Citation : 2021 Latest Caselaw 16445 Ker
Judgement Date : 5 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 5TH DAY OF AUGUST 2021 / 14TH SRAVANA, 1943 CON.CASE(C) NO. 928 OF 2021 AGAINST THE JUDGMENT IN WP(C) 7868/2019 OF HIGH COURT OF KERALA, ERNAKULAM PETITIONER/S:
1 RAJEEV A.R.
AGED 50 YEARS
S/O.ACHUTAHAN NAIR, KIZHAKKE THOTTATHU, CHENKAL VILLAGE, PLAMOOTTUKKADA P.O., TRIVANDRUM DISTRICT, PIN
- 695 122 (P.S.C.REG.NO.100995-RANK NO.135).
2 JAYA KRISHNAN T.
AGED 44 YEARS
S/O.PADMANABHA KURUP, PADMASREE, BALASSERY, PANANGODE VILLAGE, PANANGODE P.O., KOZHICODE DISTRICT - 673 612 (P.S.C.REG.NO.107622- RANK NO.139).
3 SACHIDANANDAN K.
AGED 43 YEARS
S/O.BALAKRISHNAN K., KOORIKKADATH HOUSE, KARUVAMBRAM WEST, NARUKARA VILLAGE, MANJERI P.O., MALAPPURAM DISTRICT - 676 123 (P.S.C.REG.NO.106646- RANK NO.177).
4 VISNANATHAN NAIR K.
AGED 45 YEARS
S/O.S.KUNJURAMAN NAIR,VITHOOR KIZHAKKATHIL VEEDU, PANAYAN CHERRY, PANAYANCHERRY VILLAGE, ANCHAL P.O., KOLLAM DISTRICT - 691 306 (P.S.C. REG.NO.102552-RANK NO.144).
5 SANTHOSH K.PAUL
AGED 43 YEARS
S/O.K.P.PAULOSE, KANIYAMKUDY HOUSE, VENGOLA VILLAGE, VALAYANCHIRANGARA P.O., ERNAKULAM DISTRICT - 683 556 (P.S.C.REG.NO.105040-RANK NO.97).
6 MATHAIKUTTY
AGED 49 YEARS
S/O.GEORGE M., ABIN BHAVANAM, MUZHANGADI, THODIYOOR VILLAGE, THODIYOOR P.O., KOLLAM DISTRICT - 690 523, (P.S.C.REG.NO.102127- RANK NO.191).
7 MURALEEDHARAN PILLAI
CON.CASE(C) NO. 928 OF 2021
AGED 55 YEARS
S/O.THANKAPPAN PILLAI, LEKSHMI NILAYAM, PANMANA VILLAGE, PUTHNCHANTHA P.O., KOLLAM DISTRICT - 691 583, (P.S.C.REG.NO.102554-RANK NO.159).
8 RAJESH K.P.
S/O.DAMODHARAN NAIR K.P., KUTTINGAL HOUSE, NANMINDA VILLAGE, NANMINDA P.O., KOZHIKODE DISTRICT - 673 613 (P.S.C.REG.NO.107482- RANK NO.237).
9 ANIL KUMAR G.
AGED 42 YEARS
S/O.R.G.PILLAI, GAURISANKARAM CHERUKUNNAM, PALLICKAL VILLAGE, ANAYADI P.O., PATHANAMTHITTA DISTRICT - 690 561 (P.S.C.REG.NO.102598-RANK NO.114).
10 UDAYAKUMAR S.
AGED 41 YEARS
S/O.G.SARASAN, S.V.SADANAM KARIYODE, CHENKAL VILLAGE, CHENKAL P.O., THIRUVANANTHAPURAM DISTRICT - 695 132 (P.S.C.REG.NO.100496-RANK NO.181).
11 SUDHEER A.
AGED 41 YEARS
S/O.BALAN, MUTHUVANA HOUSE, NADUVANNUR VILLAGE, NADUVANNUR P.O., KOZHIKODE DISTRICT - 673 614 (P.S.C.REG.NO.107637-RANK NO.201).
12 NEERAJ KUMAR V.
AGED 46 YEARS
S/O.A.VISWANATHAN, SREEVIHAR, MATTOM SOUTH, KUNNAMANGALAM VILLAGE, THATTARAMBALAM P.O., MAVELIKKAR, ALAPUZHA DISTRICT - 690 103, (P.S.C.REG.NO.103383-RANK NO.171).
13 JAYAPRAKASH C.K.
AGED 43 YEARS
S/O.KRISHNANKUTTY NAIR, CHUNDAYIKALAM HOUSE, KERALASSERY VILLAGE, KERALASSERY P.O., PALAKKAD DISTRICT - 678 641 (P.S.C.REG.NO.105815-RANK NO.245).
14 MOHANAN P.N.
AGED 53 YEARS
S/O.NARAYANAN NAIR, MANJALAMKAD, KINANOOR VILLAGE, KOLLAMPARA P.O., NILESWAR (VIA) , KASARGOD DISTRICT - 671 314 (P.S.C.REG.NO.108902-RANK NO.146).
CON.CASE(C) NO. 928 OF 2021
15 ANEESH KUMAR R.T.
AGED 40 YEARS
S/O.SREEDHARAN NAIR, KOYILANDY, VIYYUR VILLAGE, KOLLAM P.O., KOZHICODE DISTRICT - 673 307 (P.S.C.REG.NO.107954-RANK NO.231).
16 PRABISH KUMAR E.
AGED 49 YEARS
S/O.ACHUTHAN NAIR, MALAVIKA NILAYAM, ULLIYERI VILLAGE, KAKKANCHERY P.O., ULLIYERI (VIA), KOZHICODE DISTRICT - 673 323, (P.S.C.REG.NO.107862 -RANK NO.197).
17 AJAYA KUMAR S.
AGED 43 YEARS
S/O.SASIDHARAN NAIR, ASWATHY VILASAM NENMANI, MUNDROTHURUTHU VILLAGE, MUNDROTHURUTHU P.O., KOLLAM DISTRICT - 691 502 (P.S.C.REG.NO.102045-RANK NO.99).
18 JAYAPRAKSH B.
AGED 51 YEARS
S/O.BHASKARAN NAIR, SREYAS, MAVELIKKARA, CHENNITHALA VILLAGE, CHENNITHALA P.O., ALAPUZHA DISTRICT - 690 105 (P.S.C.REG.NO.103309-RANK NO.106).
19 SATHEESH KUMAR S.
AGED 56 YEARS
S/O.M.K.SIVAN, GIRIJA SADANAM, MYLOM VILLAGE, THAMARAKUDY P.O., KOTTARAKKARA, KOLLAM DISTRICT - 691 560 (P.S.C.REG.NO.100257-RANK NO.192).
20 PRAKASH V.S.
AGED 49 YEARS
S/O.UNNIKRISHNAN NAIR, PERUVILAPADINJATETHIL PONGANADI, PANDALAM THEKKEKKARA VILLAGE, PARENTHAL P.O., PANDALAM, PATHANAMTHITTA DISTRICT - 689 501, (P.S.C.REG.NO.102734-RANK NO.102).
21 RAMA KRISHNAN M.
AGED 45 YEARS
S/O.RAMUNNI NAMBIAR, MALAYATTI HOUSE, MINHANIAM VILLAGE, MINHANIAM P.O., PERAMBRA (VIA), KOZHICODE DISTRICT - 673 525, (P.S.C.REG.NO.107968-RANK NO.229).
22 HAREESH C.
AGED 44 YEARS
S/O.APPU, KUNNNATHUKANDY HOUSE, BALUSSERY VILLAGE, THURUTHIYADI P.O., KOZHICODE DISTRICT - 673 612, CON.CASE(C) NO. 928 OF 2021
(P.S.C.REG.NO.107832-RANK NO.198).
23 P.SATYAVRATHAN
AGED 49 YEARS
S/O.P.KUTTY SANKARAN NAIR, PULLANDASSERY HOUSE, KADAMPAZHIPURAM - 2 VILLAGE, OMMANAZHIN P.O., PALAKKAD DISTRICT - 678 632 (P.S.C.REG.NO.105813-RANK NO.252).
24 SREENATH S.R.
AGED 41 YEARS
S/O.RAGHAVAN NAIR, PRANAVAM HOUSE, VITTOOR VILLAGE, KOLLAM P.O., KOYILANDY, KOZHICODE DISTRICT - 673 307, (P.S.C.REG.NO.107931-RANK NO.142).
