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Jayaprakash .S vs State Of Kerala
2021 Latest Caselaw 11546 Ker

Citation : 2021 Latest Caselaw 11546 Ker
Judgement Date : 8 April, 2021

Kerala High Court
Jayaprakash .S vs State Of Kerala on 8 April, 2021
WP(C) 32980/2019                               1/2



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            Present:
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                    Thursday, the 8th day of April 2021/18th Chaithra, 1943
                                    WP(C) No.32980/2019

           For information purpose only
PETITIONERS:

1. JAYAPRAKASH .S,
     EMPLOYEE CODE NO. 5682, OFFICE ATTENDANT (SPECIAL GRADE
     KERALA STATE FINANCIAL ENTERPRISES LTD, 3RD BRANCH, ALAPUZHA.
AND OTHERS.

RESPONDENTS:

1. STATE OF KERALA
     REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, TAXES
     DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
     695 001.

ANOTHER.

   Writ Petition (civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the WP(C) the High Court be pleased to (1)direct the 2nd respondent to
immediately fill up atleast 21 vacancies of Junior Assistants by appointment by transfer on par
with Exhibit P11 (in the light of Exhibit P1 and P10 Government Orders and Exhibit P9
Judgment of this Hon'ble Court provisionally), pending disposal of the writ petition.(2)Stay all
further proceedings pursuant to Ext.P21, pending disposal of the Writ Petition (Civil).
(Interim relief no.2 added as per order dated 11/02/2021 in IA.NO.1/2021)

  This petition again coming on for admission upon perusing the petition and the affidavit filed
in support of WP(C) and this court's order dated 11-02-2021 and upon hearing the arguments
of SRI.K.JAJU BABU (SENIOR ADVOCATE) along with M/S.NEETU VINOD & BRIJESH
MOHAN, Advocates for the petitioners and of M/S.M.GOPIKRISHNAN NAMBIAR,
JOSON MANAVALAN, K.JOHN MATHAI, KURYAN THOMAS & PAULOSE
C.ABRAHAM, Advocates for R2, M/S.T.C SURESH MENON&P.S.APPU Advocates for
ADDL.R3 to R5 sought to be impleaded and of M/S.ELVIN PETER P.J&K.R.GANESH
 WP(C) 32980/2019                                 2/2

Advocates for ADDL.R6 to R9 sought to be impleaded, the court passed the following
                                            ORDER

List on 02/06/2021 along with connected cases.

Interim order is extended till the next posting date. 08-04-2021 Sd/-

For information purpose only DEVAN RAMACHANDRAN,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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