Thursday vs Asha Alexander
2021 Latest Caselaw 11576 Ker

IA/1/2021 IN Mat.Appeal 268/2021                    1/1



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 Present:
                THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                   &
                  THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

                          Thursday,the 8th day of April 2021/18th Chaithra, 1943
            For information          purpose only
                    IA/1/2021 IN Mat.Appeal/268/2021
Against OP(HMA) No.534/2017 of the FAMILY COURT, THIRUVALLA
PETITIONER/APPELLANT
        ASHA ALEXANDER,AGED 37 YEARS
        D/O. P V ALEXANDER, KOLLAMALA THEKKATHIL HOUSE, PUTHUSSERI
        P.O, KALLOOPPARA VILLAGE, MALLAPPALLY TALUK, PATHANAMTHITTA
        DISTRICT 689 584
RESPONDENT/RESPONDENT
1.RAJESH KUMAR K.P., AGED 41 YEARS,
      S/O K.S PURUSHOTHAMAN, KOLLAMALA THEKKATHIL HOUSE,
      PUTHUSSERI P.O, KALLOOPPARA VILLAGE, MALLAPPALLY TALUK,
      PATHANAMTHITTA DISTRICT 689 584
2.LITTO MATHEW,AGED 36 YEARS,
      S/O. MATHEW, MAZHAYANJERIL HOUSE, KUNNAMTHANAM P.O,
      MALLAPALLY TALUK, PATHANAMTHITTA DISTRICT 689 584
    Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to stay the operation of the decree and Judgment in O.P.(HMA) No.534/2017
of Family court, Thiruvalla dated 30.1.2021.
    This application coming on for orders, upon perusing the application and the affidavit filed
in support thereof, and upon hearing the arguments of MR. VINOY VARGHESE
KALLUMOOTTILL, Advocate for the applicant, the court passed the following
                                               ORDER

There shall be an interim stay as prayed for. 08-04-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR