Anu K.Ajayghosh vs Sumithlal T.S.
2021 Latest Caselaw 11919 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

             THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

     FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                        Mat.Appeal.No.61 OF 2017

          AGAINST THE ORDER/JUDGMENT IN O.P.NO.872/2014 DATED
                 15-11-2016 OF FAMILY COURT, THRISSUR
                                --------


APPELLANT/S:

                ANU K.AJAYGHOSH, AGED 27 YEARS,
                D/O.K.K.AJAYAGHOSH, KOOTTALA HOUSE,
                KOORKKANCHERY VILLAGE, DESOM & P.O.,
                THRISSUR DISTRICT.

                BY ADVS.
                SHRI.SANTHOSH P.PODUVAL
                SMT.R.RAJITHA
                SRI.VYSAKH VIJAYAN

RESPONDENT/S:

      1         SUMITHLAL T.S., S/O.SUNDARAN VAIDYAR,
                THAYYIL HOUSE, PANAMUKKU, NEDUPUZHA,
                THRISSUR DISTRICT-680007.

      2         SUNDARAM VAIDYAR, THAYYIL HOUSE,
                PANAMUKKU, NEDUPUZHA,
                THRISSUR DISTRICT-680007.

      3         SATHYAVATHY, W/O.SUNDARAN VAIDYAR,
                THAYYIL HOUSE, PANAMUKKU, NEDUPUZHA,
                THRISSUR DISTRICT-680007.

                R1 BY ADV. SRI.K.B.GANGESH


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 09.04.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.61/2017        2



                         JUDGMENT

Dated this the 9th day of April 2021

A.Muhamed Mustaque, J.

The learned counsel for the appellant submits

that the matter is not pressed. Accordingly, the

Mat. Appeal is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

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