25 JAYAKUMAR B.
AGED 49 YEARS
S/O.BHASKARAN PILLAI, KOCHUTHARAYIL ADINADU VILLAGE, K.S.PURAM P.O., PUNNAKULAM, KARUNGAPPALLY, KOLLAM DISTRICT - 690 544, (P.S.C.REG.NO.102239-RANK NO.123).
26 VIJAYAKUMAR S.
AGED 49 YEARS
S/O.SREEDHARAN PILLAI, ASHOKA MANDHIRAM, ITTIVA VILLAGE, THUDAYANNOOR P.O., KADAKKAL, KOLLAM DISTRICT - 691536, (P.S.C.REG.NO.102550-RANK NO.128).
27 MANOJ K.
AGED 43 YEARS
S/O.KAMMARAN K.V., KUNNUMAL HOUSE, KODAKKAD VILLAGE, POLLAPOIL P.O., KASARGOD DISTRICT - 671 310 (P.S.C.REG.NO.108890-RANK NO.174).
28 R.SHAJI
AGED 46 YEARS
S/O.N.RAGHUVARAN, SHEEJA BHAVAN, VACHEKONAM ITTIVA AYOOR (VIA) ITTIVA VILLAGE, VAYYANAM P.O., KOLLAM DISTRICT - 691 533, (P.S.C.REG.NO.102411-RANK NO.141).
29 PRAVEEN P.
AGED 42 YEARS
S/O.PUSHPAN, PEENIVAS, ANAD VILLAGE, MAHADEVIKAD P.O., KARTHIKAPALLY, ALAPUZHA DISTRICT - 690 516 (P.S.C.REG.NO.103059-RANK NO.194).
30 SHIVA KUMAR S.R.
AGED 45 YEARS
S/O.SIVARAJ PILLAI, SIVALAYAM, MANDAPAM VILLAGE, ANAD CON.CASE(C) NO. 928 OF 2021
P.O., TRIVANDRUM DISTRICT - 695 544 (P.S.C.REG.NO.101081-RANK NO.219).
31 BINIL KUMAR D.
AGED 41 YEARS
S/O.DASAN N., VALLANINNAPUTHEN VEEDU, THIRUPURAM VILLAGE, THIRUPURAM P.O., TRIVANDRUM DISTRICT - 695 133, (P.S.C.REG.NO.101025-RANK NO.S, NADAR H-1).
32 M.MADHU
AGED 45 YEARS
S/O.MADHAVAN PILLAI, KRISHNANJALI, RAJESH BHAVAN, THEKKADA VILLAGE, CHEERANIKKARA P.O., KUZHIVILA, VEMBAYAM, TRIVANDRUM DISTRICT - 695 615, (P.S.C.REG.NO.101032-RANK NO.207).
33 SANDEEP R.S.
AGED 44 YEARS
S/O.RAJASEKHARAN NAIR, INDEEVAROM, VALIYARATHALA, OORUTTAMBALAM VILLAGE, OORUTTAMBALAM P.O., TRIVANDRUM DISTRICT - 695 507, (P.S.C.REG.NO.101665-RANK NO.220).
34 JOHNY THOMAS
AGED 52 YEARS
S/O.THOMAS, KARIKOOTTATHIL ELACKEO VILLAGE, MARANGATTYPILLY P.O., KOTTAYAM DISTRICT - 686 635, (P.S.C.REG.NO.103690-RANK NO.165).
35 HARI KUMAR M.R.
AGED 53 YEARS
S/O.MADHAVAN NAIR, ANOOP, ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O., TRIVANDRUM DISTRICT - 695 573 (P.S.C.REG.NO.101426-RANK NO.182).
36 SUNIL KUMAR S.
AGED 40 YEARS
S/O.SURENDRAN NAIR, SREETHILAK, TC 10/1109(8), MELETHUMELE, PEROORKKADA VILLAGE, MANIKANTESWARAM P.O., TRIVANDRUM DISTRICT - 695 013, (P.S.C.REG.NO.100007- RANK NO.163).
37 HARILAL T.S.
AGED 45 YEARS
S/O.THANKAPPAN P., KRISHNA KRIPA SISILLIPURAM, VENGANOOR VILLAGE, VENGANNOOR P.O., TRIVANDRUM DISTRICT
- 695 523, (P.S.C.REG.NO.100041-RANK NO.157).
