J.Preethu vs Sri.A.Shajahan Ias
2021 Latest Caselaw 11906 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

                THE HONOURABLE MR.JUSTICE C.S.DIAS

     FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

         Con.Case(C).No.596 OF 2021 IN WP(C). 14842/2020

   AGAINST THE JUDGMENT IN WP(C) 14842/2020(E) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER:

             J.PREETHU
             AGED 33 YEARS
             WIFE OF VISHNU G.S, LOWER PRIMARY SCHOOL TEACHER, D
             P.M UPPER PRIMARY SCHOOL, PEZHUMPARA, PATHANAMTHITTA
             DISTRICT-689 662 (RESIDING AT PRAVEEN SADANAM,
             THEKKENARA CHITTAR, PATHANAMTHITTA DISTRICT-689 663)

             BY ADV. SRI.V.A.MUHAMMED

RESPONDENT/1ST RESPONDENT:

             SRI.A.SHAJAHAN IAS,
             FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER,
             SECRETARY TO GOVERNMENT, GENERAL EDUCATION
             DEPARTMENT, SECRETARIAT ANNEXE-11,
             THIRUVANANTHAPURAM-695 001.

              BY GOVT. PLEADER SRI.C.K.PRASAD
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.596 OF 2021 IN WP(C). 14842/2020

                                2



                         JUDGMENT

Dated this the 9th day of April 2021

It is submitted by the learned Government Pleader

appearing for the respondent that the Annexure-I judgmemt

has been complied with by the respondent on 8.4.2021. The

said submission is recorded.

In the result, the Contempt Case is closed.

Sd/-

C.S.DIAS ma13.04.2021 /True copy/ JUDGE Con.Case(C).No.596 OF 2021 IN WP(C). 14842/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT IN WPC NO 14842/2020 DATED 22.7.2020