Shiju Sukumaran vs State Of Kerala
2021 Latest Caselaw 11769 Ker

       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

          THE HONOURABLE MR.JUSTICE V.G.ARUN

FRIDAY, THE 09TH DAY OF APRIL 2021/19TH CHAITHRA, 1943

                 WP(C).No.8400 OF 2021(Y)


PETITIONER:

        SHIJU SUKUMARAN, AGED 38 YEARS,
        S/O.LATE SUKUMARAN, THEKKEALUVILAKAM HOUSE,
        KADINAMKULAM, PUTHUKURUSHI P.O.,
        THIRUVANANTHAPURAM, PIN - 695 303.

        BY ADV. SRI.M.REVIKRISHNAN


RESPONDENTS:

  1     STATE OF KERALA,
        REPRESENTED BY ITS SECRETARY,
        DEPARTMENT OF HOME,
        GOVERNMENT SECRETARIAT,
        THIRUVANANTHAPURAM - 695 001.

  2     SUPERINTENDENT OF POLICE,
        CBCID, THIRUVANANTHAPURAM,
        PIN - 695 004.

  3     SUPERINTENDENT OF POLICE,
        CBCID, KANNUR, PIN - 670 002.


OTHER PRESENT:

        PUBLIC PROSECUTOR, SRI.T.R.RENJITH

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
 ADMISSION ON 09.04.2021, THE COURT ON THE SAME DAY
 DELIVERED THE FOLLOWING:
 WP(C).No.8400 OF 2021(Y)

                                 2




                          JUDGMENT

The petitioner, who is one among the

accused in Crime No.10/CR/2018 of CBCID,

Thiruvananthapuram, now being investigated by the

CBCID, Kannur, seeks speedy investigation and

expeditious filing of final report.

By Ext.P4 judgment, the earlier writ petition

was disposed of taking note of the submission

made by the learned Public Prosecutor that the

investigation is expected to be completed by the

end of March, 2021. Being so, the respondents are

bound to take all efforts to submit the final

report without further delay.

The writ petition is disposed of accordingly.

Sd/-

                                           V.G.ARUN,     JUDGE

ss
     WP(C).No.8400 OF 2021(Y)




                               APPENDIX


    PETITIONER'S EXHIBITS:


EXHIBIT P1          TRUE COPY OF THE COMPLAINT PREFERRED BY THE
                    DEFACTO     COMPLAINANT      BEFORE     THE

SUPERINTENDENT OF POLICE, CBCID OCW-II, ERNAKULAM DATED 13/02/2018.

EXHIBIT P2 TRUE COPY OF THE F.I.R. IN CRIME NO.10/CR/2018 OF CBCID, THIRUVANANTHAPURAM DATED 16/02/2018.

EXHIBIT P3 TRUE COPY OF THE REPORT DATED 27/03/2018 SUBMITTED BEFORE THE JURISDICTIONAL COURT BY THE SUPERINTENDENT OF POLICE, CBCID OCW- II, ERNAKULAM TO IMPLEAD THE PETITIONER AND 3 OTHERS AS ACCUSED IN THE CRIME.

EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 15/09/202O IN W.P(C) NO.17965 OF 2020 PASSED BY THIS HONOURABLE COURT.