CON.CASE(C) NO. 928 OF 2021
38 CHANDRAN PILLAI B.
AGED 47 YEARS
S/O.BHASKARA PILLAI, ASWATHY BHAVAN, CNRA-71-B, CHATHIYODU LANE, KUDAPPANAKKUNNU VILLAGE, NALANCHIRA P.O., TRIVANDRUM DISTRICT - 695 015 (P.S.C.REG.NO.100105-RANK NO.149).
39 SANEESH U.R.
AGED 43 YEARS
S/O.UNNI KRISHNAN, KARTHIKA, POTTAYIL VILAVOORKKAL VILLAGE, MALAYINKIL P.O., TRIVANDRUM DISTRICT - 695 571, (P.S.C.REG.NO.100099-RANK NO.250).
40 PRADEEP P.S.
AGED 41 YEARS
S/O.K.SOMAN NAIR, PRANAMAM, TC-19/2151(2) MUDAVANMUGHAL, THIRUMALA VILLAGE, POOJAPURA P.O., TRIVANDRUM DISTRICT - 695 012 (P.S.C.REG.NO.100052-RANK NO.172).
41 BHADRAN K.
AGED 52 YEARS
S/O.KUMARASWAMY, SUGANTHI BHAVAN, ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O., TRIVANDRUM DISTRICT - 695 573 (P.S.C.REG.NO.101282-RANK NO.153).
42 SHIBU B.S.
AGED 43 YEARS
S/O.BABU K., TC 48/1053, THOPPIL VEEDU, AMBALATHARA, MUTTATHARA VILLAGE, POONTHURA P.O., TRIVANDRUM DISTRICT
- 695 026 (P.S.C.REG.NO.101681-RANK NO.185).
43 MANOJ R.S.
AGED 40 YEARS
S/O.RAMACHANDRAN NAIR, THIRUVATHIRA, VEVILA NAGAR, KALLIYOOR VILLAGE, OOKKODU P.O., NEMOM TRIVANDRUM DISTRICT - 695 020 (P.S.C.REG.NO.100786-RANK NO.164).
44 BIJU KUMAR R.
AGED 41 YEARS
S/O.RAMACHANDRAN NAIR SOUPARNIKA, KALLIYOOR VILLAGE, KALLIYOOR P.O., TRIVANDRUM DISTRICT - 695 042 (P.S.C.REG.NO.100740-RANK NO.130).
45 SATHEESH KUMAR A.
AGED 47 YEARS
S/O.G.APPUKUTTAN NAIR, THIRUVAMBADI KALATHARA, CON.CASE(C) NO. 928 OF 2021
ARUVIKKARA VILLAGE, MANCHA P.O., NEDUMANGADU TRIVANDRUM DISTRICT - 695 541 (P.S.C.REG.NO.101283-RANK NO.188).
46 SAJU KUMAR M.
AGED 44 YEARS
S/O.MANIKAN NAIR G., JAYA BHAVAN, TC 42/1086, MUTTATHARA HOUSE, VALLAKDAVU P.O., TRIVANDRUM DISTRICT
- 695 008 (P.S.C.REG.NO.100775-RANK NO.241).
47 RAJENDRAN B.
AGED 45 YEARS
S/O.BHANU, NANTHIMALA THOTTAVARAM, PERUMKADAVILA VILLAGE, PERMKADAVILA P.O., TRIVANDRUM DISTRICT - 695 124, (P.S.C.REG.NO.101045-RANK NO.184).
48 MOHANA KUMAR P.
AGED 53 YEARS
S/O.K.RAMACHANDRAN NAIR, TC 6/243(9), PANCHAJENNIYAM, NETAJI ROAD, NRRA-D-35/3, VATTIYOORKAVU VILLAGE, VATTIYOORKADU P.O., TRIVANDRUM DISTRICT - 695 013 (P.S.C.REG.NO.100775-RANK NO.241).
49 RANJITH KUMAR S.
AGED 42 YEARS
S/O.B.SADHASIVAN PILLAI, GOKULAM, KULATHUMMAL VILLAGE, AMACHAL P.O., KATTAKKADA TRIVANDRUM DISTRICT - 695 572 (P.S.C.REG.NO.101058-RANK NO.126).
