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Rajesh Kumar.K.T vs State Of Kerala
2021 Latest Caselaw 17574 Ker

Citation : 2021 Latest Caselaw 17574 Ker
Judgement Date : 26 August, 2021

Kerala High Court
Rajesh Kumar.K.T vs State Of Kerala on 26 August, 2021
W.P(C).17288/2021
                                  1


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
                       WP(C) NO. 17288 OF 2021
PETITIONER/S:

     1       RAJESH KUMAR.K.T, S/O.V RAJAGOPAL (LATE), AGED 45
             YEARS, LIVESTOCK INSPECTOR GRADE I, VETERINARY SUB
             CENTRE   KARALMANNA    UNDER   VETERINARY  HOSPITAL
             CHERPULASSERY 679503, RESIDING AT MANORAJ NIVAS,
             ARIYUR P O, MANNARKKAD, PALAKKAD 678583

     2       GAFOOR.T, AGED 45 YEARS, S/O.ALI, LIVESTOCK INSPECTOR
             GRADE I, RINDERPEST ERADICATION SCHEME, PALAKKAD
             678001 RESIDING AT THONIKADAVATH HOUSE,
             VATTAMANNAPURAM P O, EDATHANATUKARA, PALAKKAD 678601

     3       VIJAYARAGHAVAN.K, AGED 48 YEARS, S/O.KRISHNANAN KUTTI
             NAIR KAINIKOTTIL (LATE) LIVESTOCK INSPECTOR GRADE I,
             VETERINARY SUB CENTRE, EDAKURUSSY (UNDER VETERINARY
             DISPENSARY KALLADIKKODE) PIN 678597 RESIDING AT
             KAINIKKOTTIL HOUSE, PERIMBADARI P O, MANNARKKAD,
             PALAKKAD 678762

     4       VIJAYAN.A.K., AGED 46 YEARS, S/O.VELU NAIR (LATE),
             LIVESTOCK INSPECTOR GRADE I VETERINARY HOSPITAL,
             CHERPULASSERY, PALAKKAD 679503, RESIDING AT PATTATH
             HOUSE, SREEKRISHNAPURAM P O, PALAKKAD 679513

     5       BALAKRISHNAN VELLARAMGOTTIL, AGED 45 YEARS,
             S/O.CHAMI, LIVESTOCK INSPECTOR GRADE I, VETERINARY
             SUB CENTRE, VIYYAKURUSSI UNDER VETERINARY DISPENSARY
             KANJIRAPUZHA, P IN 678593 RESIDING AT VELLARAMGOTTIL
             HOUSE, THIRUVIZHAMKUNU P O, PALAKKAD 678601

             BY ADV R.SURENDRAN



RESPONDENT/S:

     1       STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
             GOVERNMENT, DEPARTMENT OF AGRICULTURE AND ANIMAL
             HUSBANDRY, SECRETARIAT, THIRUVANANTHAPURAM 695001
 W.P(C).17288/2021
                                  2

             KERALA

     2       THE DIRECTOR OF ANIMAL HUSBANDRY, DIRECTORATE OF
             ANIMAL HUSBANDRY, VIKAS BHAVAN BUILDINGS,
             THIRUVANANTHAPURAM 695033

     3       THE DISTRICT ANIMAL HUSBANDRY OFFICER, DISTRICT
             ANIMAL HUSBANDRY OFFICE, V H ROAD, PALAKKAD 678001

     4       THE DISTRICT ANIMAL HUSBANDRY OFFICER, DISTRICT
             ANIMAL HUSBANDRY OFFICE, VIDYANAGAR, KASARAGODE
             671123


OTHER PRESENT:

             GP SUNIL KURIAKOSE




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).17288/2021
                                      3




                                JUDGMENT

The matter is moved before this Court since the Kerala

Administrative Tribunal is not sitting due to Onam vacation.

2. The grievance of the petitioners is that, all the five persons

who have been working in Palakkad district for long have now been

transferred to outside districts, whereas, all other persons who have

been promoted along with the petitioners have been promoted and

posted to their previous place of posting itself. Petitioners have not

filed representations.

3. Having considered this, I am inclined to direct that,

petitioners shall not be relieved, if by now, they have not been

relieved, till 03.09.2021, to enable the petitioners to move the KAT and

to seek appropriate orders. In the meanwhile, petitioners shall file

representations against their transfer to other districts.

Writ Petition is disposed of as above.

H/o.

Sd/-

SUNIL THOMAS JUDGE

Sbna/

 
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