K.V.K.Sayyid Hashim vs P.P.Muhamed Yasin
2021 Latest Caselaw 16082 Ker

RSA No.259/2021                                 1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
                  Monday, the 2nd day of August 2021 / 11th Sravana, 1943

                                   RSA NO. 259 OF 2021

                    AS-30/2020 of the Addl.District Court-II, Manjeri

                OS 334/2016 OF MUNSIFF COURT, MANJERI, MALAPPURAM
   APPELLANT/APPELLANT/DEFENDANT:

          K.V.K.SAYYID HASHIM, AGED 44 YEARS, S/O. SAYYID SALIH POOKOYA
          THANGAL, R3, C. SABAN GOLDEN VILLAGE, PONMALA VILLAGE,
          VALIYAPARAMBA, PUTHUR P.O, KOTTAKKAL VIA, MALAPPURAM DISTRICT, PIN
          676 507

        BY ADVS.SRI.K.P.SREEKUMAR,SRI.P.GOPAL,
   RESPONDENT/RESPONDENT/PLAINTIFF:

          P.P.MUHAMMED YASIN, AGED 69 YEARS, S/O. MUHAMMED KUTTY, MOULANA
          HOUSE, MANGALAM AMSOM, KOOTAYI DESOM, TIRUR TALUK, MALAPPURAM
          DISTRICT, PIN 676 561

        BY ADVS.SRI.VINOD
        RAVINDRANATH,SMT.MEENA.A.,SRI.M.DEVESH,SMT.M.R.MINI,SRI.K.C.KIRAN,SRI.ASHWIN
        SATHYANATH,SRI.ANISH ANTONY ANATHAZHATH,SRI.THAREEQ ANVER

        This Regular second appeal having come up for orders on 02.08.2021
   and upon perusing this Court's order dated 08.03.2021, the court on the
   same day passed the following:




                                           ORDER

Interim order dated 08.03.2021 will continue till the pronouncement of judgment/order.

Sd/-

N.ANIL KUMAR

JUDGE

02-08-2021 /True Copy/ Assistant Registrar