N.Chandrasekharan Nair vs B.Nandini
2021 Latest Caselaw 16643 Ker

SA No.593/2002                               1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                 Wednesday, the 11th day of August 2021 / 20th Sravana, 1943
                                      SA NO. 593 OF 2002

                      AS 170/1992 OF DISTRICT COURT,THIRUVANANTHAPURAM

       OS No.794/1979 OF THE I ADDITIONAL MUNSIFF COURT,THIRUVANANTHAPURAM

   APPELLANT/1ST RESPONDENT/1ST DEFENDANT:

      1. N.CHANDRASEKHARAN NAIR, NEDUVILA VEEDU, ATTIPRA VILLAGE,, KULATHOOR
         P.O.,KAZHAKUTTOM.(DIED)
      2. C.S.JAYALEKSHMI, D/O.N.CHANDRASEKHARAN NAIR, NEDUVILA VEEDU, ATTIPRA
         VILLAGE, KULATHOOR P.O., KAZHAKUTTOM, THIRUVANANTHAPURAM.
      3. SREEKALA C.S., D/O.N.CHANDRASEKHARAN NAIR, NEDUVILA VEEDU, ATTIPRA
         VILLAGE,, KULATHOOR P.O., KAZHAKUTTOM, THIRUVANANTHAPURAM.
      4. GEETHA C.S., D/O.N.CHANDRASEKHARAN NAIR, NEDUVILA VEEDU, ATTIPRA
         VILLAGE,, KULATHOOR P.O., KAZHAKUTTOM, THIRUVANANTHAPURAM.
         (ADDL.APPELLANTS A2 TO A4 ARE IMPLEADED AS PER ORDER DATED
         28.06.2011 IN IA.1454/2011.)

        BY ADV SRI.G.S.REGHUNATH

   RESPONDENTS/APPELLANT & RESPONDENTS 2 TO 7/PLAINTIFF & DEFENDANTS 2 TO 7:

      1. B.NANDINI VANCHIYOOR,T.C.27/1055,VANCHIYOOR, TRIVANDRUM FROM
         TC.27/307, ASOK BHAVAN.
      2. K.DIVAKARAN, AYANIVILA VEEDU, KIZHAKKUMKARA, KULATHOOR P.O.,
         KAZHAKKUTTOM.
      3. KESAVAN SADASIVAN, PUTHUVAL PUTHEN VEEDU, KIZHAKKUMKARA, KULATHOOR
         P.O.,KAZHAKUTTOM.
      4. CHELLAMMA RAJAMMA OF DO. DO.
      5. KUNJI SELVAR, KUNNIL PUTHEN VEEDU, KIZHAKKUMKARA, KULATHOOR
         P.O.,KAZHAKUTTOM.
      6. VARGHESE GEORGE, TC.2/132, KESAVADASAPURAM, TRIVANDRUM.
      7. CHELLAPPAN BALU, CHARIVILAKATHU VEEDU, KIZHAKKUMKARA, KULATHOOR
         P.O.,KAZHAKUTTOM.
      8. ADDL.R8.ROY PETER, S/O.C.P.PETER, PARTNER M/S. PRIME PROPERTY
         DEVELOPERS, RESIDING AT 14C, CLIFF LANE, NANDANCODE, TRIVANDRUM.
         (IMPLEADED AS THE ADDL.8TH RESPONDENT AS PER ORDER DATED 04.08.2011
         UB IA.1789/2011).

        R1 & ADDL.R8 BY ADV SRI.R.S.KALKURA

        This Second appeal having come up for orders on 11.08.2021 upon
   perusing this court's order dated 05.11.2020 and this Court's judgment
   dated 13.03.2019, the court on the same day passed the following:
 SA No.593/2002                             2/2




                                       ORDER

Time extended as requested by the learned Munsiff vide letter dated 07.05.2021. Intimate.

Sd/-

P.SOMARAJAN

JUDGE

11-08-2021 /True Copy/ Assistant Registrar