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Kuldeep Baid vs Sindhu L
2021 Latest Caselaw 11749 Ker

Citation : 2021 Latest Caselaw 11749 Ker
Judgement Date : 9 April, 2021

Kerala High Court
Kuldeep Baid vs Sindhu L on 9 April, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

 FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

      Con.Case(C).No.87 OF 2021 IN WP(C). 33958/2018

 AGAINST THE JUDGMENT IN WP(C) 33958/2018(T) OF HIGH COURT
                         OF KERALA


PETITIONERS:

      1        KULDEEP BAID
               AGED 42 YEARS
               S/O BHIKAM CHAND BALD, 39/4212 MANIKATH
               BUILDING, RAVIPURAM ROAD, ERNAKULAM, KOCHI -
               682016

      2        SUNITHA BAID
               AGED 39 YEARS
               WIFE OF KULDEEP BAID, 39/4212 MANIKATH
               BUILDING, RAVIPURAM ROAD, ERNAKULAM, KOCHI-682
               016

      3        DIPAK DUGAR
               AGED 46 YEARS
               SON OF KAMAL SINGH DUGAR, 27/ 1481A, MANIKATH
               COMPLEX, VARGHESE THITTEL ROAD, PANAMPILLY
               NAGAR SOUTH, ERNAKULAM, KOCHI-682 036

      4        ANJU DUGAR
               AGED 44 YEARS
               WIFE OF DIPAK DUGAR, 27/1481A, MANIKATH COMPLEX
               , VARGHESE THITTEL ROAD, PANAMPILLY NAGAR
               SOUTH, ERNAKULAM, KOCHI-682 036

      5        VINEET GANGADHARAN MENON
               AGED 37 YEARS
               SON OF GANGADHARAN MENON, 116A, PWRA, MEENCHIRA
               ROAD, PONEKKARA, EDAPPALLY, KOCHI-682 024

      6        RATAN LAL JAIN BATNA
               AGED 66 YEARS
               SON OF TOLARAM BAFNA, 1/507, BAFNA BHAVAN,
               TOWER ROAD, FORT KOCHI, KOCHI-682 001
 Cont.case(c)87 OF 2021          2

      7        ANIL KUMAR BHURA
               AGED 45 YEARS
               SON OF MAL CHAND BHURA, HIRA HOUSE, FIRST
               FLOOR, RAVIPURAM JUNCTION, M.G. ROAD,
               ERNAKULAM, KOCHI-682 016

      8        SHRI. JAIN SWETAMBER TERAPANTHI SABHA
               KOCHI, 39/4212, MANIKKATH BUILDING, RAVIPURAM,
               ERNAKULAM, KOCHI-682016, REPRESENTED BY ITS
               SECRETARY KULDEEP BAID , AGED 42 YEARS, SON OF
               BHIKAM CHAND BAID, 39/4212 MANIKATH BUILDING,
               RAVIPURAM ROAD, ERNAKULAM, KOCHI-682 016

               BY ADVS.
               SRI.B.ASHOK SHENOY
               SMT.C.G.PREETHA
               SRI.P.S.GIREESH
               SRI.RIYAL DEVASSY
               SHRI.DR.ABHILASH O.U.

RESPONDENTS:

               SINDHU L.
               (AGE AND FATHER'S NAME NOT KNOWN TO
               PETITIONERS), VILLAGE OFFICER, ELAMKULAM
               VILLAGE, ELAMKULAM, KOCHI 682 017

               SMT K.AMMINIKUTTY -SR GOVERNMENT PLEADER

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.04.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Cont.case(c)87 OF 2021            3

                            JUDGMENT

The petitioners have filed this Contempt Case, alleging non-

compliance of the directions contained in Annexure-A2 judgment

of this Court dated 17.07.2019 in W.P.(C)No.33958 of 2018.

2. On 13.01.2021, when this Contempt Case came up for

admission, the learned Government Pleader sought time to get

instructions.

3. On 31.03.2021, when this Contempt Case came up for

consideration, the learned Government Pleader submitted that a

revised order has already been passed on 23.03.2021. The

learned counsel for the petitioners sought time to get

instructions.

4. Today, when the case is taken up for consideration,

the learned counsel for the petitioners would submit that the

respondent has already complied with the directions contained in

Annexure-A2 judgment by passing an order dated 23.03.2021.

Recording the above submission made by the learned

counsel for the petitioners, this Contempt Case is closed.

Sd/-

                                              ANIL K. NARENDRAN
                                                    JUDGE
yd
 Cont.case(c)87 OF 2021       4

                          APPENDIX
PETITIONER'S ANNEXURES:

ANNEXURE A1         TRUE COPY OF ORDER NO.K2-7164/17 DATED

16.7.2018 ISSUED BY REVENUE DIVISIONAL OFFICER, FORT KOCHI, TO PETITIONERS

ANNEXURE A2 CERTIFIED COPY OF JUDGMENT DATED 17.7.2019 IN W.P.(C) NO.33958 OF 2018 PASSED BY THIS HON'BLE COURT.

ANNEXURE A3 TRUE COPY OF ORDER NO.K2-7164/2017 DATED 20.11.2019 ISSUED BY SUB COLLECTOR, FORT KOCHI

ANNEXURE A4 TRUE COPY OF ORDER NO.H3/16363/19 DATED NIL PASSED BY TAHSILDAR, KANAYANNUR TALUK TO PETITIONERS

ANNEXURE A5 TRUE COPY OF REVISED ORDER NO.H3-

16363/19 DATED 30.7.2020 PASSED BY TAHSILDAR, KANAYANNUR TALUK TO PETITIONERS

ANNEXURE A6 TRUE COPY OF JUDGMENT DATED 25.8.202 IN CON. CASE (C) NO.773 OF 2020 PASSED BY THIS HON'BLE COURT

ANNEXURE A7 TRUE COPY OF REPRESENTATION DATED 4.9.2020 SUBMITTED BY PETITIONERS TO RESPONDENT

ANNEXURE A8 TRUE COPY OF THE NOTICE NO.58/2020 DATED 30.10.2020 ISSUED BY RESPONDENT TO PETITIONERS

ANNEXURE A9 TRUE COPY OF LETTER DATED 5.11.2020 SUBMITTED BY PETITIONERS TO RESPONDENT

RESPONDENT'S ANNEXURES:NIL

TRUE COPY

P.A. TO JUDGE

 
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