K.P. Sreekumar vs Joint Registrar Of Co-Op ...
2021 Latest Caselaw 17432 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
                         WP(C) NO. 8148 OF 2011
PETITIONER/S:

               K.P. SREEKUMAR
               S/O.PARAMESWARAN PILLAI, SHANTHI BHAVAN,
               THURUTHIKKARA, KUNNATHUR, KOLLAM DISTRICT.

               BY ADVS.
               SRI.P.B.KRISHNAN
               SMT.GEETHA P.MENON
               SRI.P.B.SUBRAMANYAN



RESPONDENT/S:

    1          JOINT REGISTRAR OF CO-OP SOCIETIES
               SOCIETIES (GENERAL), KOLLAM, PIN-690 001.

    2          THE SPECIAL SALE OFFICER
               KERALA STATE CO-OPERATIVE HOUSING FEDERATION,,
               THIRUVANANTHAPURAM, PIN-695 001.

    3          KUNNATHUR RURAL HOUSING SOCIETY
               (Q.151), AMBALATHINBHAGOM POST, PORUVAZHI, KOLLAM-
               690 521, REPRESENTED BY ITS SECRETARY.

               BY ADVS.
               SRI.AJITH MURALI
               SRI.K.V.ANIL KUMAR




        THIS     WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   25.08.2021,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 8148 OF 2011




                                -2-




                            JUDGMENT

(Dated this the 25th day of August, 2021)

The learned counsel for the petitioner, on instructions, submits that the loan account referred to in Exts.P14 and P15 has been closed. Recording the above submission, this Writ Petition is closed.

sd MURALI PURUSHOTHAMAN, JUDGE.

dl/