 1 TO 3 & 7 TO 13 PLAINTIFFS/

   DEFENDANTS 1 TO 3 & 7 TO 13:


    1.RUGMANI AGED 53 YEARS,W/O.KANDAN,VALLATHU VEEDU,
    THEKKEPARAMBU,PUDUPPARIYARAM AMSOM,PALAKKAD TALUK-678 731.

    AND OTHERS


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the impugned judgment dated 13.03.2020 in A.S.No.122/2019 on the files
   of the Additional District Court-V, Palakkad till the disposal of the
   above appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 29.06.2021 and upon hearing the arguments of M/S. N.M.MADHU &
   C.S.RAJANI, Advocates for the petitioners, M/S. SRI.T.C.SURESH MENON &
   P.S.APPU, Advocates for the respondent 1, SRI.ARUL MURALIDHARAN, Advocate
   for the respondent 2, GOVERNMENT PLEADER for the respondents 4, 5 & 12 and
   of SRI.RAJESH SIVARAMANKUTTY, Advocate for the respondents 10 & 11, the
   court passed the following:


                                           ORDER

Post on 27/09/2021. Interim order is extended till then.

          27/08/2021                                    Sd/- P.SOMARAJAN,JUDGE




27-08-2021                        /True Copy/                              Assistant Registrar
 

 
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