The Cherpalcheri Service ... vs The Kerala State Co-Operative ...
2021 Latest Caselaw 16251 Ker

WPC NOS.4893 & 21806 OF 2012
                                      1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                        WP(C) NO. 4893 OF 2012
PETITIONER/S:

               THE CHERPALCHERI SERVICE CO-OPERATIVE BANK LTD.
               NO.P-589,
               CHERPALCHERI 679503 PALAKKAD DISTRICT
               REPRESENTED BY ITS SECRETARY

           BY ADV SRI.M.SASINDRAN



RESPONDENT/S:

    1          THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION
               BOARD
               THIRUVANANTHAPURAM 695001 REPRESENTED BY ITS
               SECRETARY

    2          THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
               (GENERAL)
               PALAKKAD 678 001

    3          STATE OF KERALA
               REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CO-
               OPERATION, SECRETARIAT, THIRUVANANTHAPURAM 695
               001

           BY ADV SRI.V.V.NANDAGOPAL NAMBIAR



OTHER PRESENT:

           SMT.SHEEJA.C.S., SR.GP




        THIS     WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 04.08.2021, ALONG WITH WP(C).21806/2012, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC NOS.4893 & 21806 OF 2012
                                      2



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                        WP(C) NO. 21806 OF 2012
PETITIONER/S:

               THE CHERPALCHERI SERVICE CO-OPERATIVE BANK LTD
               NO.P-589, CHERPALCHERI - 679 503, PALAKKAD
               DISTRICT,REPRESENTED BY ITS SECRETARY.

           BY ADVS.
           SRI.M.SASINDRAN
           SRI.S.SHYAM KUMAR



RESPONDENT/S:

    1          THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION
               BOARD
               THIRUVANANTHAPURAM - 695 001, REPRESENTED BY ITS
               SECRETARY.

    2          THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
               (GENERAL)
               PALAKKAD - 678 001.

    3          STATE OF KERALA
               REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CO-
               OPERATION, SECRETARIAT, THIRUVANANTHAPURAM - 695
               001

           BY ADV SRI.V.V.NANDAGOPAL NAMBIAR




        THIS     WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 04.08.2021, ALONG WITH WP(C).4893/2012, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC NOS.4893 & 21806 OF 2012
                                  3




                 P.V.KUNHIKRISHNAN, J
            -------------------------------
            W.P.(C)Nos.4893 & 21806 of 2012
           --------------------------------
         Dated this the 4th day of August 2021

                               JUDGMENT

Learned counsel for the petitioner submitted

that the matter is infructuous. Therefore, the

Writ Petitions are dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE