Against The Judgment Dated ... vs The Secretary
2021 Latest Caselaw 11714 Ker

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            Present:
             THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                    THE HONOURABLE MR. JUSTICE GOPINATH P.

                      Friday,the 9th day of April 2021/19th Chaithra, 1943
             For information   purpose only
                        WA No.20/2021
  Against the judgment dated 18-03-2020 in WP(C) No.5294/2020 of this Court.
APPELLANTS/RESPONDENTS 1 TO 4 IN W.P.(C)
1.THE SECRETARY, DEPARTMENT OF TRANSPORT,
     GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2.THE REGIONAL TRANSPORT OFFICER,
     OFFICE OF THE REGIONAL TRANSPORT OFFICE, IRINJALAKUDA,
     THRISSUR-680 125.
3.THE REGIONAL TRANSPORT OFFICER,
     OFFICE OF THE REGIONAL TRANSPORT OFFICE, COLLECTORATE,
     KOLLAM-691 013.
4.THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
     OFFICE OF THE REGIONAL TRANSPORT OFFICER, COLLECTORATE-691 013.

       BY GOVERNMENT PLEADER

RESPONDENTS/PETITIONER & 5TH RESPONDENT IN W.P.(C)
1.GEETHA,AGED 44 YEARS
      W/O.SUDARSANA KUMAR, THUNDIL VEEDU, KAMBIKKAKOM, ASRAMAM
      P.O., KOLLAM DISTRICT-691 002.
2.BIJU.S.
      THYKKOTTATHIL HOUSE, MARU SOUTH, ALUMKADAVU .P.O.,
      KARUNAGAPPALLY, KOLLAM-690 573.

       BY ADV     C.R.JAYAKUMAR FOR R1.
        Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in
the appeal memorandum the High Court may be pleased to stay the operation and
implementation of judgment dated 18.03.2020 in WP(C)No.5294/2020 passed by the learned
single judge, pending disposal of the above Writ Appeal.


        This Writ Appeal again coming on for orders on 9.4.2021 upon perusing the appeal
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memorandum, and this court's order dated 5.2.2021,   the court on the same day passed the
following:-




             For information purpose only
          A.K.JAYASANKARAN NAMBIAR & GOPINATH P., JJ.

                -----------------------------------------------
                             W.A.No.20 of 2021
               --------------------------------------------------
                 Dated this the 9th day of April, 2021

                                   ORDER

Gopinath, J.

For information purpose only Post immediately after vacation.

The interim order will stand

extended by two months.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

sd/-

GOPINATH P.

JUDGE

acd

/true copy/ Sd/- ASSISTANT REGISTRAR