Against Op No.719/2017 Of The ... vs Raimy
2021 Latest Caselaw 11949 Ker

Mat.Appeal 142/2020                              1/2



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             Present:
                THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
                  THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

                        Friday,the 9th day of April 2021/19th Chaithra, 1943
            For information       purpose only
                      Mat.Appeal No.142/2020
Against OP No.719/2017 of the FAMILY COURT, MUVATTUPUZHA
APPELLANTS/RESPONDENTS
1.RAIMY ABRAHAM,
     D/O.ABRAHAM, AGED 32 YEARS,CHAMAKALAYIL HOUSE, THANKALAM
     KARA,THRIKARIYOOR VILLAGE, KOTHAMANGALAM TALUK,
     ERNAKULAM DISTRICT - 686 691.
2.ELAMMA,AGED 70 YEARS
     D/O.YOHANNAN, EDAKKARA HOUSE, VENGOOR KARA, VENGOOR
     VILLAGE, KOTHAMANGALAM TALUK,ERNAKULAM DISTRICT.
   BY ADVOCATES T.B.MINI AND T.A.KATHIRUKUNJU

    (ADDRESS OF THE APPELLANTS WRONGLY SHOWN IN THE JUDGMENT
 AS)
1. RAIMY, D/O.ABRAHAM CHAMAKKALAYIL, AGED 35 YEARS, RESIDING AT
 EDAKKARA HOUSE, VENGOOR KARA, VENGOOR VILLAGE.
2. ELAMMA, AGED 70 YEARS, D/O.YOHANNAN, EDAKKARA HOUSE, VENGOOR
KARA, VENGOOR VILLAGE)
RESPONDENT/PETITIONER
        JIMU GEORGE,
        S/O.GEORGE THARIAN, AGED 38 YEARS, ARACKAL HOUSE, AIMURI KARA,
        KOOVAPPADY VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM
        DISTRICT - 683 544.

    BY ADVOCATE P.V.KOCHUTHRESIA
  This Mat.Appeal having come up for orders on 09/04/2021, the court on the same day passed
the following:
 Mat.Appeal 142/2020                          2/2




                                         ORDER

It is submitted that interim order dated 9/2/2021 has not been complied with. There is no representation for the appellants as well. We therefore direct SHO of competent jurisdiction to ensure production of the child before this court on 16/4/2021. A Civil police shall be For information purpose only deputed to produce the child before this court on 16/4/2021.

Post on 16/04/2021

09-04-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR