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Francis M.P vs The Assistant Labour Officer
2021 Latest Caselaw 12124 Ker

Citation : 2021 Latest Caselaw 12124 Ker
Judgement Date : 20 April, 2021

Kerala High Court
Francis M.P vs The Assistant Labour Officer on 20 April, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE T.R.RAVI

    TUESDAY, THE 20TH DAY OF APRIL 2021 / 30TH CHAITHRA, 1943

                       WP(C).No.8645 OF 2021(E)


PETITIONERS:

      1        FRANCIS M.P
               AGED 57 YEARS
               S/O. PORINCHU, PROPRIETOR, AMALA TRADERS,
               KURIACHIRA THRISSUR, RESIDING AT MANJALY HOUSE,
               CHITTILAPPALLI STREET, KURIACHIRA P.O,
               THRISSUR DISTRICT 680 026.

      2        MILAN FRANCIS,
               AGED 27 YEARS,
               S/O. FRANCIS M.P.,
               MANJALY HOUSE, CHITTILAPPALLI STREET,
               KURIACHIRA P.O. THRISSUR DISTRICT - 680 026.

      3        SOPEN EKKA,
               AGED 31 YEARS
               S/O.SELBEN EKKA,
               MAHUWADAND LATHEHAR JARKHAND,
               NOW RESIDING AT HOUSE NO. 887/23,
               CHITTILAPPALLI STREET, KURIACHIRA P.O.
               THRISSUR DISTRICT 680 026.

      4        ARCHAN EKKA,
               AGED 25 YEARS
               S/O. HABIL EKKA,
               SUGI MAHUWADAND LATHEHAR JARKHAND,
               NOW RESIDING AT HOUSE NO. 887/23,
               CHITTILAPPALLI STREET, KURIACHIRA P.O.
               THRISSUR DISTRICT - 680 026.

      5        ANIL TOPPO,
               AGED 19 YEARS
               S/O. AMRIT TOPPO,
               DHODI ARA DHDHIPARA CHATTHISGARH,
               NOW RESIDING AT HOUSE NO. 887/23,
               CHITTILAPPALLI STREET, KURIACHIRA P.O.
               THRISSUR DISTRICT - 680 026.

               BY ADVS.
               SRI.T.K.VIPINDAS
               SRI.K.M.MUHAMMED HUSSAIN
 WP(C).No.8645 OF 2021(E)

                                  2

RESPONDENTS:

        1       THE ASSISTANT LABOUR OFFICER
                THRISSUR (1ST CIRCLE),
                CHEMBUKAVU, THISSUR - 680 020.

        2       THE KERALA HEAD LOAD WORKERS WELFARE BOARD,
                KOORKENCHERY SUB OFFICE, 3RD FLOOR, ABHCON AXIS
                BUILDING, KURACHIRA P.O., THRISSUR - 680 026,
                REPRESENTED BY ITS CHAIRMAN.

                BY SRI.S.KRISHNA MOORTHY, SC
                SMT. DEEPA N, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.8645 OF 2021(E)

                                     3

                                  JUDGMENT

Dated this the 20th day of April 2021

The writ petition has been filed praying for a direction to the

1st respondent to consider Exts.P3 to P7 applications submitted by

the petitioners for registration under the Rule 26 A of the Kerala

Head Load Workers Rules, 1981.

2. It is submitted that the inspection is already over and

all that remains is consideration of the application and passing of

orders.

3. In the light of the limited prayer made in the writ

petition, the writ petition is disposed of directing the 1 st

respondent to consider and dispose of Exts.P3 to P7 applications

immediately at any rate, within a period of one month from the

date of receipt of a certified copy of this judgment.

The writ petition is disposed of as above.

Sd/-

T.R.RAVI

JUDGE

DK WP(C).No.8645 OF 2021(E)

APPENDIX PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE GOODS AND SERVICE TAX REGISTRATION CERTIFICATE OF THE 1ST PETITIONER DATED 1.07.2017.

EXHIBIT P2 TRUE COPY OF THE TRADE LICENSE FOR THE PERIOD OF 2020-21 ISSUED BY THE THRISSUR CORPORATION TO THE 1ST PETITIONER.

EXHIBIT P3 TRUE COPY OF THE APPLICATION FILED BY THE 1ST BEFORE THE 1ST RESPONDENT WITH TRANSLATION.

EXHIBIT P4 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 2ND PETITIONER SEEKING REGISTRATION BEFORE THE 1ST RESPONDENT DATED 6.2.2021.

EXHIBIT P5 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 3RD PETITIONER SEEKING REGISTRATION BEFORE THE 1ST RESPONDENT DATED 6.2.2021.

EXHIBIT P6 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 4TH PETITIONER SEEKING REGISTRATION BEFORE THE 1ST RESPONDENT DATED 6.2.2021.

EXHIBIT P7 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 5TH PETITIONER SEEKING REGISTRATION BEFORE THE 1ST RESPONDENT DATED 6.2.2021.

EXHIBIT P8 TRUE COPY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT WITH TRANSLATION DATED 3.3.2021.

EXHIBIT P9 THE TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT W.P.(C) 8631 OF 2012 DATED 4.4.2012.

RESPONDENTS' EXHIBITS: NIL

 
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