The Manager vs The State Of Kerala
2021 Latest Caselaw 16907 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 12TH DAY OF AUGUST 2021 / 21ST SRAVANA, 1943
                        WP(C) NO. 2298 OF 2021
PETITIONER:

          THE MANAGER
          HSS, THIRUVALAYANNUR, THRISSUR - 679562.

          BY ADVS.
          T.T.MUHAMOOD
          SRI.A.RENJIT
          SRI.V.E.ABDUL GAFOOR
          SRI.A.MOHAMMED SAVAD
          SHRI.T.R.VISHNU



RESPONDENTS:

    1     THE STATE OF KERALA
          REP. BY THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION
          DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
          - 695 001.

    2     THE DIRECTOR OF HIGHER SECONDARY EDUCATION
          DIRECTORATE OF HIGHER SECONDARY EDUCATION, HOUSING
          BOARD BUILDING, THIRUVANANTHAPURAM - 695 014.

    3     REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY EDUCATION
          ERNAKULAM - 682016.



          SMT. PARVATHY KOTTOL G.P.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2298 OF 2021

                                     2




                                JUDGMENT

It is submitted by the learned Government Pleader, on

instructions, that the order as sought for by the petitioner has been

passed on 06.08.2021 and that copy of the order can be made available

to the learned counsel for the petitioner today itself.

The said submission is recorded. The learned Government

Pleader to see that a copy of the order is served on the petitioner and a

further copy is made available to the learned counsel for the

petitioner. This writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 2298 OF 2021

APPENDIX OF WP(C) 2298/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF GO(MS) NO.106/17/G.EDN. DATED 21.08.2017 ISSUED BY THE GOVERNMENT WITH RELEVANT ANNEXURES.

EXHIBIT P2 TRUE COPY OF ORDER NO.A1-

11924/RDD/HSE/EKM/2017 DATED 06.12.2017 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P3 TRUE COPY OF GO(MS) NO.79/2003/G.EDN.

DATED 28.03.2003 ISSUED BY THE GOVERNMENT.

EXHIBIT P4 TRUE COPY OF GO(MS) NO.299/2004/G.EDN.

DATED 24.09.2004 ISSUED BY THE GOVERNMENT.

EXHIBIT P5 TRUE COPY OF REPRESENTATION SUBMITTED BY THE PETITIONER ON 18.01.2018.

EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 07.08.2018 IN WPC NO.26791/2018 PASSED BY THIS HON'BLE COURT.