For Information Purpose Only vs Thajul Ulama Educational Centre
2021 Latest Caselaw 11522 Ker

OP(C) 892/2021                             1/2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

                  Thursday,the 8th day of April 2021/18th Chaithra, 1943
                                   OP(C) No.892/2021

            For information purpose only
CMA No.1/2017 of the SUB COURT, PAYYANNUR
IA NO.494/2016 IN OS NO.45/2016 OF MUNSIFF COURT, PAYYANUR.
PETITIONERS
1. THAJUL ULAMA EDUCATIONAL CENTRE
     ETTIKULAM REPRESENTED BY ITS VICE PRESIDENT,
     M.YOUSAF HAJI, 71 YEARS, S/O. AHAMMED HAJI, THAYATH VAYAL,
     PERUMBA, PAYYANNUR P.O., KANNUR DISTRICT.

2. THAJUL ULAMA EDUCATIONAL CENTRE
     ETTIKULAM REP. BY ITS SECRETARY, KAYAMMA THANGAL,
     AGED 59 YEARS, S/O. KUNHIKOYA, THAYATH VAYAL, PERUMBA,
     PAYYANNUR P.O., KANNUR DISTRICT.

RESPONDENT
       MEETHAL THAYAL ABDUL RAHIMAN, AGED 62 YEARS
       S/O. ASSAINAR, RESIDING NEAR THAQVA MASJID,
       RAMANTHALI AMSOM ETTIKULAM DESOM, ETTIKULAM P.O.,
       KANNUR DISTRICT.

   OP (Civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the OP(C) the High Court be pleased to stay the operation of Exhibit P4
order dated 26-02-2021 in Civil Miscellaneous Appeal No. 01/2017 of Hon'ble
Subordinate Judge, Payyanur and restore Exhibit P3 order dated 17-02-2017 in I.A
No. 494/2016 in O.s No. 45/2016 of the Hon'ble Munsiff Court, Payyannur, till the
disposal of the O.P.


  This petition coming on for admission upon perusing the petition and the affidavit
filed in support of OP(C) and upon hearing the arguments of M/S BABU
KARUKAPADATH, M.A.VAHEEDA BABU, K.M.FAISAL, P.U. VINODKUMAR,
STIYA SIVAN, ARYA RAGHUNATH, VAISAKHI V, MUHAMMED MUSTHAQ
 OP(C) 892/2021                            2/2

& HISHAM, Advocates for the petitioner, the court passed the following

                                     ORDER

Not Admitted.

Issue notice by speed post to the respondent. Operation of Exhibit P4 order is stayed till 19-05-2021. Post on 19-05-2021.

08-04-2021 For information purpose only Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

EXHIBIT P3 - A TRUE COPY OF THE ORDER DATED 17.02.2017 IN IA NO.494/2016 IN OS NO.45/2016 OF THE HON'BLE MUNSIFF COURT, PAYYANUR.

EXHIBIT P4 - A TRUE COPY OF THE JUDGMENT DATED 26.2.2021 IN CIVIL MISCELLANEOUS APPEAL NO.01/2017 OF HON'BLE SUBORDINATE JUDGE, PAYYANNUR.