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For Information Purpose Only vs Shaji.C.Varkey
2021 Latest Caselaw 11912 Ker

Citation : 2021 Latest Caselaw 11912 Ker
Judgement Date : 9 April, 2021

Kerala High Court
For Information Purpose Only vs Shaji.C.Varkey on 9 April, 2021
IA/2/2019 IN RSA 969/2019                           1/2



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 Present:
                        THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

                            Friday,the 9th day of April 2021/19th Chaithra, 1943



        For       information              purpose only
                             IA/2/2019 IN RSA/969/2019
AS No.16/2015 of the III ADDITIONAL DISTRICT COURT, TRIVANDRUM
OS No.1921/2011 of the ADDITIONAL MUNSIFF COURT (RCC), TRIVANDRUM


PETITIONERS/APPELLANT
1. SHAJI.C.VARKEY,,AGED 60 YEARS
     S/O.P.C.VARKEY, CHACKALACKAL HOUSE, KRA 90 A, KURUNGANOOR,
     MARAPPALAM ROAD, PATTOM (PO), THIRUVANANTHAPURAM- 695004.
2. DEEPA SHAJI,,AGED 55 YEARS
     W/O.SHAJI C.VARKEY, CHACKALACKAL HOUSE, KRA 90 A,
     KURUNGANOOR, MARAPPALAM ROAD, PATTOM (PO),
     THIRUVANANTHAPURAM- 695004.

RESPONDENTS/RESPONDENT
1. MUHAMMED RIYAS,,AGED 49 YEARS
    S/O.ABDUL HAYYU, KRA-90B, KURUNGANOOR, MARAPPALAM ROAD,
    PATTOM (PO), THIRUVANANTHAPURAM- 695004.
2. AMBIKA DEVI,,AGED 75 YEARS
    D/O.MADHAVI AMMA, MADHAVEEYAM, VATTAPPARA (PO),
    VATTAPPARA, THIRUVANANTHAPURAM.



    Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to stay all further proceedings pursuant to the judgment and decree dated
18.01.2018 in A.S.No.16 of 2015 of the court of the Additional District Judge- III,
Thiruvananthapuram pending final disposal of this Regular Second Appeal.


   This application again coming on for orders upon perusing the application and the affidavit
filed in support thereof and this court's order dated 19.02.2020, and upon hearing the
arguments of M/S G.P.SHINOD, AJIT G ANJARLEKAR, GOVIND
PADMANAABHAN Advocates for the petitioner and Shri.M.SREEKUMAR advocate for
 IA/2/2019 IN RSA 969/2019                    2/2

Respondent No.1(B/o), the court passed the following




                                         ORDER

Interim order stands extended by three months

For information purpose only 09-04-2021 Sd/-

N.ANIL KUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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