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Pallipurathu Raghavan vs T.V.Subash
2021 Latest Caselaw 17750 Ker

Citation : 2021 Latest Caselaw 17750 Ker
Judgement Date : 27 August, 2021

Kerala High Court
Pallipurathu Raghavan vs T.V.Subash on 27 August, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                     CON.CASE(C) NO. 691 OF 2021
        JUDGMENT IN WP(C) 32887/2018 OF HIGH COURT OF KERALA
                           DATED 9.10.2018
                          -----------------
PETITIONER :-

            PALLIPURATHU RAGHAVAN
            S/O.LATE KUNHAMBU, PANOTH,
            KANKOL P.O., KANNUR - 670 337.

            BY ADV UNNI. K.K. (EZHUMATTOOR)



RESPONDENTS :-

    1       T.V.SUBASH
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            DISTRICT COLLECTOR, COLLECTORATE,
            THAVAKKARA, KANNUR - 670 002.

    2       SHAJI V.K.
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
            SPECIAL TAHASILDAR (LA) GENERAL, TALUK OFFICE,
            THALASSERY - 670 371.

            BY SRI.P.S.APPU, GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.08.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 691 OF 2021

                                    -: 2 :-


                                 JUDGMENT

Dated this the 27th day of August, 2021

It is submitted by the learned counsel for the petitioner

that the directions contained in the judgment have been complied

with and the money has been received by the petitioner. In the

above view of the matter, nothing survives for consideration. The

Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/27.8.2021 CON.CASE(C) NO. 691 OF 2021

APPENDIX OF CON.CASE(C) 691/2021

PETITIONER ANNEXURE

ANNEXURE A JUDGEMENT DATED 9.10.2018 IN W.P.(C) NO.32887/2018 ON THE FILES OF THE HON'BLE HIGH COURT

ANNEXURE B TRUE COPY OF THE ORDER DATED 28.11.2019 OF THE 1ST RESPONDENT.

ANNEXURE C TRUE COPY OF THE LETTER DATED 2.6.2020 OF THE 2ND RESPONDENT.

ANNEXURE D TRUE COPY OF THE LETTER DATED 12.6.2020 WITH POSTAL RECEIPT.

 
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