Najeeb vs The Sub Inspector Of Police
2021 Latest Caselaw 12161 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE T.R.RAVI

    TUESDAY, THE 20TH DAY OF APRIL 2021 / 30TH CHAITHRA, 1943

                       WP(C).No.9055 OF 2021(F)


PETITIONER:

               NAJEEB,
               AGED 37 YEARS,
               S/O. BASHEER RAUTHER, SHEMEER MANZIL,
               ERATHU VADAKKU, PATTAZHI, KOLLAM DISTRICT
               (OWNER OF TIPPER LORRY BEARING
               REGISTRATION NO. KL-23-A-1408).

               BY ADV. SRI.P.M.ZIRAJ

RESPONDENTS:

      1        THE SUB INSPECTOR OF POLICE,
               KUNNIKODE POLICE STATION,
               KOLLAM DISTRICT, PIN-691508.

      2        THE DISTRICT GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN-691002.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION             ON
20.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.9055 OF 2021(F)

                                    2

                           JUDGMENT

Admit. Government Pleader takes notice

for the respondents. The limited prayer in the

Writ petition is for a direction to the 2nd

respondent to report the seizure of the

vehicle belonging to the petitioner bearing

registration no.KL-23-A-1408 before the

concerned jurisdictional judicial magistrate

in the area forthwith.

The Writ Petition is hence disposed of

directing the 2nd respondent to produce the

vehicle bearing registration no.KL-23-A-1408

before the concerned jurisdictional judicial

magistrate in the area, within a period of one

week from today.

Sd/-

T.R.RAVI, JUDGE.

ww WP(C).No.9055 OF 2021(F)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REGISTRATION CERTIFICATE OF VEHICLE OF PETITIONER.

EXHIBIT P2 TRUE COPY OF THE SEALED AND SIGNED CHELAN ALONG WITH COUNTER FOIL ISSUED FROM THE OFFICE OF SECOND RESPONDENT.