50 SAJEEV R.
AGED 49 YEARS
S/O.K.RAMACHANDRAN, THUPPASSERIL, AYANIVELIKULANGAR VILLGE, S.V.MARKET P.O., KARUNGAPPALLY, KOLLAM DISTRICT (P.S.C.REG.NO.102477-RANK NO.148).
51 ANEESH KUMAR P.C.
AGED 44 YEARS
S/O.CHOYIKUTTY P.C., PILAVUNNICHALIL, UNNIKULAM VILLAGE, POONOOR P.O., KOZHICODE DISTRICT - 673 574 (P.S.C.REG.NO.107982-RANK NO.162).
52 PURUSHOTHAMAN P.K.
AGED 50 YEARS
S/O.KUNHIRAMAN, NARAYANEEYAM NELLIKKAT, BALLA VILLAGE, BALA P.O., KANHANGAD, KASARGOD DISTRICT - 671 531 (P.S.C.REG.NO.108868-RANK NO.92).
53 SURESH KUMAR S.
CON.CASE(C) NO. 928 OF 2021
AGED 50 YEARS
S/O.SUKUMARAN NAIR, VINESH NIVAS, VILAPPIL VILLAGE, PULIYARAKONAM P.O., TRIVANDRUM DISTRICT - 695 574, (P.S.C.REG.NO.100736-RANK NO.196).
BY ADV V.SETHUNATH
RESPONDENTS:
K.HARIKUMAR AGED 62 YEARS S/O.KRISHNAN NAIR P.M., MANAGING DIRECTOR, TRAVANCORE COCHIN CHEMICALS LTD., UDYOGAMANDAL, ELOOR, ERNAKULAM, PIN - 683 501.
BY ADVS.
M.GOPIKRISHNAN NAMBIAR K.JOHN MATHAI JOSON MANAVALAN KURYAN THOMAS PAULOSE C. ABRAHAM
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 05.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C) NO. 928 OF 2021
JUDGMENT
This contempt case has been filed by the petitioners on the
allegation that, in spite of the specific directions in the judgment
dated 18.01.2021 in W.P.(C) No.7868 of 2019, the respondent has
not reported the available vacancies in their services to the Kerala
Public Service Commission (PSC), on or before 28.01.2021.
However, the learned counsel for the respondent - Sri.Jaya
Mohan, submits that a counter affidavit has been filed, wherein, it
has been clearly averred that there are only 5 sanctioned posts of
Security Staff, which have all been filled up through the PSC and
that there are 8 others, who are working on supernumerary posts,
along with another 19 on contract basis. He submits that since
there are only 5 sanctioned posts, while the other persons are
being engaged beyond it on temporary basis, no violation of the
judgment can be alleged by the petitioners, since this Court had
only directed the respondent to report their existing and
sanctioned posts, to which the mode of appointment, as per the
Special Rules, is direct recruitment. He submitted that since all CON.CASE(C) NO. 928 OF 2021
the sanctioned posts have been reported to the PSC and have been
already filled up, the petitioners cannot maintain any grievance
against this respondent.
I find substantial force in the submissions of Sri.Jaya
Mohan, since all the sanctioned posts in the company in question
appear to have been already reported to the PSC and filled up
under their advices. Obviously, therefore, if the petitioner has
any grievance that the other persons are working illegally or that
the company ought not to engage persons more than on the
sanctioned strength, they must invoke the other remedies, rather
than pursue this Contempt case.
In such circumstances, this contempt case is closed with the
afore liberty being reserved to the petitioner.
Sd/-
DEVAN RAMACHANDRAN JUDGE SAS/05/08/2021 CON.CASE(C) NO. 928 OF 2021
APPENDIX OF CON.CASE(C) 928/2021
PETITIONER ANNEXURE
Annexure 1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.7868/2019 DATED 18/01/2021.
Annexure 2 THE TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENT DATED 05/01/2021.
Annexure 3 TRUE COPY OF THE REPLY GIVEN BY THE 66TH RESPONDENT DATED 30/08/2018.
Annexure 4 TRUE COPY OF THE REPLY GIVEN BY THE 66TH RESPONDENT DATED 27/02/2021.
Annexure 5 TRUE COPY OF THE REPLY GIVEN BY THE 66TH RESPONDENT DATED 08/03/2021.
Annexure 6 THE TRUE COPY OF THE GOVT. ORDER G.O.(MS) 179/05/GAD DATED 4TH JUNE 2005.
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