Citation : 2021 Latest Caselaw 11722 Ker
Judgement Date : 9 April, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943
OP (FC).No.187 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP 729/2019 OF FAMILY COURT,
ALAPPUZHA
-------
PETITIONER/S:
AMRITHA RENJU DAS, AGED 29 YEARS
D/O.PADMANABHAN JAYAPRAKASH,
INFRA ASPIRE APARTMENT 8C,
VSNL ROAD, KAKKANAD, KOCHI-682 030.
BY ADVS.
SMT.A.PARVATHI MENON
SRI.P.SANJAY
SRI.BIJU MEENATTOOR
SRI.PAUL VARGHESE (PALLATH)
SRI.P.A.MOHAMMED ASLAM
SRI.KIRAN NARAYANAN
SHRI.PRASOON SUNNY
SHRI.RAHUL RAJ P.
RESPONDENT/S:
RENJU DAS, AGED 33 YEARS,
S/O. N.A MOHANDAS, 345/8,
'SREYAS', KANKKARY, KOTTAYAM-686 632.
BY ADV. SRI.V.V.ASOKAN (SR.)
BY ADV. SRI.K.I.MAYANKUTTY MATHER
BY ADV. SRI.C.N.SREEKUMAR
BY ADV. SMT.MANJU PAUL
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 09.04.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC).No.187/2021 2
JUDGMENT
Dated this the 9th day of April 2021
A.Muhamed Mustaque, J.
This original petition was filed for expeditious
disposal of matter pending before the Family Court
concerned. A Division Bench of this Court by the
judgment dated 23.3.2021 in O.P.(FC) No.352/2020 and
connected matters had given guidelines for disposal
of such cases pending before the Family Court.
The original petition is disposed of in the light
of the above judgment. The directions in the above
judgment shall be scrupulously followed in this
matter also. The applications for amendment as well
as the maintainability will be taken up together
while disposing of the same.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
DR. KAUSER EDAPPAGATH
JUDGE
ln
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF OP NO.1178/2017 DATED MAY 2017.
EXHIBIT P2 TRUE COPY OF THE COMPROMISE AGREEMENT IN OP NO.1178/2017 DATED 03.08.2017.
EXHIBIT P3 TRUE COPY OF OP NO.1621/2017 DATED 03.08.2017.
EXHIBIT P4 TRUE COPY OF THE MEMO IN OP NO.1621/2017 DATED 20.09.2017.
EXHIBIT P5 TRUE COPY OF ORDER IN PETITION NO.117/2017 ISSUED FROM FAMILY COURT, KUWAIT WITH ENGLISH TRANSLATION DATED 17.12.2017.
EXHIBIT P6 TRUE COPY OF THE OP NO.400/2018 FILED BY THE RESPONDENT BEFORE FAMILY COURT, ERNAKULAM 23.02.2018.
EXHIBIT P7 TRUE COPY OF THE ORDER IN IA NO.738/2018 IN OP NO.400/2018 DATED 23.02.2018.
EXHIBIT P8 TRUE COPY OF THE JUDGMENT IN OP(FC) NO.173/2018 DATED 10.04.2018.
EXHIBIT P9 TRUE COPY OF THE ORDER IN IA NO.738/2018 IN OP NO.400/2018 DATED 26.04.2018 BY THE FAMILY COURT, ERNAKULAM.
EXHIBIT P10 TRUE COPY OF WITHDRAWAL MEMO IN OP NO.1178/2017 DATED 10.03.2018.
EXHIBIT P11 TRUE COPY OF THE ORDER OF THE HONOURABLE SUPREME COURT, KUWAIT DATED 10.06.2018 IN CASE NO.346/2017 WITH ENGLISH TRANSLATION.
EXHIBIT P12 TRUE COPY OF AFFIDAVIT WITH PETITION IN IA NO.1985/2018 IN OP NO.400/2018 DATED 11.05.2018
EXHIBIT P13 TRUE COPY OF THE ORDER IN IA NO.1985/2018 IN OP NO.400/2018 BY THE FAMILY COURT, ERNAKULAM DATED 15.11.2018.
EXHIBIT P14 TRUE COPY OF THE JUDGMENT IN OP(FC) NO.62/2019 DATED 05.02.2019.
EXHIBIT P15 TRUE COPY OF THE COMMON ORDER IN IA NO.738/2018, IAN 1985/2018 IN OP NO.400/18 DATED 01.04.2019 ON THE FILES OF THE FAMILY COURT , ERNAKULAM.
EXHIBIT P16 TRUE COPY OF THE JUDGMENT IN OP(FC) 39/2021 DATED 21.01.2021.
EXHIBIT P17 TRUE COPY OF THE PETITION IN OP NO.729/2019 DATED 24.08.2019.
EXHIBIT P18 TRUE COPY OF IA N1657/2019 IN OP NO.729/2019 DATED 18.10.2010.
EXHIBIT P19 TRUE COPY OF THE OBJECTION IN IA 1657/2019 IN OP 729/2019 DATED 02.01.2020.
EXHIBIT P20 TRUE COPY OF THE PETITION IA 2/2021 IN OP 729/2019 DATED 21.01.2021.
RESPONDENT'S EXHIBITS:NIL.
//TRUE COPY//
P.A.TO JUDGE
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!