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Surendran K.V. vs Ksfe Limited
2021 Latest Caselaw 11895 Ker

Citation : 2021 Latest Caselaw 11895 Ker
Judgement Date : 9 April, 2021

Kerala High Court
Surendran K.V. vs Ksfe Limited on 9 April, 2021
IA/1/2021 IN WP(C) 18428/2020                       1/2



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                Present:
                           THE HONOURABLE SMT. JUSTICE P.V.ASHA

                           Friday,the 9th day of April 2021/19th Chaithra, 1943
                                  IA/1/2021 IN WP(C)/18428/2020(C)

            For information purpose only
PETITIONER/PETITIONER:
       SURENDRAN K.V., AGED 53 YEARS
       S/O. VELAYUDHAN, KOLLAMPARAMPIL HOUSE, NETTIRACHIRA,
       NEDUMANGAD PO, PIN - 695541, NOW RESIDING AT KOLLAPARAMBIL
       HOUSE, OLLUR P O, THRISSUR, PIN - 680306.
RESPONDENTS/RESPONDENTS:
1.KSFE LIMITED
     VATTAPARA BRANCH, VATTAPARA P O, THIRUVANANTHAPURAM, PIN -
     695028, REPRESENTED BY ITS BRANCH MANAGER,
2.SPECIAL TAHSILDAR(RR)
     KSFE LIMITED, NEW TRIDA CENTRE, 2ND FLOOR, MEDICAL COLLEGE P.O,
     THIRUVANANTHAPURAM, PIN - 695011.
3.KSFE LIMITED
     BHADRATHA, MUSEUM ROAD, P B NO. 510, THRISSUR - 680020,
     REPRESENTED BY ITS MANAGING DIRECTOR,
4.DISTRICT COLLECTOR,
     OFFICE OF THE DISTRICT COLLECTOR, 2ND FLOOR CIVIL STATION
     BUILDING, CIVIL STATION ROAD, THIRUVANANTHAPURAM, KERALA -
     695043.

  Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to extend the time to deposit the entire amount directed as per the judgment
of this Hon'ble Court for a further period of six months from 31-03-2021.


  This application coming on for orders upon perusing the application and the affidavit filed in
support thereof, and this Court's Judgment dated 17-09-2020 and upon hearing the arguments
of M/S.ARUN FRANCIS & DEENA JOSEPH, Advocates for the petitioner in IA/WP(C) and
of SRI.SALIL NARAYANAN K.A., STANDING COUNSEL for R1 to R3 in IA/WP(C) and
of GOVERNMENT PLEADER for R4 in IA/WP(C), the court passed the following:
 IA/1/2021 IN WP(C) 18428/2020       2/2




                                ORDER

Time is granted by one month.

09-04-2021 For information purpose only Sd/-

P.V.ASHA,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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